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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(d) in The Goa, Daman and Diu Weights and Measures (Enforcement) Act, 1968

(d)the procedure for the verification or reverification and marking of secondary standards and the manner in which they may be marked;