Allahabad High Court
Smt. Gyan Kaur And Others vs D.D.C./Addl. Collector, Rampur And ... on 17 November, 2017
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - B No. - 34982 of 2001 Petitioner :- Smt. Gyan Kaur And Others Respondent :- D.D.C./Addl. Collector, Rampur And Others Counsel for Petitioner :- S.N.Singh,A.K.Rai Counsel for Respondent :- C.S.C.,Anuj Kumar,Ram Dayal Tiwari Hon'ble Manoj Kumar Gupta,J.
Two weeks' further time is granted to learned counsel for the respondents to file counter affidavit to the substitution/delay condonation applications.
List thereafter.
(Manoj Kumar Gupta, J.) Order Date :- 17.11.2017 skv