Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act] State of Rajasthan - Subsection Section 101(1)(d) in Rajasthan Civil Services (Pension) Rules, 1996 (d)whether the Government servant was on leave at the time of his death and, if so, the period and nature of leave;