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State of Goa - Section

Section 47 in Public Libraries Membership Rules

47.

Umbrellas, raincoats, boxes, bags, caps, printed materials in loose or in bound form and other belongings shall be left at the entrance. The Library shall not however be responsible for any loss or damage done to or any exchange made of the articles deposited at the entrance. Readers shall not in any case deposit valuables at the entrance. The person so depositing his belongings should collect them before closing time of the Library.