Section 10(2)(b) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

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Union of India - Subsection

Section 10(2)(b) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(b)the date from which he has been appointed on a regular basis to the same or equivalent post or grade in his parent department, whichever is earlier:

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Union of India - Subsection

Section 10(2)(b) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020