Section 6 in The Merchant Shipping (Tonnage Measurement Of Ships) Rules, 1960
6. Spaces for master and crew.
(1)No deduction on account of any space intended for the master or the crew shall be made unless a surveyor has certified that space is used for that purpose.(2)The maximum space allowable on account of storage under this head shall not exceed fifteen per cent of the deductions for the master's and crew accommodation.
