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State of Chattisgarh - Section

Section 3 in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

3. Establishment of Vishwavidyalaya.

(1)There shall be a University established by the name of the "Chhattisgarh Kamdhenu Vishwavidyalaya".
(2)The Vishwavidyalaya shall be a body corporate, shall have perpetual succession and a common seal and shall sue and be sued by the said name.
(3)The location of the headquarters of the Vishwavidyalaya shall be at such place as may be declared by the Government of Chhattisgarh.