Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(32)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(32)(i) in The Railway Protection Force Rules, 1987

(i)Administration including recruitment , deputation, induction, training,placement, transfer, promotion, pay and allowances, budget,discipline, legal matters and data processing.