Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(5) in Gujarat Organic Agricultural University Act, 2017

(5)The Vice-Chancellor shall hold office for a term of five years:Provided that no person appointed as the Vice-Chancellor shall continue to hold his office as such after he attains the age of seventy years.