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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(7) in The Orissa Panchayat Samiti Election Rules, 1991

(7)The deposit made in respect of a candidate who is elected, or has polled more than one-sixth of the total number of vote polled, shall be returned to him immediately after the result of the election is published.