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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(l) in Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019

(l)"time lines" means the time specified in Annexure-I or any other provisions of these Regulations for processing any complaint or representation made under these Regulations.