Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The Payment Of Wages Act, 1936 (2)[ It extends to the whole of India ][***] [ The words " except the State of Jammu and Kashmir" omitted by Act 51 of 1970, Section 2 and Schedule (w.e.f. 1.9.1971).].
