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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(1)(k) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(k)the foster parents should be willing to take the child for regular (at least once a month in the case of infants) checkups to a paediatrician approved by the agency; and