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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(f) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(f)'Elector' in relation to an election to any Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad means, any person entitled to vote at such election;