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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(ia) in Securities and Exchange Board of India (Foreign Portfolio Investors) Regulations, 2014

(ia)[ "Investment Manager" means an entity performing the role of investment management, investment advisory or any equivalent role, including trustees;] [Inserted by Notification No. SEBI/LAD-NRO/GN/2018/58, dated 31.12.2018 (w.e.f. 7.1.2014).]