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State of Tamilnadu - Section

Section 26 in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

26. Extend or boundaries of land covered by orders of any authority under Act.

- The extent of boundaries of the land covered by any order passed by any authority or officer in any proceedings under the provisions of this Act shall be subject to any changes, consequent on the determination of the fair area and map plotting by the survey authorities.