Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Greater Bengaluru City Corporation - Section 60(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)The Deputy Mayor shall have the power to direct the Chief Commissionerto get the Administration and Audit Reports prepared in time.
