Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(q) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020 (q)“Sponsoring Trust” means Sri Jagadguru Murugharajendra Vidyapeetha, Chitradurga registered under the Karnataka Societies Registration Act, 1960 (Karnataka Act 17 of 1960).
