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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Himachal Pradesh - Subsection

Section 56(2)(a) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

(a)be responsible for the preparation and maintenance of plans, sections, report and schemes in accordance with these rules;