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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(2) in THE ATRIA UNIVERSITY ACT, 2020

(2)The Finance Committee shall be the principal financial body of the Universityto take care of financial matters and shall, subject to the provisions of this Act, Rulesand Statutes co-ordinate and exercise general supervision over the financial matters ofthe University.