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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(8) in Regulations of the Tamil Nadu Agricultural University

(8)An employee on joining time shall be entitled to pay and allowances which he would have drawn if he had continued in the old post or tire pay which he will draw on taking charge of the new post, whichever is less.