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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(2) in Tamil Nadu Pottery Workers Social Security and Welfare Scheme, 2006

(2)The amount shall be sanctioned, only if the following conditions are fulfilled, namely : -
(a)registered female manual worker can get this assistance only twice;
(b)registered female manual worker shall have no dues payable to the Board;and
(c)registered female manual worker shall not be given this assistance if she already has two children.