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[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

Daman and Diu - Subsection

Section 17A(2)(a) in The Goa, Daman and Diu Public Gambling Act, 1976

(a)under section 13D(c), to regulate the gaming authorized under sub-section (1) of section 13A;