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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(3) in The Himachal Pradesh Ceiling on Land Holdings Act, 1972

(3)If such person fails to furnish the declaration, the provisions of [section 9] [Substituted for the word and figure 'section 8' by section 7 of H.P. Act No. 1 of 1974.] shall apply.