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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 16 March, 2026

1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD. ) Dated : 16-03-2026 Parties through their counsel.

List the matter along with COMP No.9/2011.

(PAVAN KUMAR DWIVEDI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 3/17/2026 7:09:38 PM