Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in Orissa State Youth Welfare Board Rules, 1996 (1)The Joint/Deputy Secretary to Government or any other functionary may be nominated to act as the Joint Secretary of the State Board, from time to time.
