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[Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act]

State of Telangana - Subsection

Section 80(4)(iii) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(iii)make necessary entries regarding such test vote in item 5 in Part I of Accounts of Votes Recorded in Form XXXII.