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[Cites 0, Cited by 0] [Section 53B(3)] [Section 53B] [Entire Act]

State of Maharashtra - Subsection

Section 53B(3)(b) in The Maharashtra Cooperative Societies Rules, 1961

(b)every District Central Co-operative Bank (other than the Bombay District Central Co-operative Bank Limited and the Ahmednagar Urban District Central Cooperative Bank Limited, Ahmednagar.