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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Sikkim - Subsection

Section 127(4) in Sikkim Panchayat Act, 1993

(4)The District Planning Committee shall consolidate the plans prepared by the Gram Panchayat,the Zilla Panchayats and the Nagar Panchayats in the district and prepare draft development plans for the district as a whole.