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State of Jharkhand - Section

Section 448 in Bihar Education Code, 1961

448. Common-room.

- There should be a common-room in every Government High/Higher Secondary School and if possible, in every other recognised High/Higher Secondary School in which a selection from the periodicals and newspapers approved by Government should be placed. This list of journals so provided must be approved by the District Education Officer. A member of the school staff should be in-charge and a senior pupil may be selected as a monitor to assist him. At the end of the school year all the magazines and papers should be sold by auction and the proceeds added to the common-room fund.Note. - In addition to the appointment of a monitor for the common-room, the appointment of class monitor in High/Higher Secondary and Middle Schools is recommended.