(2)The Gram Nidhi may be applicable to the following objects namely,-(a)to granting loans to a Gramdan Kisan or any other member of the Gram Sabha;(b)to effecting improvements to the area, like construction of bunds, dykes, etc., cost of which to be realised ultimately from the beneficiaries;(c)to arranging for the maintenance of destitute children and old and infirm persons in the village;(d)to taking up schemes for providing employment to the unemployed members of the Gram Sabha;(e)to any other purpose which the Gram Sabha considers necessary, if it has been approved by the Chairman.
