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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Sikkim - Subsection

Section 75(2)(b) in Sikkim Co-Operative Societies Act, 1978

(b)where the society has not commenced working with in six months of its registration or such further time as may be granted by the Registrar or has ceased to function in accordance with co-operative principles.