Gauhati High Court
Indrajit Chakma vs The Union Of India And 6 Ors on 29 July, 2021
Bench: Sudhanshu Dhulia, Manash Ranjan Pathak
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GAHC010105962021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL/41/2021
INDRAJIT CHAKMA
S/O- LT. ARUN CHANDRA CHAKMA, PERMANENT R/O- BIJOYPUR-III, P.O.
BORDUMSA, P.S. BORDUMSA, DIST.- CHANGLANG, ARUNACHAL
PRADESH- 782122 AND PRESENTLY RESIDING AT H.NO. 14, JN BOROOAH
LANE, JORPUKHURI, UZAN BAZAAR, GHY, ASSAM- 781001
VERSUS
THE UNION OF INDIA AND 6 ORS
REP. BY THE HONBLE SECRETARY, DEPTT. OF FOOD AND PUBLIC
DISTRIBUTION, MINISTRY OF CONSUMER AFFAIRS, FOOD AND PUBLIC
DISTRIBUTION, KRISHI BHAWAN, NEW DELHI, PIN- 110001
2:THE STATE OF ARUNACHAL PRADESH
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL
PRADESH
FOOD AND CIVIL SUPPLIES AND CONSUMER AFFAIRS DEPTT.
SECRETARIAT
ITANAGAR
ARUNACHAL PRADESH
PIN- 791111
3:THE COMM. AND SECY. TO THE GOVT. OF ARUNACHAL PRADESH
SOCIAL WELFARE DEPTT.
SECRETARIAT
ITANAGAR
ARUNACHAL PRADESH
PIN- 791111
4:THE DY. COMMISSIONER
CHANGLANG
OFFICE OF THE DY. COMMISSIONER
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MARGHERITA-CHANGLANG ROAD
CHANGLANG
ARUNACHAL PRADESH
PIN- 792120
5:THE DY. COMMISSIONER
NAMSAI
OFFICE OF THE DY. COMMISSIONER
MINISTER MARKET
NAMSAI ARUNACHAL PRADESH
PIN- 792103
6:THE DY. COMMISSIONER
PAPUMPARE
OFFICE OF THE DY. COMMISSIONER
YUPIA
ITANAGAR
ARUNACHAL PRADESH
PIN- 791110
7:THE ARUNACHAL PRADESH STATE DISASTER MANAGEMENT
AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER
DIRECTORATE OF DISASTER MANAGEMENT
DAYING ERING COLONY
ITANAGAR
ARUNACHAL PRADESH
PIN- 79111
Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : ASSTT.S.G.I.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 29-07-2021 The matter is taken up through video conferencing. Heard Ms. D. Ghosh, learned counsel for the petitioner. Also heard Mr. Page No.# 3/3 R.K.D. Choudhury, learned Assistant Solicitor General of India, appearing for the respondent No.1 and Mr. B.D. Goswami, learned Additional Advocate General, Arunachal Pradesh, appearing for the respondent Nos.2 to 7.
List this case on 30th July, 2021.
JUDGE CHIEF JUSTICE Comparing Assistant