Madhya Pradesh High Court
Kunwar vs The State Of Madhya Pradesh on 6 January, 2020
Author: Vandana Kasrekar
Bench: Vandana Kasrekar
1 MCRC-48183-2019 The High Court Of Madhya Pradesh MCRC-48183-2019 (KUNWAR Vs THE STATE OF MADHYA PRADESH) 4 Indore, Dated : 06-01-2020 Parties through counsel. Status report is still awaited. List the matter in the next week.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 07/01/2020 11:16:57