Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 16 March, 2026
1 COMP-4-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD. ) Dated : 16-03-2026 Parties through their counsel.
List the matter along with COMP No.9/2011.
(PAVAN KUMAR DWIVEDI) JUDGE N.R. Signature Not Verified Signed by: NARENDRA KUMAR RAIPURIA Signing time: 3/17/2026 7:09:38 PM