Section 14(1)(b) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009
(b)for ensuring the prevention of entry into or exit from any controlled area or infected area or free area, of any animal belonging to the species of animals in respect of which a notification, issued under sub-section (1) of section 6, or an order issued under sub-section (2) of section 7, is in force.