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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(9) in The United Provinces Agriculturists Relief Act 1934

(9)"Land" and "landlord" shall have the same meaning as in the [Agra Tenancy Act, 1926] [Republished by the U.P. Act XVII of 1939, except for the areas to which U.P. Act No. XVII of 1939 does not apply].