Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State Govt Of Nct Of Delhi & Anr on 4 February, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioners
Through: Mr. Ankur Sood, Mr. Arman
Sharma, Advs.
versus
THE STATE GOVT OF NCT OF DELHI & ANR.
..... Respondents
Through: learned APP for State
Inspr. Pradeep Rai, EOW, Mandir
Marg.
Mr. Pramod Kr. Dubey, Adv. for R-2
(through video conferencing)
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 04.02.2021 (though physical hearing) Renotify for 17.02.2021.
ANU MALHOTRA, J FEBRUARY 4, 2021 vm Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:05.02.2021 18:47:26 This file is digitally signed by PS to HMJ ANU MALHOTRA.