National Green Tribunal
Salman Miya vs State Of U.P & Ors on 22 July, 2024
Item No. 06 Court No. 2
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
Original Application No.97/2022
(IA NO 230/2024)
Salman Miya Applicant
Versus
State of U.P & Ors Respondent
Date of hearing: 22.07.2024
CORAM: HON'BLE MR. JUSTICE SUDHIR AGARWAL JUDICIAL MEMBER
HON'BLE DR. AFROZ AHMAD, EXPERT MEMBER
Applicant: Applicant in Person (through VC)None
Amicus Curiae: Mr. Pranjal Agarwal, Advocate (through VC)
Respondents: Mr. Ankit Verma, Advocate for State of U.P (through VC)
Mr. Daleep Dhyani, Advocate for UPPCB (through VC)
Mr. Rajesh Raina, Advocate for UPSIDA
Mr. R.S. Maurya and Mr. Harish, Advocates for respondents no. 6
& 9.
Mr. Rajeev Saxena. Advocate. Respondent no. 7 (through VC)
ORDER
1. This is an application registered under Section 14 & 15 of National Green Tribunal Act, 2010 (hereinafter referred to as 'NGT Act, 2010') in exercise of suo-moto jurisdiction on a letter petition dated 04.12.2021 received from Salman Miya S/o Ashraf, R/o Village Khichra, P.O Dhaulana, District Hapur.
2. Complainant has stated that Naseem Muradabadi, Mula Javed, Aslam, Shami, Rashid Aslam, Sayeed, Irshad, Haji Shakeel, etc are residents of Moradabad and presently residing in Hapur. They are running 1 illegal acid and chemical factories in which e-waste is also burnt causing emission of poisonous acidic and chemical gases which used to cause serious adverse health hazards to children and aged people. Complainant could not get any assistance from Police Authorities as they are in collusion with operators of illegal factories.
3. Tribunal taking notice of complaint on 04.02.2022, found it appropriate to obtain a factual report through a Joint Committee comprising Central Pollution Control Board (hereinafter referred to as 'CPCB'), U.P Pollution Control Board (hereinafter referred to as 'UPPCB'), Superintendent of Police, Hapur and District Magistrate, Hapur.
4. Committee was required to submit its report within three months.
5. Pursuant to order dated 04.02.2022, Joint Committee through Regional Officer, UPPCB, Ghaziabad submitted report dated 14.10.2022.
Report stated that area situated in the complaint is not residential but an approved industrial area of U.P State Industrial Development Authority (hereinafter referred to as 'UPSIDA') at Mussorie, Gulawati Road. With regard to industrial units running on plots G54 Phase I, G45 Phase I, G270 Phase I, G 142 Phase I, G 71 Phase I, G 80 Phase I, Plot No. H-16 Phase I, Plot No. I-10 Phase III, Plot No. I-8, Phase III, Joint Committee recorded its observation and action taken as under:-
"3. Observations 1- Plot number E-59, Phase-1, MG Road, Hapur:
Observation dated 23-04-2022: During inspection, setup for manual dismantling of printed circuit boards (PCBs) was, found, followed by leaching and smelting in the pot furnace, which was also available on site in which wood or coal were used as fuel. No air pollution control devices were found to be installed. During the inspection, no work was being done on site and only the security guard was present. It was informed by the guard that the said premise has been taken on rent by Mr. Naseem Ahmed, a resident of Moradabad and the work is currently closed due to Ramzan. The said industry has not obtained any permission such as consent to establish or consent to operate 2 under Water and Air Act or Authorisation under E-Waste(M) Rules, 2016 from the U.P. Pollution Control Board. Observation dated 29-08- 2022: During the inspection, plant and machinery were found removed which were observed during inspection on 23-04-2022.
2- Plot No. G-54, Phase-1, MG Road, Hapur: Observation dated 23- 04-2022: During inspection, it was found that manual dismantling of e-waste was being done on the said plot. It was informed by the representative present in the industry that the owner of the said industry is Mr. Arif resident of Moradabad, has taken the premises on rent. No plant machinery was found installed during the inspection. The guard present during the inspection could not present proof of the firm's name and permission from the concerned departments. The said industry has not obtained either consent to establish or consent to operate and Authorization under E-Waste(M) Rules, 2016 from the UP Pollution Control Board. Observation dated 29-08-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the industry had vacated the plot 03 to 04 months ago and no work is being done at present.
3- Plot No. G-45 Phase-1, MG Road, Hapur: Observation dated 23- 04-2022: During inspection, setup for manual dismantling of Printed Circuit Board (PCB) was found, followed by leaching and smelting in the port furnace, which was also available on site in which wood/coal is used as fuel. No air pollution control devices were found installed on site. During the inspection, no work was being done on site and only a security guard was present. It was informed by the guard that the owner of the said industry Mr. Shami, a resident of Moradabad has taken the said premise on rent. Presently work is closed due to Ramzan. The said industry has not obtained either consent to establish/consent to operate from the UP Pollution Control Board. Observation dated 29-08-2022: During the inspection, plant and machinery were found removed which were observed during inspection on 23-04-2022.
4- Plot number G-270, Phase 1, MG Road, Hapur: Observation dated 23-04-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the said industry had vacated the plot 03 to 04 months ago and no work is being done at present. Observation dated 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premise.
5- Plot No. G-142, Phase 1, MG Road, Hapur: Observation dated 23- 04-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the said industry had vacated the plot 03 to 04 months ago and no work is being done at present. Observation dated 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premise.3
6- Plot No. G-71, Phase 1, MG Road, Hapur: Observation dated 23- 04-2022: During the inspection, the work of paper cutting was found on the said plot, and a printing machine was found installed. It was informed by the representative present in the industry that the above industry building had been taken on rent a month ago. No objection certificate and consent for water and air has not been obtained from the UP Pollution Control Board by the matustry. Previously, State Board inspected the said premises on 19.11.2021 and unauthorized e-waste dismantling and smelting work was found to be done, consequently, State Board had issued closure order 11.01.2022 and imposed environmental compensation as well. Observation dated 29- 08-2022: During the inspection, no plant and machinery were found installed in the said industry premise. However, the said premise has been taken on rent by Mr. Sanjeev Kumar. He informed that they are planning to start manufacturing the Food Products (Sweets and Namkeen) from 01-09-2022.
7- Plot No. G-80, Phase 1, MG Raza. Hapur Observation dated 23- 04-2022 and 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premise.
8- Plot No. H-16, Phase 1, MG Road, Hapur: Observation dated 23- 04-2022: During the inspection, no plant and machinery were found installed in the said industry premises. Observation dated 29-08- 2022: During the inspection, an industry named M/s M F Fabrication works was found operating since 20-08-2022 on the said plot. The work of sheet metal including cutting, welding and painting work was found on the said plot. No objection certificate and consent for water and air has not been obtained from the UP Pollution Control Board by the industry.
9. Plot No. 1-10, Phase III, MG Road, Hapur: Observation dated 23-
04-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the industry had vacated the plot 03 to 04 months ago and no work is being done at present. Observation dated 29-08-2022: During inspection, it was found that un- authorised manual dismantling of e- waste was being done on the said plot. No plant machinery was found installed on the said plot. The said industry has not obtained either consent to establish or consent to operate under water and Air Act or Authorisation under E-Waste(M) Rules, 2016 from the UP Pollution Control Board.
10- Plot No. 1-8, Phase III, MG Road, Hapur: Observation dated 23- 04-2022: During the inspection, an industry named M/s Actinate Bio Pharma Pvt Ltd was found operating on the said plot, in which Ayurvedic medicines are produced by the formulation process. No fuel and water are used in the production process of the industry, and no effluent is generated from the production process of the industry.
4Observation dated 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premise.
Action Taken:
Under section 31A of the Air (Prevention and Control of Pollution) Act, 1981, UPPCB issued closure orders to illegal units operating at Plot No. E-59, Phase-1, MG Road, Hapur, Plot No. G-45, Phase-1, MG Road, Hapur, Plot No. G-54 Phase-1, MG Road, Hapur and Plot No. G-71, Phase 1, MG Road, Hapurand also imposed an environmental compensation of Rs. 52,60,000/- (Fifty Two Lakhs Sixty Thousand On) on illegal polluting units. Electricity disconnection has also been done on said plots to ensure closure. Copy of closure orders is annexed as Annexure II of the report.
Besides this, letter has been sent to Regional Manager, UPSIDA to initiate action as per law as these units were found to be operating without obtaining necessary permission with regards to rent/product change from UPSIDA. Also, recommendation to realise environmental compensation imposed on defaulting units as arrears of land."
6. Report was considered by Tribunal on 03.11.2022 and noticing violations of Environmental Statutes and norms, Tribunal found it expedient to implead following as respondent 1 to 12:-
(1) State of Uttar Pradesh through Chief Secretary, Government of Uttar Pradesh, (2) State Pollution Control Board (UPPCB), (3) State Environment Impact Assessment Authority (SEIAA) (4) Uttar Pradesh State Industrial Development Authority (UPSIDA), (5) District Magistrate, Hapur (6) Mr. Naseem Ahmed, Plot Number E-59, Phase-1, MG Road, Hapur, (7) Mr. Arif, Plot No. G-54, Phase-1, MG Road, Hapur, (8) Mr. Shami, Plot No. G45 Phase-1, MG Road, Hapur, (9) Mr. Sanjeev Kumar, Plot No. G-71, Phase1, MG Road, Hapur, (10) M/s M F Fabrication, Plot No. H-16, Phase1, MG Road, Hapur, (11) Owner of Plot No. I-10, Phase III, MG Road, Hapur, 5 (12) M/s Actinate Bio Pharma Pvt. Ltd., Plot No. I-8, Phase III, MG Road, Hapur.
7. Notices were issued to respondents and they were directed to file their responses.
8. Reply dated December, 2022 filed vide email dated 10.02.2023 by respondent 10 through Mohd. Faruq S/o Abdul Gani claimed that it has not violated any environmental law, obtained consolidated Consent to Operate (hereinafter referred to as 'CTO') under Water (Prevention and Control of Pollution) Act, 1974(hereinafter referred to as 'Water Act, 1974') and Air (Prevention and Control of Pollution) Act, 1981 (hereinafter referred to as 'Air Act, 1981') from UPPCB on 08.09.2022,copy whereof is filed as Annexure-3 at page 42 and therefore, complaint made against it is clearly illegal.
9. UPPCB filed a compliance report dated 10.02.2023 pursuant to Tribunal's order dated 03.11.2022, giving details of action taken by it, as under:-
"Status of compliance and action taken by the State Board against illegal operation of units on some of these plots has been detailed hereunder:
a) Plot number E-59, Phase-1, MG Road, Hapur: Observation dated 23-04-2022: During inspection, setup for manual dismantling of printed circuit boards (PCBs) was found, followed by leaching and smelting in the pot furnace, which was also available on site in which wood or coal were used as fuel. No air pollution control devices were found to be installed. During the inspection, no work was being done on site and only the security guard was present. The said industry was operational without taking statutory permissions for establishment and operation of the unit under Water and Air Act. Authorisation under E-Waste(M) Rules, 2016 from the U.P. Pollution Control Board was also not taken by the occupier. Observation dated 29-08-2022: During the inspection, plant and machinery were found removed which were 6 observed during inspection on 23-04-2022. The State Board had issued closure order to the said unit on 17.06.2022 and issued show cause notice for imposition of environmental compensation of Rs. 6,90,000/-. Environmental compensation of Rs. 6,90,000/-
has been deposited in Board's account on 15.10.2022.
b) Plot No. G-54, Phase-1, MG Road, Hapur: Observation dated 23- 04-2022: During inspection, it was found that manual dismantling of e-waste was being done on the said plot. It was informed by the representative present in the industry that the owner of the said industry is Mr. Arif, resident of Moradabad, has taken the premises on rent. No plant machinery was found installed during the inspection. The said industry was operational without taking statutory permissions for establishment and operation of the unit under Water and Air Act. Authorisation under E-Waste(M) Rules, 2016 from the U.P. Pollution Control Board was also not taken by the occupier. Observation dated 29-08-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the industry had vacated the plot 03 to 04 months ago and no work is being done at present. The State Board had issued closure order to the said unit on 20.06.2022 and issued show cause notice for imposition of environmental compensatiori of Rs. 6,90,000/-. Thereafter, same has been confirmed by the State Board and letter has been sent to the office of District Magistrate, Hapur on 06.02.2023 to realize the environmental compensation imposed as arrear of land revenue from the violators.
c) Plot No. G-45 Phase-1, MG Road, Hapur: Observation dated 23- 04-2022: During inspection, setup for manual dismantling of Printed Circuit Board (PCB) was found, followed by leaching and smelting in the port furnace, which was also available on site in which wood/coal is used as fuel. No air pollution control devices were found installed on site. During the inspection, no work was being done on site and only a security guard was present. It was informed by the guard that the owner of the said industry Mr. Shami, a resident of Moradabad has taken the said premise on rent. The said industry was operational without taking statutory permissions for establishment and operation of the unit under Water and Air Act. Authorisation under E-Waste(M) Rules, 2016 from the U.P. Pollution Control Board was also not taken by the occupier. Observation dated 29-08-2022: During the inspection, plant and machinery which were installed during inspection on 23-04-2022were found removed. The State Board had issued closure order to the said unit on 19.07.2022 and issued show cause notice for imposition of environmental compensation of Rs. 13,80,000/-. Thereafter, same has been confirmed by the State Board and letter has been sent to the office of District Magistrate, 7 Hapur on 06.02.2023 to realize the environmental compensation imposed as arrear of land revenue from the violators.
d) Plot No. G-71, Phase 1, MG Road, Hapur: The State Board inspected the said premises on 19.11.2021 and unauthorized e- waste dismantling and smelting work was found to be done, consequently, State Board had issued closure order 11.01.2022 and imposed environmental compensation of Rs. 25,00,000/- as well. Observation dated 23-04-2022: During the inspection, the work of paper cutting was found on the said plot, and a printing machine was found installed. It was informed by the representative present in the industry that the above industry building had been taken on rent a month ago. The said industry was operational without taking statutory permissions for establishment and operation of the unit under Water and Air Act. For said violation, show cause notice for imposition of environmental compensation of Rs. 12,90,000/- has been issued on 10.02.2023. Observation dated 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premises. However, the said premises had been taken on rent by Mr. Sanjeev Kumar. He informed that they are planning to start manufacturing the Food Products (Sweets and Namkeen) from 01-09-2022. Environmental compensation of Rs. 2,50,000/- has been deposited on 30.8.2022. Since the environmental compensation of Rs. 22,50,000/- is still not deposited in the State Board's account, letter has been sent to the office of District Magistrate, Hapur on 06.02.2023 to realize the environmental compensation imposed as arrear of land revenue from the violators.
e) Plot No. H-16, Phase 1, MG Road, Hapur: Observation dated 23-04-2022: During the inspection, no plant and machinery were found installed in the said industry premises. Observation dated 29-08-2022: During the inspection, an industry named M/s Arida MX was found operating since 20-08-2022 on the said plot. The work of sheet metal including cutting, welding and painting work was found on the said plot. No objection certificate and consent for water and air was not obtained from the UP Pollution Control Board by the industry for which the notice was issued to the said unit on 30.08.2022. In compliance of said notice, the unit had 6 applied for Consent to Operate through online portal and same has been issued.
f) Plot No. 1-10, Phase III, MG Road, Hapur: Observation dated 23-04-2022: The said industry was found closed during the inspection. After enquiring from nearby industries, it was informed that the industry had vacated the plot 03 to 04 months ago and no work is being done at present. Observation dated 29- 08-2022: During inspection, it was found that un-authorised 8 manual dismantling of e-waste was being done on the said plot. No plant machinery was found installed on the said plot. The said industry closed its operations after inspection and submitted and affidavit that any activity shall be carried out after requisite permissions. Unit has obtained permission for dismantling of e- waste from UPSIDA and applied Consent to Establish in Board through online portal, same has been granted. Presently, the unit is not in operation.
g) Plot No. 1-8, Phase III, MG Road, Hapur: Observation dated 23- 04-2022: During the inspection, an industry named M/s Actinate Bio Pharma Pvt Ltd was found operating on the said plot, in which Ayurvedic medicines are produced by the formulation process. No fuel and water are used in the production process of the industry, and no effluent is generated from the production process of the industry. Observation dated 29-08-2022: During the inspection, no plant and machinery were found installed in the said industry premise.
Besides this, three other plots inspected by the Joint Committee, namely G-270, Phase 1, MG Road, Hapur, Plot No. G-142, Phase 1, MG Road, Hapur and Plot No. G-80, Phase 1, MG Road, Hapur were found vacant on both instances, thus no action has been taken against them.
Apart from above mentioned units, the State Board has been carrying out regular inspections in the said area and identified other units as well where operations were being carried out without requisite permissions and action has been taken by the State Board. Also, it is pertinent to mention that in authorized industrial areas of UPSIDA, the State Board issues Consent to Establish/Operate only for process for which permission has been issued by UPSIDA.
On behalf of District Magistrate Office, Hapur, it is submitted that in compliance of orders of Hon'ble Tribunal, out of 7 units impleaded as parties (6) to (12) vide order dated 3.11.2022 notices have been received by Respondent No. 9 and Respondent No. 10, it could not be issued to remaining 5 as they were found closed."
10. SEIAA, U.P has also filed reply dated February, 2023, vide email dated 22.012.2022 stating that it grants Clearance under Environment Impact Assessment Notification dated 14.09.2006 (hereinafter referred to as 'EIA 2006') in respect of projects and activities which are mentioned in the Schedule of Notification.
911. Respondent 8 Vikas Kasana, owner of Plot No. G45, Phase I, MG Road, Hapur has filed its reply dated March, 2023 vide email dated 10.03.2023 stating that it is carrying on some manual hand work (thread work) at the said site and no consent regime is applicable to its activities.
However, inspection was made by UPPCB officials, firstly, on 23.04.2022 when it was under lease with Shami, respondent 8. When Vikas Kasna, real owner of property came to know of illegal industrial activities being carried out by Shami, he got plot vacated and when again inspection was made on 29.08.2022, the plot was lying vacant and locked. However, UPPCB has raised a demand of Rs. 13,80,000/- towards environmental compensation vide order dated 24.02.2023, though respondent Vikas Kasana, owner of real owner of site is not responsible since he was not aware of the activities of Shami who was tenant at the said premises and request has been made for waiver of environmental compensation of Rs.
13,80,000/-.
12. Mohd. Yameen owner of Plot No. G71, M.G Road, Hapur, referring himself to be respondent 9 has submitted reply vide email dated 13.03.2023 stating that plot G71, M.G Road was allotted to him in 2012 for job work i.e. printed circuits board and manufacturing electrical equipment. The allottee obtained permission from UPSIDA to sub let its unit on rent to Mr. Monish on 06.07.2021. Premises was sub let on 19.07.2022 to M/s Munshi Ram Food Products wherein Sanjeev Kumar, respondent 9, was a partner. Survey conducted on 21.09.2021 was not in respect of Sanjeev Kumar as he was not a tenant at that time and no sample was actually collected by survey team. Still, notice was issued on 12.11.2021 to close the factory. There was no pollution caused in operation of the unit. UPPCB has imposed environmental compensation of Rs. 25 lakhs upon plot owner which is illegal and request has been made to waive 10 the same but under intimidation Rs. 2.5 lakhs was deposited with UPPCB.
It has been prayed by Mohd. Yameen, plot owner of allottee that Rs. 2.5 lakhs may be directed to be refunded.
13. District Magistrate, Hapur has submitted an affidavit dated 13.03.2023, filed vide email dated 15.03.2023,63 stating that it has taken steps for service of notice upon respondents 6 to 12. Notices were served on respondent 9, Sanjeev Kumar, and M/s M.F Fabrication, respondent 10, and the remaining 5 which were found closed at the time of service of notice. Lastly, notices were served upon Naseem Ahmad respondent 6, Arif respondent 7, Shami respondent 8, M/s Activate Bio Pharma Ltd respondent 12 and the owner of Plot No. I-10 Phase III M.G Road i.e. respondent 11 on 03.03.2023.
14. A reply dated 13.03.2023 filed vide email dated 15.03.2023 by Dheeraj Agarwal on behalf of Naseem Ahmad, respondent 5 has said that it has closed its unit, vacated the plot and deposited Rs. 6,90,000/-
towards environmental compensation imposed by UPPCB on 15.10.2022.
The unit has been closed on 01.05.2022.
15. Joint Committee report dated 01.08.2023 has been filed stating that premises of the proponents were inspected and observations made during inspection are as under:-
"M/s S F Recycling Pvt Ltd, Plot No. F-4, M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023.
• It was observed that the unit is involved in dismantling of E wastes. • The unit has provided cyclonic dust collector with stack as air pollution control system.
• The unit was observed operating with valid Consent to Operate and 11 authorization under Hazardous & Other Waste Rules. • The unit could not produce records of disposal of hazardous wastes. The unit informed that it does not generate hazardous wastes. The dismantled E wastes are sold to respective recyclers.
M/s M J Recycling Pvt Ltd, Plot No. F-44, M.G. Road Industrial Area. HaEaur:-
• The unit was inspected on 29.05.2023. • It was observed that the unit is involved in dismantling of E wastes. • The unit was found operating without valid Consent to Operate. • In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 along with impositions of Environmental compensation of Rs. 10,000 per day till the compliance has been done by industry. Annexure-II.
M/s Janseva Metal. Plot No. F-6 and 7. Phase -1. M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • It was observed that the unit carries out metal casting. • The unit uses hard coke as fuel in the furnace. The unit has provided a wet scrubber and a stack of about 15 feet as air pollution control system.
• The unit was found operating without valid Consent to Operate under Air and water Act.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-III.
M/s Havat E-Recyclers Private Limited, Plot No. F-53 F-54, M G Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit carries out dismantling and recycling of E Waste and manufacturing of non ferrous copper and brass ingots (through recycling).
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit has provided cyclonic dust collector and wet scrubber as air pollution control system.
• The unit disposes its hazardous wastes through M/s Ramky Enviro Engineers Ltd, Kanpur Dehat , U.P. 12 M/s Hayat E Recyclers Pvt Ltd , F-55, M G Road . Industrial, Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit carries out manufacturing of lead ingots. • The unit has obtained valid Consent to Operate and has applied for authorization under Hazardous & Other Waste Rules. • The unit was observed non operational. • The unit has provided cyclonic dust collector, bag house and wet scrubber as air pollution control system. • The unit disposes its hazardous wastes through M/s Ramky Enviro Engineers Ltd, Kanpur Dehat , U.P. M/s P B Metals, F-61 62, M G Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit carries out manufacturing of lead ingots. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has provided dust settling chamber, cyclonic dust collector, bag house and wet scrubber as air pollution control system. • The unit has agreement with Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. for disposal of hazardous wastes.
M/s Krishna Orzanies, F-99 to 102, MG Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit carries out distillation of organic solvents. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational .
• The unit was observed using bio-briquettes as a fuel and has installed cyclonic dust collector as air pollution control system. • The unit has installed evaporator for effluent treatment. The unit informed that treated effluent is used in cooling tower.
Moh. Jaki, Plot No. F- 85, MG Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit was operational. It was observed that the unit is involved in recovery of metals from E wastes using furnace and treatment with Nitric acid.
• The unit has not obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules. The unit was observed operating anonymously.13
• The unit has not installed any air pollution control system for controlling emissions from furnace and acid treatment process. • The unit has not installed any effluent treatment plant which indicates that the generated process effluent is disposed without any treatment.
• The unit was observed using coal which is not an approved fuel for such industries.
• The unit could not provide any records regarding disposal of hazardous wastes, indicating that the unit may be disposing its hazardous wastes in unauthorized manner. In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 19.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry Annexure-IV.
M/s Chinta Mani Yadav, Plot No. F- 86, MG Road Industrial Area, Hapur:-
• The unit was inspected on 29.05.2023. • The unit was operational. It was observed that the unit is involved in recovery of metals from E wastes by treatment with Nitric acid • The unit has not obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules. The unit was observed operating anonymously.
• The unit has not installed any air pollution control system for controlling emissions from acid treatment process. • The unit has not installed any effluent treatment plant which indicates that the generated process effluent is disposed without any treatment.
• The unit could not provide any records regarding disposal of hazardous wastes, indicating that the unit may be disposing its hazardous wastes in unauthorized manner.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 20.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-V. M/s Verdeen Chemicals Pvt Ltd, D-11, UPSIDC Industrial Area, Phase - I, Masoorie Gulawati Road, Hapur:-
• The unit was inspected on 29.05.2023.14
• The unit carries out recovery of metal and metal salts from batteries using chemical treatments.
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has agreement with Ramky U.P. Waste Management Project., for disposal of hazardous wastes. • The unit was observed storing hazardous wastes like spent chemicals, discarded chemical containers etc. in open aear the storm water drain which leads to municipal drain; because of which during rainy seasons, the possibility of pollution of drain cannot be ruled out.
• The process wastes from the process area were observed being collected in a storm water drain and in an underground pit. • It was observed that the unit has not provided any proper arrangements for scientific and safe storage of hazardous wastes. • The unit has not provided any Effluent Treatment Plant. The Consent to Operate granted to the unit does not stipulate quantity of industrial effluent generated and effluent discharge standards to be complied by the unit. However, in view of overall process, it is recommended that the unit may be directed to install an adequate Effluent Treatment Plant.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-VI.
M/s 6R Recycler, F-272, M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 05.06. 2023. • The unit carries out recycling and refurbishing of E Waste • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed closed. It was informed by the employee present there that the unit is closed since six months. • The unit has installed air pollution control system as per conditions of Consent to Operate.
• It was observed that the unit has provided 04 Pit furnaces, whereas the Consent to Operate has permitted only 01 pit furnace. • Further the furnaces are provided with oil / liquid fuel burners and pipelines, which is not in accordance with the conditions of Consent to Operate.
• In view of the above default notice has sent to industry vide letter dated 27.07.2023 Annexure-VII.15
M/s Tojo Vikas International Pvt Ltd, Plot No. F-289, 290, 291, UPSIDC Industrial Area, Phase-1, M.G. Road, Hapur:-
• The unit was inspected on 05.06. 2023.
• The unit manufactures menthol.
• The unit has obtained valid Consent to Operate.
• The unit was observed operational.
• It was informed that the unit does not generate any trade effluent
and hazardous wastes.
• The unit was observed using wooden logs as fuel in the
thermopack. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
• The unit was observed using wooden logs as fuel in the thermopack. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
• The air pollution control system (cyclonic dust collector) provided by the unit was observed dysfunctional and emissions were observed leaking from the stack provided to the thermopack.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 19.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 9,75,000/- the compliance has been done by industry. Annexure-VIII.
M/s Soial Petro Chemicals Industries, Plot No. F-292 & 298- 299, MG Road Industrial Area, Hapur:-
• The unit was inspected on 05.06. 2023. • The unit carries out manufacturing of thinner and distillation of organic solvents.
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed non operational . It was informed that the unit is non operational since one month because of maintenance. • The consent to operate issued to the unit has not stipulated the quantity of industrial effluent discharge and discharge standards. The unit has not installed effluent treatment plant. However, in view of overall process of the unit and likelihood of generation of effluent in the event of entry of storm water to the process area or storage area and through activities like equipment cleaning and process area cleaning, it is recommended that the unit may be directed to provide adequate effluent treatment plant.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB. Annexure-IX 16 M/s Lakshmi Chem Products Pvt Ltd, F 319 to 322, Phase --I , MG Road Industrial Area, Hapur:-
• The unit was inspected on 05.06. 2023. • The unit carries out manufacturing of thinner through mixing of organic solvents.
• The unit was observed operational.
• The unit has not obtained Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed storing hazardous chemicals viz. Ethyl Acetate and Toluene. However, the unit could not provide any evidence regarding disposal of hazardous wastes (empty barrels of hazardous chemicals).
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated20.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-X. M/s Vision Resins and Resol Pvt Ltd , F-273,274 UPSIDC, Industrial Area, M G ROAD, Hapur:-
• The unit was inspected on 05.06. 2023. • The unit manufactures Phenolic Resins • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit was observed using LPG as fuel in thermopack. • The unit disposes its hazardous wastes to Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The Effluent Treatment Plant of the unit was not in working condition. The unit informed that it generates less than 0.5 KL per day of process effluent. It • operates its Effluent Treatment Plant batch wise after sufficient collection of effluent.
• To verify the operational status of Effluent Treatment Plant, the unit was again inspected on 20.07.2023. It was observed that the Effluent Treatment Plant of the unit was still not in working condition. It was also observed that the unit has provided bypassing arrangement of effluent from the collection tank to the municipal drain.
In view of the above default notice has sent to industry vide letter dated 25.07.2023 by UPPCB. Annexure-XI.17
M/s Leena Organics Pvt Ltd, A-11 and 12, Phase-2, UPSIDC Industrial Area, M.G. Road Hapur:-
• The unit was inspected on 05.06. 2023. • The unit manufactures organic chemicals through waste solvent distillation.
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit uses bio briquette as fuel in its 3 TPH boiler • The unit has installed cyclone dust collector and wet scrubber as air pollution control system.
• The unit has installed Effluent Treatment Plant for treatment of trade effluent.
M/s Incotech Inks PG, Plot No-F-630 to F-635, UPSIDC, Phase- II, M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 05.06. 2023. • The unit manufactures ethyl acetate using ethyl alcohol and acetic acid.
• The unit has obtained valid Consent to Operate. • The unit was observed non operational. The unit informed that it is non operational since 10 days because of maintenance work. • The unit uses bio briquette as fuel in its 5 TPH boiler. • The unit has installed wet scrubber as air pollution control system. • The consent to operate issued to the unit has not stipulated the quantity of industrial effluent discharge and discharge standards. The unit has not installed effluent treatment plant. However, in view of overall process of the unit and likelihood of generation of effluent in the event of entry of storm water to the process area or storage area and through activities like equipment cleaning and process area cleaning, it is recommended that the unit may be directed to provide adequate effluent treatment plant. • The unit has not obtained authorization under Hazardous & Other Waste Rules.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB Annexure-XII.
M/s AHCO Recycling Company Plot no. F-583,Industrial area, M.G.Road,Hapur:-
• The unit was inspected on 05.06. 2023. • The unit is involved in recycling of waste plastic. • The unit was found operational without obtaining Consent to Operate from Uttar Pradesh Pollution Control Board.18
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 20.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. Annexure-XIII.
M/s Greeniva Recycler Pvt Ltd , Plot No. G-284, M.G ROAD, Industrial Area, Hapur•-
• The unit was inspected on 07.06.2023. • The unit was observed closed since one year as informed by the security guard present there.
• The unit has obtained valid consent to operate for dismantling and segregation of e-waste.
M/s Omson Chemicals , G-285, M.G. ROAD, Industrial Area, UPSIDC Road No.2, Hapur:-
• The unit was inspected on 07.06.2023. • The unit manufactures metal finishing chemicals by mixing orthophosphoric acid and sodium silicate. • The unit was observed operational.
• Unit could not produce any evidence regarding disposal of hazardous waste viz. empty containers of orthophosphoric acid. • The unit is likely to generate process of effluent through activities like floor washing, equipment washing etc, however the unit has not provided effluent treatment plant.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB Annexure-XIV.
M/s Arsh Recycling Pvt Ltd , F-203, UPSIDC Industrial Area. M.G. Road, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit is involved in dismantling segregation and recycling of e-
waste.
• The unit has installed cyclone dust collector and wet scrubber as air pollution control system to stack of 30 m. • The unit disposes its hazardous waste through M/s UP Waste Management Project, Kanpur Dehat, Uttar Pradesh.19
M/s Parara Udyog, F-195 And F-196, M.G. Road, Industrial Area, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate. • The unit carries out reconditioning of contaminated barrels and containers through washing with water. • The Effluent Treatment Plant of the unit was observed defunct. • The unit has provided arrangements for bypassing untreated effluent to the municipal drain adjacent to the unit and the unit was observed bypassing untreated effluent to the said municipal drain. • The unit could not produce any evidence of disposal of hazardous wastes.
• The unit could not produce any evidence of disposal of hazardous wastes. In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 19.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-XV.
M/s Shree Balaji Enterprises, G-34-35 & F-34, M. G. Road Industrial Area, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit manufactures lead ingots by recycling of waste batteries • The unit has installed wet scrubber as air pollution control system. • The unit could not produce any evidence of disposal of hazardous wastes.
• In view of the above default notice has sent to industry vide letter dated 27.07.2023 Annexure-XVI.
M/s R S Organics Pvt Ltd, F-156-159, M. G. Road Industrial Area, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit manufactures Formaldehyde.20
• The unit has installed effluent treatment plant for treatment of process effluent.
• The unit has installed cyclonic dust collector as air pollution control system.
• The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The unit has production capacity of 30 MT/day of Formaldehyde. • The unit informed that it has storage capacity of 250 KL of Formaldehyde.
• In view of threshold quantity of Formaldehyde stipulated in Manufacture, Storage and Import of Hazardous Chemical Rules, 1989, the unit is require prepare on-site emergency plan containing details specified in the said rules and is required to prepare the safety audit report and has to update the safety audit report once a year by conducting a fresh safety audit and forward a copy of it with his comments thereon within 30 days to the concerned Authority as stated in the said rules. However, the unit could not show any records regarding on-site emergency plan and safety audit report.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB Annexure-XVII M/s Modern Hardware Pvt Ltd, F-175, 176 177, UPSIDC, Industrial Area, M.G. Road, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate for manufacturing of Building Hardware Goods with Zinc, Chrome & Nickle Plating. • The unit has installed effluent treatment plant for treatment of process effluent.
• The unit has installed wet Scrubber as air pollution control system. • The unit disposes its hazardous wastes through U.P. Waste Management Project , Kanpur Dehat , U.P. However, The unit could not show authorization under hazardous wastes rules.
In view of the above default notice has sent to industry vide letter dated26.07.2023 by UPPCB Annexure-XVIII M/s SRK Enterprises , F-144, Phase-I, M.G. Road, Industrial Area, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out recovery of solvents through distillation.21
• The unit disposes its hazardous wastes to Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The unit has provided effluent treatment plant for treatment of process effluent . Effluent Treatment Plant was not being operated and was not in working condition. The dosing equipment above the dosing tank were observed defunct The unit informed that it started its operations on 31.5.2023. It operates Effluent Treatment Plant batch wise and shall operate Effluent Treatment Plant after collection of sufficient process effluent. The unit informed that it is in process of repairing its effluent treatment plant, • To verify the operational status of Effluent Treatment Plant, the unit was again inspected on 20.07.2023. It was observed that the Effluent Treatment Plant of the unit was still not in working condition. The dosing equipment above the dosing tank were still observed defunct and dried.
• No improvement in the condition of effluent treatment plant was observed even after one and half months. This indicates that the unit does not run its effluent treatment plant regularly and carries out unauthorized discharge of effluent.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 Annexure-XIX.
M/s Ganpati Wire & Plastic Products , F -391 .Phase-1, M.G. Road, Industrial Area, Hapur:-
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
• The unit informed that it manufactures Ferrous Sulphate by reacting Sulphuric acid with iron containing wastes from iron processing industries.
• The unit has not installed any effluent treatment plant indicating that the generated process effluent is disposed without any treatment.
• The unit could not provide any records regarding disposal of process sludge / spent acid (hazardous wastes), indicating that the unit may be disposing its hazardous wastes in unauthorized manner.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. Annexure-XX.22
M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-394, Phase-1, Industrial Area, M.G. Road, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational. Furnace was not observed being operated during visit.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out Recycling & Dismantling of E Waste • The unit has installed bag house as air pollution control system. • The unit disposes its hazardous wastes through UP Waste Management Project, Kanpur Dehat, Uttar Pradesh.
M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-381, Industrial Area, M.G. Road, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out dismantling and segregation of E Waste • The unit has agreement with U.P. Waste Management Project, Kanpur Dehat, • Uttar Pradesh for disposal of its hazardous waste . M/s Shivam Foundry, F-382,M.G. Road Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate • The unit manufactures LPG stove parts. • The unit could not produce authorisation under hazardous waste rules. The unit informed that it does not use any chemical and does not generate hazardous waste.
M/s Angad Organics , Plot No. F-127,Phase-1, UPSIDC M.G. Road Industrial Area, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out formulation of pesticides. • The unit does not generate any process effluent as informed. • The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. 23 M/s MDT Lubricants India Inc , F 125 Phase-1, M.G Road, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate of the unit was expired on 31/03/2023.
• The unit could not produce authorisation under hazardous waste rules.
• The unit was observed using diesel as fuel in thermopack , which is contravening to the condition of consent to operate. • The unit does not generate any process effluent as informed. • The unit manufactures engine oil, grease etc. • The unit could not produce any evidence regarding authorized disposal of hazardous wastes viz. oil soaked cotton waste.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. Annexure-XXI.
M/s Epoxy House, F-118 F-119, M.G. Road, Industrial Area, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate • The unit carries out cutting of laminated sheets. • No process effluent or process emission generating activity was observed.
M/s Triveni Medichem Pvt Ltd, Plot No. B-12, M.G. Road Industrial Area, Hapur • The unit was inspected on 12.06.2023. • The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out distillation of organic chemicals and production of thinner.
• The unit representative informed that its plant was closed since October 2022 and has resumed its operations on 10.06.2023. • The unit has installed cyclonic dust collector and wet scrubber to stack of Thermopack as air pollution control system.24
• The unit disposes its hazardous wastes thtough M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P . • The consent to operate issued to the unit has not stipulated the quantity of industrial effluent discharge and discharge standards. The unit has not installed effluent treatment plant. However, in view of overall process of the unit and likelihood of generation of effluent in the event of entry of storm water to the process area or storage area and through activities like equipment cleaning and process area cleaning, it is recommended that the unit may be directed to provide adequate effluent treatment plant.
In view of the above default notice has sent to industry vide letter dated 28.07.2023 Annexure-XXII.
M/s A K Metal, Plot No. H-3, M.G. Road Industrial Area, Hapur • The unit was inspected on 12.06.2023.
• The unit was observed operational.
• The unit is having valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out manufacturing of lead ingots from waste batteries.
• The unit has installed bag house and wet scrubber to stack of lead smelting furnace as air pollution control system. • The unit disposes its hazardous wastes though M/s Sheetala Waste • Management Project., Bulandshahar, U.P. M/s Lakshmi Chemicals, Plot No. F-24, M.G. Road Industrial Area, Hapur • The unit was inspected on 20.06.2023.
• The unit was observed operational.
• The unit manufactures printing ink.
• The consent to operate issued to the unit was valid up to 31.07.2019. The unit failed to produce any consent to operate issued thereafter.
• The unit failed to produce authorisation under hazardous waste rules.
• The unit failed to produce any records regarding disposal of hazardous wastes viz. spent solvents, process residues, empty container of solvents etc. In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental 25 compensation of Rs. 7,500/per day till the compliance has been done by industry. Annexure-XXIII.
M/s B N Metals H-35, M.G. Road Hapur • The unit was inspected on 20.06.2023.
• The unit was observed operational.
• The unit carries out dismantling and recycling of E waste. • The unit has obtained consent to operate • The unit has applied for authorisation under hazardous waste rules.
• The unit has installed wet scrubber as Air Pollution Control System. • Only dismantling work was observed being carried out. The pit furnace was observed non operational.
M/s Hello Aromatics Pvt Ltd, Khasra No-19, M G Road, Village Dhera, Hapur • The unit was inspected on 20.06.2023.
• The unit was observed non operational. It was informed that the unit is closed since 05.05.2023 because of maintenance work. • The unit was observed having valid consent to operate. • The unit has manufacturing facility for chemicals viz. L Carvone, Carvacarol, Menthol, Menthone and Carvone. The manufacturing process involves hydrogenation in presence of catalyst and distillation.
• The unit shown an invoice which shows that the unit purchased wood on 30.4.2023.
• As per conditions of consent to operate, the unit is required to provide effluent treatment plant and sewage treatment plant. However, the unit has not provided effluent treatment plant as well as sewage treatment plant.
• The unit could not produce authorization under hazardous waste rules.
• The unit could not produce any records of disposal of hazardous wastes viz. process residue and spent catalyst. • At the time of inspection, wooden logs are stored in thermopack area. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. Annexure-XXIV.
26M/s. More Bright E waste Recycler Private Limited, C-78, Phase-II, M.G. Road Industrial Area Hapur:-
• The unit was inspected on 20.06.2023. • The unit was observed non operational. It was informed by the security guard present there that the unit is closed since about a week.
• The unit has obtained consent for dismantling, segregation and recycling of E Waste and has obtained authorisation under hazardous waste rules.
M/s Esquire Estates Private Limited, F-685to 688 M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 20.06.2023. • The unit was observed non operational. It was informed by the security guard present there that the unit is closed since 16 February , 2023.
• The unit has obtained consent for production of Formaldehyde (2000 Metric Tonnes/Month).
• It was observed that the unit has provided 03 tanks of 180 MT each for storage of formaldehyde.
• In view of threshold quantity of Formaldehyde stipulated in Manufacture, Storage and Import of Hazardous Chemical Rules, 1989, the unit is require prepare on-site emergency plan containing details specified in the said rules and is required to prepare the safety audit report and has to update the safety audit report once a year by conducting a fresh safety audit and forward a copy of it with his comments thereon within 30 days to the concerned Authority as stated in the said rules. Hence, it is recommended that the unit may be directed for the same.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB Annexure-XXV.
M/s R.S. Enterprises, Plot No. F-689, M.G. Road Industrial Area, Hapur:-
• The unit was inspected on 20.06.2023. • The unit was observed operational.
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
• The unit carries out processing of E Waste. It was observed that E waste is grinded and the finely ground E Waste is conveyed to an 27 area having continuous running water so that heavy metal containing portion is settled down and lighter portion is washed off. • The unit has not installed any air pollution control system to area where grinding of E waste is carried out. • The unit has not installed any effluent treatment plant. • It was observed that the untreated process effluent which is likely to contain suspended solids, organic matter and heavy metals was continuously being pumped to the adjacent municipal drain. The municipal drain was observed chocked because of continuous pumping of effluent and the effluent was overflowing to the adjacent land from the drain.
In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued closure order dated 20.07.2023 U/S 32(1)(C) of Water (Prevention and Control of Pollution) Act. 1974 along with show cause for impositions of Environmental compensation of Rs. 16,50,000/. Annexure-XXVI.
M/s VDH Chemtech Private Limited, H 127 to 144 M G Road Industrial Area, Hapur • The unit was inspected on 20.06.2023. • The unit was observed operational.
• The unit is having valid consent to operate The unit carries out manufacturing of chemicals viz. Meta Cresol, Para Cresol, Butylated Hydroxy Tolune.
• The unit has installed cyclonic dust collectors to stacks of Thermic Fluid Heater.
• The unit has installed effluent treatment plant for treating of process effluent.
• The unit could not produce authorisation under hazardous waste rules, however the unit shown record that it disposed hazardous wastes through M/s Sheetala Waste Management Project., Bulandshahar , U.P. In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB. Annexure-XXVII.
M/s M.K. Industries Plot No. B-56, Phase-1, M.G. Road Industrial area, Hapur • The unit was inspected on 20.06.2023.
• The unit was observed non operational. • It was observed that the unit has provided facility viz. reactors, distillation columns etc. for synthesis of chemicals. About 50 barrels of ethyl acetate and other chemicals were also observed. However, the unit could not show consent to operate / consent to establish for such unit.
28In view of the above default as per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued closure order dated 20.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 along with show cause for impositions of Environmental compensation of Rs. 7,500 per day till the compliance has been done by industry . Annexure-XXVIII.
M/s Green Earth Recycler , Plot No. F-557, Industrial Areal, M G Road, Hapur, • The unit was inspected on 27.06.2023.
• The unit was observed non operational. • The unit has obtained consent to operate for dismantling and segregation of E • waste and authorization under hazardous waste rules. M/s Eminent Polychem, Plot No-G 409, M G Road, Industrial Area,Hapur • The unit was inspected on 27.06.2023.
• The unit was observed operational.
• The unit has obtained valid consent for manufacturing of varnishes , enamels or lacquers through mixing and blending. • The unit could not show authorization under hazardous waste rules or evidence of disposal of hazardous wastes. • The unit informed that it does not generate any process residues and empty barrels are disposed to recyclers.
In view of the above default notice has sent to industry vide letter dated 27.07.2023 Annexure-XXIX M/S Akshay Mechotronics (India), Plot No. G-410, Phase -- II, M.G. Road Industrial Area, Hapur • The unit was inspected on 27.06.2023.
• The unit was observed operational.
• The unit makes switch gear boxes. The unit carries out powder coating and metal surface treatment (phosphating). • The unit could not show consent to operate and authorization under hazardous waste rules. The unit informed that it has not obtained consent to operate and authorization under hazardous waste rules. • Containers containing process effluent were observed stored in the unit premises.
• The unit has not provided any effluent treatment plant for treating process effluent, which indicates unauthorized disposal of untreated effluent by the unit.
29• The unit could not show any evidence of authorized disposal of hazardous wastes viz. process sludge, which indicates unauthorized disposal of hazardous wastes. • The unit informed that it uses diesel in powder coating process;
which is not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
In view of the above default recommendation sent to Head Office. UPPCB for issuance of Show Cause Notice U/S 33A of water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry vide letter dated 28.06.2023. Annexure-XXX.
M/s A Q Recycling, Plot No-F-639, UPSIDC, Industrial Area, M. G. Road, Hapur • The unit was inspected on 27.06.2023.
• The unit was non operational.
• The unit has valid consent to operate for recycling of E Wastes and has obtained authorization under hazardous waste rules. • The unit has installed cyclone dust collector as a Air Pollution control system. M/s A S Enterprises, F-644 ,F-643, M G Road Industrial Area, Hapur • The unit was inspected on 27.06.2023.
• The unit carries out manufacturing of lead ingots from waste batteries.
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has installed bag house and wet scrubber as air pollution control system.
• The unit could not provide any evidence regarding disposal of hazardous wastes.
• In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB. Annexure-XXXI.
M/s DKY Sales Pvt Ltd , F-699, F-700, F-701 and G-633, G-634, G- 635, MG Road, Industrial Area, Hapur • The unit was inspected on 20.07.2023.
• The unit carries out galvanization on steel sheets. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has installed alkali scrubber as air pollution control system. • The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. 30 M/s Greenberry RG Healthcare (India) Pvt Ltd , F -710 to 715, Phase --I, MG Road, Industrial Area, Hapur • The unit was inspected on 20.07.2023.
• The unit was observed operational. The unit manufactures flexible packaging material using PET film , Ethyl Acetate and inks. • The unit has a biomass fired thermopack. • The unit could not produce consent to establish / consent to operate and authorization under hazardous waste rules. • The unit could not show records of disposal of hazardous wastes. • The workers of unit were observed dumping process waste containing inks and ethyl acetate on the roadside near to the unit.
In view of the above default RO, UPPCB has sent recommendation to Head Office, UPPCB for issuance of Show Cause Notice U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 vide letter dated 25.07.2023. Annexure-XXXII.
M/s Centramac , F-676 to 678, M.G. Road, Industrial Area, Hapur • The unit was inspected on 20.07.2023.
• The unit was observed operational. The unit manufactures Pyrolysis Oil, Carbon Black & Steel Wire by pyrolysis of waste tyres. • The unit has obtained valid Consent to Operate • The unit could not produce authorization under Hazardous & Other Waste Rules.
• The unit could not produce any records regarding disposal of hazardous wastes.
• The bags containing process wastes were observed stored improperly in open area.
• Unit has installed effluent treatment plant for treatment of scrubbing water and cooling etc. At time of inspection effluent treatment plant was not found operational.
In view of the above default notice has sent to industry vide letter dated 26.07.2023 by UPPCB Annexure-XXXIII.
M/s MGL Pharma and Chemicals Pvt Ltd, F-665 & 666, Phase-1, Industrial Area, M.G. Road, Hapur:-
• The unit was inspected on 20.07.2023. • The unit was observed operational. The unit manufactures Bulk Drugs (Intermediate and API).
• The unit has obtained valid Consent to Operate . • The unit could not produce authorization under Hazardous & Other Waste Rules.31
• The unit could not produce any records regarding disposal of hazardous wastes viz. process residues and sludge generated from effluent treatment.
• The effluent treatment plant of the unit was observed non-operational and poorly maintained.
In view of the above default notice has sent to industry vide letter dated 25.07.2023 by UPPCB Annexure-XXXIV"
16. Joint Committee Report also gives summary of observations in the form of a chart which reads as under:-
Sl. Industry name and Date of Complying/Non- Action taken
No. Address inspection Complying
1. M/s S F Recycling Pvt 29.05.2023 Complying -
Ltd, Plot No. F-4,
M.G.
Road Industrial Area,
Hapur
2. M/s M J Recycling Pvt 29.05.2023 Non-Complying UPPCB issued Show
Ltd, Plot No. F-44, M.G. Cause Notice dated
Road Industrial Area, 05.07.2023 U/S 31A of
Hapur Air (Prevention and
Control of Pollution) Act.
1981, along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry
3. M/s Janseva Metal, 29.05.2023 Non-Complying UPPCB issued Show
Plot No. F-6 and 7, Cause Notice dated
Phase -1, 05.07.2023 U/S 31A of
M.G. Road Industrial Air (Prevention and
Area, Hapur Control of Pollution) Act.
1981, along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry
4. M/s Hayat E-Recyclers 29.05.2023 Complying -
Private Limited, Plot
No. F-53 F-54, M G
Road Industrial Area,
Hapur
5. M/s Hayat E Recyclers 29.05.2023 Complying -
Pvt Ltd , F-55, M G
Road , Industrial, Area,
Hapur
32
6. M/s P B Metals, F-61 29.05.2023 Complying -
62, MG Road Industrial _
Area, Hapur
7. M/s Krishna Organics, 29.05.2023 Complying -
F-
99 to 102, MG Road
Industrial Area, Hapur
8. Moh. Jaki, Plot No. F- 29.05.2023 Non-Complying UPPCB issued Show
85, MG Road Industrial Cause Notice dated
Area, Hapur 19.07.2023 U/S 33A of
water (Prevention and
Control of Pollution) Act.
1974 along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry
9. M/s Chinta Mani 29.05.2023 Non-Complying UPPCB issued Show
Yadav, Plot No. F- 86, Cause Notice dated
MG Road Industrial 20.07.2023 U/S 33A of
Area, Hapur water (Prevention and
Control of Pollution) Act.
1974 along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry
10. M/s Verdeen 29.05.2023 Non-Complying UPPCB issued Show
Chemicals Pvt Ltd, D- Cause Notice dated
11, UPSIDC Industrial 05.07.2023 U/S 33A of
Area, Phase - I, water (Prevention and
Masoorie Gulawati Control of Pollution) Act.
Road, Hapur 1974 along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry
11. M/s 6R Recycler, F- 05.06.2023 Non-Complying UPPCB has sent notice for
272, compliance vide letter dated
M.G. Road Industrial 27.07.2023
Area, Hapur
12. M/s Tojo Vikas 05.06.2023 Non-Complying UPPCB issued Show
International Pvt Ltd, Cause Notice dated
Plot 19.07.2023 U/S 31A of
No. F-289, 290, 291, Air (Prevention and
UPSIDC Industrial Control of Pollution) Act.
Area, 1981, along with
Phase-1, M.G. impositions of
Road, Environmental
Hapur compensation of Rs.
9,75,000.
33
13. M/s Soj al Petro 05.06.2023 Non-Complying UPPCB has sent notice for
Chemicals Industries, compliance vide letter dated
Plot No. F-292 & 298- 26.07.2023
299, MG Road
Industrial Area, Hapur
14. M/s Lakshmi Chem 05.06.2023 Non-Complying UPPCB issued Show
Products Pvt Ltd, F 319 Cause Notice dated
to 322, Phase --I ,MG 20.07.2023 U/S 31A of
Road Industrial Area, Air (Prevention and Control
Hapur of Pollution) Act.
1981, along with
impositions of
Environmental
compensation of Rs.
10,000 per day till the
compliance has been done
by industry .
15. M/s Vision Resins and 05.06.2023 Non-Complying UPPCB has sent notice
Resol Pvt Ltd , F- And for compliance vide letter
273,274 UPSIDC, 20.07.2023 dated 25.07.2023
Industrial Area, M G
ROAD, Hapur
16. M/s Leena Organics 05.06.2023 Complying -
Pvt Ltd, A-11 and 12,
Phase-
2, UPSIDC
Industrial
Area, M.G. Road Hapur
17. M/s Incotech Inks PG, 05.06.2023 Non-Complying UPPCB has sent notice for
Plot No-F-630 to F-635, compliance vide letter dated
UPSIDC, Phase-II, M.G. 26.07.2023
Road Industrial Area,
Hapur
18. M/s AHCO Recycling 05.06.2023 Non-Complying UPPCB issued Show
Company Plot no. F- Cause Notice dated
583, Industrial area, 20.07.2023 U/S 31A of
M.G.Road, Hapur Air (Prevention and
Control of Pollution) Act.
1981, along with
impositions of
Environmental
compensation of Rs. 7500
per day till the
compliance has been done
by industry
19. M/s Greeniva Recycler 07.06.2023 Complying -
Pvt Ltd , Plot No. G-
284,
M.G ROAD, Industrial
Area, Hapur
34
20. M/s Omson Chemicals 07.06.2023 Non-Complying UPPCB has sent notice for
, compliance vide letter dated
G-285, M.G. 26.07.2023
ROAD,
Industrial Area,
UPSIDC Road No.2,
Hapur
21. M/s Arsh Recycling Pvt 07.06.2023 Complying -
Ltd , F-203,
UPSIDC
Industrial Area,
M.G.
Road, Hapur
22. M/s Parara Udyog, F- 07.06.2023 Non-Complying UPPCB issued Show
195 And F-196, M.G. Cause Notice dated
Road, Industrial Area, 19.07.2023 U/S 33A of
Hapur water (Prevention and
Control of Pollution) Act.
Environmental compensation
of Rs. 10,000 per day till the
compliance has been done by
industry 1974 along with
impositions of
Environmental compensation
of rs. 10,000 per day till the
compliance has been done by
industry
23. M/s Shree Balaji 07.06.2023 Non-Complying UPPCB has sent notice for
Enterprises , G-34-35 & compliance vide letter dated
F-34, M. G. Road 27.07.2023
Industrial Area, Hapur
24. M/s R S Organics Pvt 07.06.2023 Non-Complying UPPCB has sent notice for
Ltd, F-156-159, M. G. compliance vide letter dated
27.07.2023
Ro ad Ind ust r ial
Ar ea,
Hapur
25. M/s Modern Hardware 07.06.2023 Non-Complying UPPCB has sent notice for
Pvt Ltd, F-175, 176 177, compliance vide letter dated
UPSIDC, Industrial Area, 26.07.2023
M.G. Road, Hapur
26. M/s SRK Enterprises , F- 07.06.2023 Non-Complying UPPCB has sent notice for
144, Phase-1, M.G. and compliance vide letter dated
Road, Industrial Area, 20.07.2023 26.07.2023
Hapur
27. M/s Ganpati Wire & 07.06.2023 Non-Complying UPPCB issued Show Cause
Plastic Products , F -391 Notice dated 05.07.2023 U/S
,Phase-1, M.G. Road, 33A of water (Prevention and
Industrial Area, Hapur Control of Pollution) Act.
1974 along with impositions
of Environmental
compensation of Rs. 10,000
per day till the compliance
has been done by industry.
35
28. M/s B.R.P. Infotech Pvt. 12.06.2023 Complying Ltd., Plot No. F-394, Phase-1, Industrial Area, M.G. Road, Hapur
29. M/s B.R.P. Infotech Pvt. 12.06.2023 Complying -
Ltd., Plot No. F-381, Industrial Area, M.G. Road, Hapur
30. M/s Shivam Foundry, F- 12.06.2023 Complying -
382,M.G. Road Hapur
31. M/s Angad Organics 12.06.2023 Complying -
Plot No. F-127,Phase-1,
UPSIDC M.G. Road
Industrial Area, Hapur
32. M/s MDT Lubricants 12.06.2023 Non-Complying UPPCB issued Show
India Inc , F 125 Cause Notice dated
Phase-1, M.G Road, 28.07.2023 U/S 3A of Air
Hapur (Prevention and Control
of Pollution) Act.
198
along with impositions of
Environmental
compensation of Rs.
7,500 per day till the
compliance has been done by
industry
33. M/s Epoxy House , 12.06.2023 Complying -
F-118
F-119,M.G. Road,
Industrial Area,
Hapur
34. M/s Triveni 12.06.2023 Non-Complying UPPCB has sent notice for
Medichem Pvt Ltd, compliance vide letter dated
Plot No. B-12, 28.07.2023
M.G.RoadIndustrial
Area, Hapur
35. M/s A K Metal, Plot 12.06.2023 Complying -
No.
H-3,M.G. Road
Industrial Area,
Hapur
36
36. M/s Lakshmi 20.06.2023 Non-Complying UPPCB issued Show
Chemicals, Plot No. Cause Notice dated
F-24, M.G. Road 28.07.2023 U/S 3A of Air
Industrial Area, (Prevention and Control
Hapur of Pollution) Act. 1981
along with impositions of
Environmental
compensation of Rs.
7,500 per day till the
compliance has been done by
industry
37. M/s B N Metals H- 20.06.2023 Complying -
35, M.G. Road
Hapur
38. M/s Hello Aromatics 20.06.2023 Non-Complying UPPCB issued Show
Pvt Ltd, Khasra No- Cause Notice dated
19, M G 28.07.2023 U/S 3A of Air
Road,Village Dhera, (Prevention and Control
Hapur of Pollution) Act.
1981 along with impositions
of Environmental
compensation of Rs.
7,500 per day till the
compliance has been done by
industry
39. M/s More Bright E 20.06.2023 Complying -
Waste
Recycler Private
Limited,
C - 78, Phase - III,
M.G.
Road Industrial
Area, Hapur
40. M/s Esquire Estates 20.06.2023 Non-Complying UPPCB has sent notice for
Private Limited, F- compliance vide letter dated
685to 688 M.G. 27.07.2023
Road Industrial
Area, Hapur
41. M/s R.S. 20.06.2023 Non-Complying UPPCB issued closure
Enterprises, Plot No. order dated 20.07.2023
F-689, M.G. Road U/S 32(1)(C) of water
Industrial Area, (Prevention and Control
Hapur of Pollution) Act. 1974
and show cause for
impositions of
Environmental
compensation of Rs.
16,50,000.
42. M/s VDH Chemtech 20.06.2023 Non-Complying UPPCB has sent notice for
Private Limited, H compliance vide letter dated
127 to 144 M G 26.07.2023
Road Industrial
Area,
Hapur
37
43. M/s M.K. Industries 20.06.2023 Non-Complying Closure order issued vide
Plot No. B-56, letter dated 20.07.2023
Phase-1, M.G. U/S 31A of Air
Road Industrial area, (Prevention and Control
Hapur of Pollution) Act. 1981,
along with impositions of
Environmental
compensation of Rs.
7,500 per day till
the
compliance has been done by
industry.
44. M/s Green Earth 27.06.2023 Complying -
Recycler , Plot No.
F557, Industrial
Areal, M G Road,
Hapur
45. M/s Eminent 27.06.2023 Non-complying UPPCB
Polychem, Plot No-G
409, MG Road,
Industrial Area,
Hapur
46. M/s Akshay 27.06.2023 Non-complying Issuance of Closure order U/S
Mechotronics 32(1)(c ) of water (Prevention
(India), Plot No. G- and Control of Pollution) Act,
410, Phase-II, M.G 1974, along with impositions
Road Industrial of Environmental
Area, Hapur compensation of Rs. 10,000
per day till the compliance
bas been done by industry is
under process.
47. M/s A Q Recycling, 27.06.2023 Complying -
Plot No.-F-639,
UPSIDC, Industrial
Area, M.G Road,
Hapur
48. M/s A S 27.06.2023 Complying -
Enterprices, F-644,
F-643, MG Road
Industrial Area,
Hapur
49. M/s DKY Sales Pvt 20.07.2023 Complying -
Ltd,, F-699, F-700,
F-701 and G633, G-
634, G635 MG
Road, Industrial
Area, Hapur
38
50. M/s Greenberry RG 20.07.2023 Non-complying Issuance of show cause notice
Healthcare (India) U/S 31A of Air (Prevention
Pvt Ltd, F-710 to and Control of Pollution) Act,
715m Phase I MG 1981 along with impositions
Road, Industrial of Environmental
Area, Hapur compensation of rs.7500 per
day till the compliance has
been done by industry is
under process.
51. M/s Centramac, F- 20.07.2023 Non-complying UPPCB has sent notice for
676 to 678, MG compliance vide letter dated
Road Industrial 26.077.2023
Area, Hapur
52. M/s MGL Pharma and 20.07.2023 Non-Complying UPPCB has sent notice for
Chemicals Pvt Ltd, F- compliance vide letter dated
665 & 666, Phase- 25.07.2023
1,
Industrial Area, M.G.
Road, Hapur
17. The above report shows that out of 52 industrial units, 32 were non-
compliant.
18. Report dated 01.08.2023 was examined by Tribunal on 11.10.2023 and it found that report lacks requisite details regarding EC (if required), date of issue, period of validity consent and authorization orders, compliance of EC (if any)/ CTE/CTO conditions, plantation, CSR, CER, activities, disposal of solid waste/ fly ash, etc. It was also pointed out that reference was made to show cause notices but nothing was said whether any final order has been passed or not. Even inspection of all such industries was not completed. Joint Committee was directed to file additional report with all requisite details and documents within one month.
19. Pursuant to order dated 11.10.2023, Compliance Report has been filed by Regional Officer, UPPCB, Ghaziabad and unit wise details are given as under:-39
• M/s 6R Recycler, F-272, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s 6R Recycler, F-272, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Recycling and refurbishing of E waste
4. Status of Operation Non- operational
5. Production and its Capacity Recycling of E Waste-1000 MT/Month and refurbishing of E waste- 250 MT/Month.
6. Raw material All type E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Pit Furnace Air Pollution Control Cyclone type dust collector, Bag filter System Stack 30 m stack from G.L Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residues Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2023 (Annexure-1) II Under Hazardous Waste Rules Valid upto 18/05/2025 (Annexure-2) Observations:
• The unit carries out recycling and refurbishing of E Waste • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was found closed. It was informed by the employee present there that the unit is closed since six months.
• The unit has installed air pollution control system as per conditions of Consent to Operate.
• It was observed that the unit has provided 04 Pit furnaces, whereas the Consent to Operate has permitted only 01 pit furnace. • Further the furnaces are provided with oil / liquid fuel burners and pipelines, which is not in accordance with the conditions of Consent to Operate.40
Action Taken : UPPCB has sent notice for compliance vide letter dated 27.07.2023. In the compliance of notice dated 27.07.2023 industry has dismantled extra three pit furnaces.
• M/s A K Metal, Plot No. H-3, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s A K Metal, Plot No. H-3, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Manufacturing of lead ingots from waste batteries
4. Status of Operation Operational
5. Products and its Capacity Lead Ingots-5 MT per day
6. Raw material Lead scrap Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Lead smelting Furnace Air Pollution Control Wet scrubber, Bag house System Stack 30 meter from GL Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Lead bearing Sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2025 (Annexure-3) II Under Hazardous Waste Rules Valid upto 07/12/2023 (Annexure-4) Other Observations:
• The unit was observed operational.
• The unit is having valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out manufacturing of lead ingots from waste batteries. • The unit has installed wet scrubber, bag house and 30 meter high stack on lead smelting furnace as air pollution control system. • The unit disposes its hazardous wastes through M/s Sheetala Waste Management Project., Bulandshahar, U.P. Action Taken :
No action required 41 • M/s AHCO Recycling Company Plot no. F-583,Industrial area, M.G. Road, Hapur
1. Name and address of the industry M/s AHCO Recycling Company Plot no. F-
583,Industrial area, M.G. Road, Hapur
4. Date of inspection/monitoring 05.06. 2023 2 Type of Industrial Sector Recycling of waste plastic 3 Status of Operation Operational 5 Product and its Capacity Plastic Dana & Plastic Molding Items-01MT/Day 6 Raw Material All type plastic waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank.
Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Particulate matter from process Air Pollution Control System Not provided Stack Details Not provided Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 7 Consent / Authorization I Under Water and Air Act Granted up to 31.07.2027 (Annexure-5) II Under Hazardous Waste Rules Not applicable Observations:
• The unit is involved in recycling of waste plastic. Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view of the above Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 20.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 20.07.2023 revoked with imposition Environmental compensation of Rs. 60,000/- vide letter dated 20.09.2023 by Head Office, UPPCB, Lucknow. (Annexure-6) • After that industry has deposited the Environmental compensation of Rs. 60,000/- in the Account of UPPCB.
• M/s Angad Organics, Plot No. F-127,Phase-1, UPSIDC M.G. Road Industrial Area, Hapur 42
1. Name and address of the industry M/s Angad Organics, Plot No. F-127,Phase-1, UPSIDC M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Formulation of pesticides
4. Status of Operation Operational
5. Products and its Capacity Formulation of pesticides-400 KL/MONTH
6. Raw material Liquid - Acetone, toluene, benzene, ethyl acetate, isopropyl alcohol, hexane, ether, methylene dichloride, acetonitrile, dimethyl sulphoxide, Solid- calcium chloride ,sodium chloride Waste Water - Generation & Treatment Waste water generation Domestic Effluent 0.6 KLD Through Septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution No source of process emissions Air Pollution Control System Not applicable Stack Not applicable Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process waste and waste oil Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 7 Consent / Authorization I Under Water and Air Act Valid upto 31/03/2025 (Annexure-7) II Under Hazardous Waste Rules Valid upto 31/07/2027 (Annexure-8) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out formulation of pesticides. • The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. Action Taken :
No action required • M/s Arsh Recycling Pvt Ltd , F-203, UPSIDC Industrial Area, M.G. Road, Hapur
1. Name and address of the industry M/s Arsh Recycling Pvt Ltd , F-203, UPSIDC Industrial Area, M.G. Road, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Dismantling, Segregation and Recycling of e-waste for producing Cu wire, Non Ferrous metal Ingots, CRT Glasses and Plastic Granules 43
4. Status of Operation Operational
5. Products and its Capacity Dismantling, Segregation and Recycling of e-waste for producing Cu wire, Non Ferrous metal Ingots, CRT Glasses and Plastic Granules -33MT/Month
6. Raw material All type of E-Waste, Non Ferrous metal Ingots Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Process emissions from furnace Air Pollution Control Cyclone dust collector and wet scrubber System Stack 30 meter from GL Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residue and wastes Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 7 Consent / Authorization I Under Water and Air Act Valid upto 31/12/2024 (Annexure-9) II Under Hazardous Waste Rules Valid upto 23/04/2028 (Annexure-10) Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit is involved in dismantling segregation and recycling of e-waste. • The unit has installed cyclone dust collector, wet scrubber and 30 meter stack from ground level as air pollution control system. • The unit disposes its hazardous waste through M/s UP Waste Management Project, Kanpur Dehat, Uttar Pradesh.
Action Taken :
No action required • M/s. B N Metals H-35, M.G. Road Industrial area, Hapur
1. Name and address of the industry M/s. B N Metals H-35, M.G. Road industrial area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector Dismantling and recycling of E waste
4. Status of Operation Operational
5. Products and its Capacity Dismantling and recycling of E waste-44 MT/Month
6. Raw material All type of E-Waste Waste Water - Generation & Treatment 44 Waste water generation Domestic effluent 0.6 KLD Through Septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Pit Furnace (non operational) Air Pollution Control Wet scrubber System Stack Details 30 meter from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal The unit informed that it carries out The waste plastic, glass and metal generated in only dismantling work and no dismantling process sent to authorized recyclers hazardous waste is generated.
Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2026 (Annexure-11) II Under Hazardous Waste Rules -
Other Observations:
• The unit was observed operational.
• The unit carries out only dismantling of E waste. • The unit has obtained consent to operate • The unit has applied for authorisation under hazardous waste rules. • The unit has installed wet scrubber as Air Pollution Control System. • Only dismantling work was observed being carried out. The pit furnace was observed non - operational.
Action Taken :
No action required •M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-381, Industrial Area, M.G. Road, Hapur
1. Name and address of the industry M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-381, Industrial Area, M.G. Road, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Segregation and Dismantling of E Waste
4. Status of Operation Operational
5. Products and its Capacity Segregation and Dismantling of E Waste -120MT / month
6. Raw material All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -45
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution No process emissions Air Pollution Control Not applicable System Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/03/2025 (Annexure-12) II Under Hazardous Waste Rules Valid upto 10/09/2025 (Annexure-13) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out Segregation and Dismantling of E Waste • The unit has agreement with U.P. Waste Management Project, Kanpur Dehat, Uttar Pradesh for disposal of its hazardous waste . Action Taken :
No action required • M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-394, Phase-1, Industrial Area, M.G. Road, Hapur
1. Name and address of the industry M/s B.R.P. Infotech Pvt. Ltd., Plot No. F-394, Phase-
1, Industrial Area, M.G. Road, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Recycling & Dismantling of E Waste
4. Status of Operation Operational
5. Product and its Capacity Recycling & Dismantling of E Waste-9000 MT/Year
6. Raw material All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control 46 Sources of air pollution Pit furnace Air Pollution Control Bag house System Stack Details 30 meter from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residue and wastes Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2024 (Annexure-14) II Under Hazardous Waste Rules Valid upto 23/04/2028 (Annexure-15) Other Observations:
• The unit was observed operational. Furnace was not observed being operated during visit.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out Recycling & Dismantling of E Waste • The unit has installed bag house as air pollution control system. • The unit disposes its hazardous wastes through UP Waste Management Project, Kanpur Dehat, Uttar Pradesh.
Action Taken :
No action required •M/s Chinta Mani Yadav, Plot No. F- 86, MG Road Industrial Area, Hapur
1. Name and address of the industry M/s Chinta Mani Yadav, Plot No. F- 86, MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Recovery of metals from E wastes by treatment with Nitric acid
4. Status of Operation Operational
5. Products and its Capacity Recovery of metals from E wastes by treatment with Nitric acid
6. Raw material All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic 0.6 KLD Through septic tank Industrial effluent 1.0 KLD About 2 KL of process effluent was observed stored in unit's premises Description of effluent treatment No effluent treatment facilities provided facilities Mode of final effluent discharge Industrial Drain Air Pollution - Emission Sources & Control Sources of air pollution Emissions from acid treatment process Air Pollution Control Not provided System 47 Stack Not provided Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residues No information provided Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not obtained II Under Air Act Not obtained III Under Hazardous Waste Rules Not obtained Observations:
• The unit was operational. It was observed that the unit is involved in recovery of metals from E wastes by treatment with Nitric acid • The unit has not obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules. The unit was observed operating anonymously. • The unit has not installed any air pollution control system for controlling emissions from acid treatment process.
• The unit has not installed any effluent treatment plant which indicates that the generated process effluent is disposed without any treatment. • The unit could not provide any records regarding disposal of hazardous wastes, indicating that the unit may be disposing its hazardous wastes in unauthorized manner.
Action Taken :
• As per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 20.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. (Annexure-16). • Industry has not submitted reply of the Show Cause Notice till now. Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non- operational.
• RO, UPPCB, Ghaziabad has sent recommendation to Head Office, UPPCB, Lucknow for confirmation of show cause notice dated 20.07.2023vide letter dated 17.11.2023. (Annexure-17).
• M/s Epoxy House , F-118 F-119, M.G. Road, Industrial Area, Hapur
1. Name and address of the industry M/s Epoxy House , F-118 F-119, M.G. Road, Industrial Area, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Cutting of laminated sheets
4. Status of Operation Operational
5. Products and its Capacity Cutting of laminated sheets-100 MT/month
6. Raw material FIBER GLASS EPOXY, COPPER CLAD LAMINATE Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable 48 Air Pollution - Emission Sources & Control Sources of air pollution No process emission generating activity was observed Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Not generated Not applicable Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/03/2024 (Annexure-18) II Under Hazardous Waste Rules Not applicable Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate • The unit carries out cutting of laminated sheets. • No process effluent or process emission generating activity was observed. Action Taken :
No action required • M/s Esquire Estates Private Limited, F-685to 688 M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Esquire Estates Private Limited, F-685to 688 M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector Production of Formaldehyde
4. Status of Operation Non operational
5. Product and its Capacity Production of Formaldehyde-2000 MT/Month
6. Raw material Methanol, Oxygen in presence of silver as catalyst. Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent 2 KLD Through ETP Description of effluent treatment Physico chemical treatment followed by activated facilities carbon filter Mode of final effluent discharge Industrial Drain Air Pollution - Emission Sources & Control Sources of air pollution 500 Kg/Hour Baby Boiler Air Pollution Control System Cyclonic dust collector Stack Details 11 meter from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Chemical sludge from waste Through TSDF water treatment, Used or Spent Oil 49 Status of Environmental Clearance : Not informed Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2027 (Annexure-19) II Under Hazardous Waste Rules Valid upto 04/06/2028 (Annexure-20) Other Observations:
• The unit was observed non-operational. It was informed by the security guard present there that the unit is closed since 16 February , 2023. • The unit has obtained consent for production of Formaldehyde (2000 Metric Tonnes/Month).
• It was observed that the unit has provided 03 tanks of 180 MT each for storage of formaldehyde.
• In view of threshold quantity of Formaldehyde stipulated in Manufacture, Storage and Import of Hazardous Chemical Rules, 1989, the unit is require prepare on-site emergency plan containing details specified in the said rules and is required to prepare the safety audit report and has to update the safety audit report once a year by conducting a fresh safety audit and forward a copy of it with his comments thereon within 30 days to the concerned Authority as stated in the said rules. Hence, it is recommended that the unit may be directed for the same. Action Taken :
UPPCB has sent notice for compliance vide letter dated 27.07.2023 •M/s Ganpati Wire & Plastic Products , F -391 ,Phase-1, M.G. Road, Industrial Area, Hapur
1. Name and address of the industry M/s Ganpati Wire & Plastic Products , F -391 ,Phase-
1, M.G. Road, Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Ferrous Sulphate manufacturing using chemical process
4. Status of Operation Operational
5. Products and its Capacity FERROUS SULPHATE (MIXING & FILTERATION PROCESS)
6. Raw material Iron dust, spent acid Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent 1.8 KLD Through ETP Description of effluent treatment Collection tank, chemical mixing tank, clarifier, sand facilities filter, activated carbon filter Mode of final effluent discharge Industrial drain Air Pollution - Emission Sources & Control Sources of air pollution No boiler or furnace was observed Air Pollution Control System Stack Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process sludge / spent acid Through TSDF 50 Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Granted up to 31.07.2026 (Annexure-21) II Under Hazardous Waste Rules Granted up to 31.07.2024 (Annexure-22) Observations:
• The unit was inspected on 07.06.2023. • The unit was observed operational.
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
• The unit informed that it manufactures Ferrous Sulphate by reacting Sulphuric acid with iron containing wastes from iron processing industries. • The unit has not installed any effluent treatment plant indicating that the generated process effluent is disposed without any treatment. • The unit could not provide any records regarding disposal of process sludge / spent acid (hazardous wastes), indicating that the unit may be disposing its hazardous wastes in unauthorized manner.
Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view of the above, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 05.07.2023 revoked with imposition Environmental compensation of Rs. 3,90,000/- vide letter dated 24.08.2023 by Head Office, UPPCB, Lucknow. (Annexure-23) • After that industry has deposited the Environmental compensation of Rs. 3,90,000/- in the Account of UPPCB.
• M/s Greeniva Recycler Pvt Ltd , Plot No. G-284, M.G ROAD, Industrial Area, Hapur
1. Name and address of the industry M/s Greeniva Recycler Pvt Ltd , Plot No. G-284, M.G ROAD, Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Secto Segregation and Dismantling of e-waste.
4. Status of Operation Non- operational
5. Installed Production Capacity Segregation and Dismantling of e-waste -780 MT/year
6. Production during inspection All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.3 KLD Through septic tank Industrial effluent Nil Nil Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Pit furnace 51 Air Pollution Control Cyclonic dust collector and Bag house System Stack 30 meter from GL Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residue and Wastes generated Through TSDF during E-waste Dismantling & Segregation Process Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 15 Consent / Authorization I Under Water and Air Act Valid upto 31/03/2024 (Annexure-24) II Under Hazardous Waste Rules Valid upto 19/11/2025 (Annexure-25) Other Observations:
• The unit was observed closed since one year as informed by the security guard present there.
• The unit has obtained valid consent to operate for dismantling and segregation of e- waste.
Action Taken :
No action required •M/s Hayat E-Recyclers Private Limited, Plot No. F-53 F-54, M G Road Industrial Area, Hapur
1. Name and address of the industry M/s Hayat E-Recyclers Private Limited, Plot No. F-
53 F-54, M G Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector E Waste dismantler and recycler and manufacturing of Non Ferrous Copper and Brass Ingots
4. Status of Operation Operational
5. Products and its Capacity Dismantling and Recycling of E Waste :
144 Metric Tonnes /Month Non Ferrous Copper and Brass Ingots :
500 Metric Tonnes/Month
6. Raw material Non Ferrous Copper and Brass Ingots and All type of E-waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Smelting Furnace Air Pollution Control System Cyclonic dust collector and Wet scrubber 52 Stack Details 30 meter from Ground Level Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2027 (Annexure-26) II Under Hazardous Waste Rules Valid upto 17/09/2028 (Annexure-27) Other Observations:
• The unit carries out dismantling and recycling of E Waste and manufacturing of non ferrous copper and brass ingots (through recycling). • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit has provided cyclonic dust collector and wet scrubber as air pollution control system.
• The unit disposes its hazardous wastes through M/s Ramky Enviro Engineers Ltd, Kanpur Dehat , U.P. Action Taken :
No action required • M/s Hayat E Recyclers Pvt Ltd , F-55, M G Road , Industrial, Area, Hapur
1. Name and address of the industry M/s Hayat E Recyclers Pvt Ltd , F-55, M G Road , Industrial, Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Manufacturing of Lead ingots
4. Status of Operation Non Operational
5. Products and its Capacity Lead ingots : 150 MT/ Month
6. Raw material Old lead acid batteries Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through Septic tank Industrial effluent Nil Nil Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Lead Smelting Furnace Air Pollution Control System cyclonic dust collector, bag house and wet scrubber Stack 30 meter stack from GL Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residues Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 53
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2023(Annexure-28) II Under Hazardous Waste Rules Valid upto 04.06.2028 (Annexure-29) Observations:
• The unit has obtained valid Consent to Operate and has applied for authorization under Hazardous & Other Waste Rules.
• The unit was observed non- operational. • The unit has provided cyclonic dust collector, bag house and wet scrubber as air pollution control system.
• The unit disposes its hazardous wastes through M/s Ramky Enviro Engineers Ltd, Kanpur Dehat , U.P. • The unit representative informed that it is non-operational due to finical crises since March 2023.
Action Taken :
No action required •M/s Hello Aromatics Pvt Ltd, Khasra No-19, M G Road, Village Dhera, Hapur
1. Name and address of the industry M/s Hello Aromatics Pvt Ltd, Khasra No-19, M G Road, Village Dhera, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector chemicals
4. Status of Operation Non- operational
5. Products and its Capacity L CARVONE-12.75 MT/month CARVACAROL-
9.60MT/month, Menthol-10.50MT/month, Menthone-10.50MT/month, D Carvone-
30.60MT/month(Distillation process only)
6. Raw material D-LIMONENE, IPA META CRESOL, D-
Limonene, L-Limonene, Meta Cresol, IPA Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Thermic fluid Heater(10 Lakh kilo calorie) Thermic fluid Heater(2 Lakh kilo calorie) Air Pollution Control System Cyclonic dust collector Stack Details 30 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2023 (Annexure-30), Industry has applied for renewal consent to operate through online Nivesh mitra portal , (Annexure-31) II Under Hazardous Waste Rules NA 54 Other Observations:
• The unit was observed non-operational. It was informed that the unit is closed since 05.05.2023 because of maintenance work. • The unit was observed having valid consent to operate. • The unit has manufacturing facility for chemicals viz. L Carvone, Carvacarol, Menthol, Menthone and Carvone. The manufacturing process involves hydrogenation in presence of catalyst and distillation. • The unit shown an invoice which shows that the unit purchased wood on 30.4.2023. • At the time of inspection, wooden logs are stored in thermopack area. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas. Action Taken :
• At the time of inspection industry was found non compliance with respect to wooden logs are stored in thermopack area. In view of the above, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. • As per representation submitted by the industry, RO, UPPCB, Ghaziabad recommendation has been sent vide letter dated 10.11.2023 to Head Office, Lucknow for revoking of Show Cause Notice dated 28.07.2023 with impositions of Environmental compensation Rs.2,25,000/-.(Annexure-32) • M/s Incotech Inks PG, Plot No-F-630 to F-635, UPSIDC, Phase-II, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Incotech Inks PG, Plot No-F-630 to F-635, UPSIDC, Phase-II, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Manufactures ethyl acetate
4. Status of Operation Non- operational
5. Products and its Capacity Ethyl Acetate-40MT/day
6. Raw Material Acetic Acid, Standard Denatured sprit Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution 5 TPH Boiler Air Pollution Control System Cyclone dust collector, Venturi scrubber Stack Details 30 Meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization 55 I Under Water and Air Act Valid upto 31/12/2024 (Annexure-33) II Under Hazardous Waste Rules NA Other Observations:
• The unit manufactures ethyl acetate using ethyl alcohol and acetic acid. • The unit has obtained valid Consent to Operate. • The unit was observed non operational. The unit informed that it is non operational since 10 days because of maintenance work. • The unit uses bio briquette as fuel in its 5 TPH boiler. • The unit has installed Cyclone dust collector, Venturi scrubber, ID fan as air pollution control system.
Action Taken :
No action required •M/s Krishna Organics, F-99 to 102, MG Road Industrial Area, Hapur
1. Name and address of the industry M/s Krishna Organics, F-99 to 102, MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023.
3. Type of Industrial Sector Production of organic solvents by distillation of spent solvents
4. Status of Operation Operational
5. Products and its Capacity ORGANIC SOLVENT (By distillation process)-
250MT/month
6. Raw material RESIN & THINNER Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent 0.5 KLD Used in Cooling tower Description of effluent treatment The unit has installed evaporator for effluent facilities treatment. The unit informed that treated effluent is used in cooling tower.
Mode of final effluent discharge Used in cooling tower makeup Air Pollution - Emission Sources & Control Sources of air pollution Thermopack : 01 LKC Air Pollution Control System cyclonic dust collector Stack Details 30 meter from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process Waste ,Filter Residues and Through TSDF cotton rags Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization Validity I Under Water and Air Act Valid till 31/07/2025 (Annexure-34) II Under Hazardous Waste Rules Valid till 28/08/2027 (Annexure-35) Observations:
• The unit carries out distillation of organic solvents. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.56
• The unit was observed operational .
• The unit was observed using bio-briquettes as a fuel and has installed cyclonic dust collector as air pollution control system. • The unit has installed evaporator for effluent treatment. The unit informed that treated effluent is used in cooling tower. Action Taken :
No action required •M/s Lakshmi Chem Products Pvt Ltd, F 319 to 322, Phase -I , MG Road Industrial Area, Hapur
1. Name and address of the industry M/s Lakshmi Chem Products Pvt Ltd, F 319 to 322, Phase -I , MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Manufacturing of thinner
4. Status of Operation Operational
5. Product and its Capacity Thinner
6. Raw material Not informed. However, about 5 MT of product (thinner) was observed in premises of unit. Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Sources of air pollution may be fugitive emission of Volatile Organic Compounds Air Pollution Control System Not provided Stack Details Not provided Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Discarded barrels No information provided Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not obtained II Under Air Act Not obtained III Under Hazardous Waste Rules Not obtained Other Observations:
• The unit carries out manufacturing of thinner through mixing of organic solvents. • The unit was observed operational.
• The unit has not obtained Consent to Operate and authorization under Hazardous & Other Waste Rules.57
• The unit was observed storing hazardous chemicals viz. Ethyl Acetate and Toluene. However, the unit could not provide any evidence regarding disposal of hazardous wastes (empty barrels of hazardous chemicals). Action Taken :
• As per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 20.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. (Annexure-36) • Industry has not submitted reply of the Show Cause Notice till now. Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non- operational.
• Industry has submitted reply of Show Cause Notice dated 20.07.2023.Physisal verification of the reply submitted by industry should be done by Officials of UPPCB very soon. After that physical verification report to be sent to Head Office, UPPCB, Lucknow for necessary action.
• M/s Lakshmi Chemicals, Plot No. F-24, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Lakshmi Chemicals, Plot No. F-24, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector manufactures printing ink
4. Status of Operation Operational
5. Products and its Capacity Printing ink-200 Kg/day, Thiner-1000kg/day
6. Raw material Solvent, Pigment, Resin etc Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution No process emissions observed Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Discarded containers, Jars, Liners & Through TSDF other Packaging Materials, Waste Cotton Rugs, Gloves & other Cleaning Materials Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act & Hazardous Valid up to 31/07/2028 (Annexure-37) Waste rule Observations:
• The unit was observed operational.
• The unit manufactures printing ink.58
• The consent to operate issued to the unit was valid up to 31.07.2019. The unit failed to produce any consent to operate issued thereafter. • The unit failed to produce authorisation under hazardous waste rules. • The unit failed to produce any records regarding disposal of hazardous wastes viz. spent solvents, process residues, empty container of solvents etc. Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view above, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 28.07.2023 revoked with imposition Environmental compensation of Rs. 1,20,000/- vide letter dated 17.10.2023 by Head Office, UPPCB, Lucknow. (Annexure-38) • After that industry has deposited the Environmental compensation of Rs. 1,20,000/- in the Account of UPPCB.
• M/s Leena Organics Pvt Ltd, A-11 and 12, Phase-2, UPSIDC Industrial Area, M.G. Road Hapur
1. Name and address of the industry M/s Leena Organics Pvt Ltd, A-11 and 12, Phase-2, UPSIDC Industrial Area, M.G. Road Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector manufactures organic chemicals viz. Ethyl Acetate, Butyl Acetate, Mix organic chemical, thinners by spent solvent recycling
4. Status of Operation Operational
5. Products and its Capacity Organic & Other Chemicals-10MT/day
6. Raw material spent mix solvent, spent cyclohexane, spent toluene, special spirit, acidic acid and other solvent Waste Water - Generation & Treatment Wastewater generation As per consent Present status Domestic effluent 0.6 KLD Through septic tank Industrial effluent 5.0 KLD Through ETP Description of effluent treatment Screen Chamber, Oil & Grease Trap, Equalization facilities Tank, Reaction Tank, Flocculator, Primary clarifier, Aeration Tank, settling tank, MGF, ACF, Treated Water Store Tank, Sludge drying beds, reuse water supply system etc Mode of final effluent discharge Industrial Drain Air Pollution - Emission Sources & Control Sources of air pollution Boiler 3 TPH Air Pollution Control System cyclonic dust collector and wet scrubber Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Spent oil, Wastes or residues Through TSDF containing oil, Spent solvents Status of Environmental Clearance : Not applicable 59 Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2023 (Annexure-39) II Under Hazardous Waste Rules Valid upto 21/10/2027 (Annexure-40) Other Observations:
• The unit manufactures organic chemicals through waste solvent distillation. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit uses bio briquette as fuel in its 3 TPH boiler • The unit has installed cyclone dust collector and wet scrubber as air pollution control system.
• The unit has installed Effluent Treatment Plant for treatment of trade effluent. • The unit disposes its hazardous wastes to Sheetala Waste Management Project., Bulandshahar , U.P. Action Taken :
No action required • M/s M J Recycling Pvt Ltd, Plot No. F-44, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s M J Recycling Pvt Ltd, Plot No. F-44, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector E wastes dismantler
4. Status of Operation Operating (without valid Consent to Operate)
5. Production and its Capacity E wastes dismantler
6. Raw material All type of E-waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through Septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Dismantling of E waste Air Pollution Control System Nil Stack Details Nil Details on hazardous wastes and other solid waste generation No information provided by the unit.
Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Consent not taken by the unit II Under Air Act Consent not taken by the unit 60 III Under Hazardous Waste Rules not taken by the unit Other Observations:
The unit was observed operational without taking consent to operate, which has to be taken by the unit being an E waste dismantler. Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view of the above Head Office, UPPCB, Lucknow issued Show Cause Notice dated 05.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 10,000 per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 05.07.2023 revoked with imposition Environmental compensation of Rs. 1,00,000/- vide letter dated 17.10.2023 by Head Office, UPPCB, Lucknow. (Annexure-41) • After that industry has deposited the Environmental compensation of Rs. 50,000/- against Rs. 1,00,000/-in the Account of UPPCB. • Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non-operational and plant & machinery dismantled condition.
•M/s M.K. Industries Plot No. B-56, Phase-1, M.G. Road Industrial area, Hapur
1. Name and address of the industry M/s M.K. Industries Plot No. B-56, Phase-1, M.G. Road Industrial area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector Chemical synthesis / solvent recycler
4. Status of Operation Non operational
5. Products and its Capacity Chemical synthesis / solvent recycler
6. Raw material Chemical synthesis / solvent Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not observed facilities Mode of final effluent discharge Not observed Air Pollution - Emission Sources & Control Sources of air pollution Not observed Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Empty barrels of solvents Not informed Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Not taken II Under Hazardous Waste Rules Not taken Other Observations:
• The unit was observed non operational.61
• It was observed that the unit has provided facility viz. reactors, distillation columns etc. for synthesis of chemicals. About 50 barrels of ethyl acetate and other chemicals were also observed. However, the unit could not show consent to operate / consent to establish for such unit.
Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view of the above, Head Office, UPPCB for issuance of Show Cause Notice U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500 per day till the compliance has been done by industry vide letter dated 28.06.2023. • As per representation submitted by the industry, RO, UPPCB, Ghaziabad recommendation has been sent vide letter dated 09.10.2023 to Head Office, Lucknow for revoking of Show Cause Notice dated 28.06.2023 with impositions of Environmental compensation Rs.22,500/-.(Annexure-42) • Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non-operational and plant & machinery dismantled condition. As per industry representation, industry has decided to install waste pharma solvent plant by which industry has applied CTE application through Nivesh mitrs portal, which is under process.
•M/s MDT Lubricants India Inc , F 125 Phase-1, M.G Road, Hapur
1. Name and address of the industry M/s MDT Lubricants India Inc , F 125 Phase-1, M.G Road, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Engine oil, gear oil, hydraulic oils and grease manufacturing
4. Status of Operation Operational
5. Products and its Capacity ENGINE OIL- 15 MT/month, GEAR OIL-15 MT/month, HYDRAULIC OIL-15 MT/month, GREASE-15 MT/month
6. Raw material BASE OIL, CASTOR FLAKES, ADDITIVES, POLYMERS Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.5 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Thermopack- 1 lakh kilo calorie Air Pollution Control System Not provided Stack Details 15 feet stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Oil soaked cotton waste. Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 7 Consent / Authorization 62 I Under Water/Air/HWM Act Valid upto 31/03/2028 (Annexure-43) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate of the unit was expired on 31/03/2023.
• The unit could not produce authorisation under hazardous waste rules. • The unit was observed using diesel as fuel in thermopack, which is contravening to the condition of consent to operate.
• The unit does not generate any process effluent as informed. • The unit manufactures engine oil, grease etc. • The unit could not produce any evidence regarding authorized disposal of hazardous wastes viz. oil soaked cotton waste.
Action Taken :
• At the time of inspection industry was found non compliance with respect to without obtaining Consent to operate from UPPCB. In view of the above Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 28.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 7,500/per day till the compliance has been done by industry. (Annexure-44).
• Industry has submitted reply of Show Cause Notice dated 28.07.2023.Physisal verification of the reply submitted by industry should be done by Officials of UPPCB very soon. After that physical verification report to be sent to Head Office, UPPCB, Lucknow for necessary action.
• M/s Modex Hardware Pvt Ltd, F-175, 176 177, UPSIDC, Industrial Area, M.G. Road, Hapur
1. Name and address of the industry M/s Modex Hardware Pvt Ltd, F-175, 176 177, UPSIDC, Industrial Area, M.G. Road, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector manufacturing of Building Hardware Goods with Zinc, Chrome & Nickle Plating
4. Status of Operation Operational
5. Products and its Capacity MFG of Building Hardware Goods with Zinc, Chrome & Nickle Plating-60MT/month
6. Raw material STEEL SHEET, PLATING CHEMICALS ETC Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent 1.0 KLD Through ETP Description of effluent treatment Collection tank, chemical dosing tank, facilities clarifier/settling tank, multi grade filter,etc Mode of final effluent discharge To the municipal drain Air Pollution - Emission Sources & Control Sources of air pollution Process emissions from Electroplating Section Air Pollution Control System Wet Scrubbing system Stack Details 10 meter high from GL Details on hazardous wastes and other solid waste generation 63 Type of Wastes Storage & Disposal ETP sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2026 (Annexure-45) II Under Hazardous Waste Rules Not applied Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate for manufacturing of Building Hardware Goods with Zinc, Chrome & Nickle Plating. • The unit has installed effluent treatment plant for treatment of process effluent. • The unit has installed wet Scrubber as air pollution control system. • The unit disposes its hazardous wastes through U.P. Waste Management Project , Kanpur Dehat , U.P. However, The unit could not show authorization under hazardous wastes rules.
Action Taken : UPPCB has sent notice for compliance vide letter dated 26.07.2023 •Moh. Jaki, Plot No. F- 85, MG Road Industrial Area, Hapur
1. Name and address of the industry Moh. Jaki, Plot No. F- 85, MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Recovery of metals from E wastes using furnace and treatment with Nitric acid
4. Status of Operation Operational
5. Installed Production Capacity Recovery of metals from E wastes using furnace and treatment with Nitric acid
6. Production during inspection Recovery of metals from E wastes using furnace and treatment with Nitric acid Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent 1.5 KLD About 1.5 KL of process effluent was observed stored in barrels Description of effluent treatment No effluent treatment facilities provided facilities Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution emissions from furnace and acid treatment process Air Pollution Control System Not provided Stack Not provided Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Spent acid and process wastes. No information provided Status of Environmental Clearance : Not applicable 64 Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not obtained II Under Air Act Not obtained III Under Hazardous Waste Rules Not obtained Other Observations:
• The unit was operational. It was observed that the unit is involved in recovery of metals from E wastes using furnace and treatment with Nitric acid. • The unit has not obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules. The unit was observed operating anonymously. • The unit has not installed any air pollution control system for controlling emissions from furnace and acid treatment process. • The unit has not installed any effluent treatment plant which indicates that the generated process effluent is disposed without any treatment. • The unit was observed using coal which is not an approved fuel for such industries. • The unit could not provide any records regarding disposal of hazardous wastes, indicating that the unit may be disposing its hazardous wastes in unauthorized manner.
Action Taken :
• As per recommendation RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow issued Show Cause Notice dated 19.07.2023 U/S 33A of water (Prevention and Control of Pollution) Act. 1974 along with impositions of Environmental compensation of Rs. 10,000 per day till the compliance has been done by industry. (Annexure-46) • Industry has not submitted reply of the Show Cause Notice till now. Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non- operational.
• RO, UPPCB, Ghaziabad has sent recommendation to Head Office, UPPCB, Lucknow for confirmation of show cause notice dated 19.07.2023vide letter dated 17.11.2023. (Annexure-47).
• M/s More Bright E Waste Recycler Private Limited, C - 78, Phase - III, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s More Bright E Waste Recycler Private Limited, C - 78, Phase - III, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector Dismantling, segregation and recycling of E Waste
4. Status of Operation Non operational
5. Products and its Capacity Dismantling, segregation and recycling of E Waste-
30 MT / Month
6. Raw material All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control 65 Sources of air pollution 02 No. Pit Furnace Air Pollution Control System Cyclone dust collector Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Not informed since no Not informed representative of unit except a security guard was present on site.
Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2025 (Annexure-48) II Under Hazardous Waste Rules Valid upto 28/11/2026 (Annexure-49) Other Observations:
• The unit was observed non operational. It was informed by the security guard present there that the unit is closed since about a week. • The unit has obtained consent for dismantling, segregation and recycling of E Waste and has obtained authorisation under hazardous waste rules. Action Taken :
No action required •M/s Omson Chemicals , G-285, M.G. ROAD, Industrial Area, UPSIDC Road No.2, Hapur.
1. Name and address of the industry M/s Omson Chemicals , G-285, M.G. ROAD, Industrial Area, UPSIDC Road No.2, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Metal finishing chemicals
4. Status of Operation Operational
5. Products and its Capacity METAL FINISHING CHEMICALS (Mixing process only)
6. Raw material ZINC OXIDE, SODASH, PHOSPHORIC ACID Waste Water - Generation & Treatment Waste water generation Domestic effluent` 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Nil Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation 66 Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2025 (Annexure-50) II Under Hazardous Waste Rules NA Observations:
• The unit manufactures metal finishing chemicals by mixing ortho phosphoric acid and sodium silicate.
• The unit was observed operational.
• Unit could not produce any evidence regarding disposal of hazardous waste viz. empty containers of ortho phosphoric acid. Action Taken :
No action required •M/s P B Metals, F-61 62, M G Road Industrial Area, Hapur
1. Name and address of the industry M/s P B Metals, F-61 62, M G Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Manufacture of Lead ingots and battery plates , assembling of batteries
4. Status of Operation Operational
5. Products and its Capacity Lead Ingots-20 MT/day, Battery Plates : 1000Nos/day, Assembling of Battery-10 Nos/day
6. Raw material Lead scrap Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution 3 Lead smelting furnaces and one Rotary furnace Air Pollution Control System Dust settling chamber, Cyclonic dust collector, Bag house and Wet scrubber Stack Details 30 meter high from ground level Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Lead bearing process residues Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31/12/2026 (Annexure-51) II Under Hazardous Waste Rules Valid up to 17/11/2027 (Annexure-52) Observations:67
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has provided dust settling chamber, cyclonic dust collector, bag house and wet scrubber as air pollution control system. • The unit has agreement with Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. for disposal of hazardous wastes. Action Taken :
No action required •M/s Parara Udyog, F-195 And F-196, M.G. Road, Industrial Area, Hapur
1. Name and address of the industry M/s Parara Udyog, F-195 And F-196, M.G. Road, Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Reconditioning of contaminated barrels and containers
4. Status of Operation Operational
5. Products and its Capacity Reconditioning Of 1800 Contaminated Barrels / containers per day (by washing with water)
6. Raw material Contaminated Barrels / containers Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent 5.0 KLD Through ETP Description of effluent treatment Effluent Treatment Plant of the unit was observed facilities defunct.
Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution No process emissions generated Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal ETP sludge and contaminated Through TSDF barrels Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31/07/2027 (Annexure-53) II Under Hazardous Waste Rules Valid up to 13/07/2027 (Annexure-54) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate. • The unit carries out reconditioning of contaminated barrels and containers through washing with water.
• The Effluent Treatment Plant of the unit was observed defunct.68
• The unit has provided arrangements for bypassing untreated effluent to the municipal drain adjacent to the unit and the unit was observed bypassing untreated effluent to the said municipal drain • The unit could not produce any evidence of disposal of hazardous wastes. Action Taken :
• At the time of inspection industry found non-complying with respect to bypass arrangement in ETP, In view of the above, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 19.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 19.07.2023 revoked with imposition Environmental compensation of Rs. 1,20,000/- vide letter dated 09.10.2023 by Head Office, UPPCB, Lucknow. (Annexure-55) • After that industry has deposited the Environmental compensation of Rs. 1,20,000/- in the Account of UPPCB.
•M/s R S Organics Pvt Ltd, F-156-159, M. G. Road Industrial Area, Hapur
1. Name and address of the industry M/s R S Organics Pvt Ltd, F-156-159, M. G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Formaldehyde manufacturing
4. Status of Operation Operational
5. Products and its Capacity Formaldehyde-30 MT/day
6. Raw material Methanol, Oxygen in presence of silver as catalyst. Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent 16 KLD Through ETP Description of effluent treatment Collection tank, chemical dosing tank, settling facilities tank/clarifier, sand filter, Activated carbon filter etc Mode of final effluent discharge UPSIDC drain Air Pollution - Emission Sources & Control Sources of air pollution Boiler 1 TPH Air Pollution Control System Cyclonic dust collector Stack Details 20 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Cleaning Residue / ETP Sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Valid upto 31/12/2024 (Annexure-56) II Under Hazardous Waste Rules Valid upto 09/10/2023 (Annexure-57). Industry has been Renewal applied HWM authorization through online nivesh mitra portal, Which is under process Observations:69
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit manufactures Formaldehyde. • The unit has installed effluent treatment plant for treatment of process effluent. • The unit has installed cyclonic dust collector as air pollution control system. • The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The unit has production capacity of 30 MT/day of Formaldehyde. • The unit informed that it has storage capacity of 250 KL of Formaldehyde. • In view of threshold quantity of Formaldehyde stipulated in Manufacture, Storage and Import of Hazardous Chemical Rules, 1989, the unit is require prepare on-site emergency plan containing details specified in the said rules and is required to prepare the safety audit report and has to update the safety audit report once a year by conducting a fresh safety audit and forward a copy of it with his comments thereon within 30 days to the concerned Authority as stated in the said rules. However, the unit could not show any records regarding on-site emergency plan and safety audit report.
Action Taken : UPPCB has sent notice for compliance vide letter dated 26.07.2023 • M/s R.S. Enterprises, Plot No. F-689, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s R.S. Enterprises, Plot No. F-689, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector E Waste processor
4. Status of Operation Operational 5 Products and its Capacity E Waste processor 6 Raw material E Waste processor Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Consent not taken Industrial effluent was observed generated. No flowmeter or records to ascertain quantity of process effluent was available Description of effluent treatment Not provided facilities Mode of final effluent discharge Untreated effluent was observed being discharged to the adjacent municipal drain Air Pollution - Emission Sources & Control Sources of air pollution grinding of E waste Air Pollution Control System Not observed Stack Not observed Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes Not informed Status of Environmental Clearance : Not applicable 70 Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not taken II Under Air Act Not taken III Under Hazardous Waste Rules Not taken r Observations:
• The unit was observed operational.
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
• The unit carries out processing of E Waste. It was observed that E waste is grinded and the finely ground E Waste is conveyed to an area having continuous running water so that heavy metal containing portion is settled down and lighter portion is washed off.
• The unit has not installed any air pollution control system to area where grinding of E waste is carried out.
• The unit has not installed any effluent treatment plant. • It was observed that the untreated process effluent which is likely to contain suspended solids, organic matter and heavy metals was continuously being pumped to the adjacent municipal drain. The municipal drain was observed chocked because of continuous pumping of effluent and the effluent was overflowing to the adjacent land from the drain.
Action Taken :
• As per recommendation of RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued closure order dated 20.07.2023 U/S 32(1)(C) of Water (Prevention and Control of Pollution) Act. 1974 along with show cause for impositions of Environmental compensation of Rs. 16,50,000/. (Annexure-58). • Industry has not submitted reply of the Show Cause Notice till now. Officials of UPPCB inspected the industry on dated 25.10.2023. At the time of inspection industry found non- operational in compliance of Closure Order dated 20.07.2023.
• M/s S F Recycling Pvt Ltd, Plot No. F-4, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s S F Recycling Pvt Ltd, Plot No. F-4, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Dismantling & Segregation of all type of e-waste
4. Status of Operation Operational
5. Products and its Capacity Dismantling & Segregation of all type of e-waste-720 MT/Year
6. Raw material All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Dismantling work 71 Air Pollution Control System cyclonic dust collector Stack Details 20 meter high from ground level Details on hazardous wastes and other solid waste generation The unit informed that it does not generate hazardous wastes. The dismantled E wastes are sold to respective recyclers.
Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Valid till 31/07/2025 (Annexure-59) II Under Hazardous Waste Rules Valid till 07/04/2026 (Annexure-60) Other Observations:
-
Action Taken :
No action required •M/s Shivam Foundry, F-382,M.G. Road Hapur
1. Name and address of the industry M/s Shivam Foundry, F-382,M.G. Road Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Manufactures LPG stove parts
4. Status of Operation Operational.
5. Products and its Capacity MFG. LPG PAN SUPPORTS, CHULLAH & PARTS-10 MT/month
6. Raw material 200 Kg / day Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Casting furnace Air Pollution Control System Wet cap Stack Details 18 feet high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal The unit informed that it does not use Not applicable any chemical and does not generate hazardous waste Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31/03/2024 (Annexure-61) 72 II Under Hazardous Waste Rules Not applicable Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate • The unit manufactures LPG stove parts. • The unit could not produce authorisation under hazardous waste rules. The unit informed that it does not use any chemical and does not generate hazardous waste Action Taken :
No action required •M/s Shree Balaji Enterprises , G-34-35 & F-34, M. G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Shree Balaji Enterprises , G-34-35 & F-34, M. G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023
3. Type of Industrial Sector Manufacturing of lead ingots
4. Status of Operation Operational
5. Products and its Capacity lead ingots -20 MT / day
6. Production during inspection Lead scrap Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Lead smelting Furnace -01 Air Pollution Control System Baghouse and wet scrubber Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Lead bearing residues and wastes or Through TSDF residues containing Oil Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Valid upto 31/12/2025 (Annexure-62) II Under Hazardous Waste Rules Valid upto 03/07/2028 (Annexure-63) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit manufactures lead ingots by recycling of waste batteries • The unit has installed baghouse and wet scrubber as air pollution control system. Action Taken :
No action required 73 • M/s Sojal Petro Chemicals Industries, Plot No. F-292 & 298- 299, MG Road Industrial Area, Hapur
1. Name and address of the industry M/s Sojal Petro Chemicals Industries, Plot No. F-292 & 298- 299, MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Manufacturing of Thinner, Chemicals & Solvent
4. Status of Operation Non- operational
5. Products and its Capacity Thinner, Chemicals &Solvent-60MT/Month
6. Raw material Waste Thinner and Chemicals: 85MT/Month Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Thermopack-06 LKC Air Pollution Control System Cyclonic dust collector Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residue Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2026 (Annexure-64) II Under Hazardous Waste Rules Valid upto 10/02/2027 (Annexure-65) Other Observations:
• The unit carries out manufacturing of thinner and distillation of organic solvents. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed non operational . It was informed that the unit is non operational since one month because of maintenance. • The consent to operate issued to the unit has not stipulated the quantity of industrial effluent discharge and discharge standards. The unit has not installed effluent treatment plant. However, in view of overall process of the unit and likelihood of generation of effluent in the event of entry of storm water to the process area or storage area and through activities like equipment cleaning and process area cleaning, it is recommended that the unit may be directed to provide adequate effluent treatment plant.
Action Taken :
UPPCB has sent notice for compliance vide letter dated 26.07.2023. • M/s SRK Enterprises , F-144, Phase-1, M.G. Road, Industrial Area, Hapur
1. Name and address of the industry M/s SRK Enterprises , F-144, Phase-1, M.G. Road, Industrial Area, Hapur
2. Date of inspection/monitoring 07.06.2023 74
3. Type of Industrial Sector Recovery of solvents
4. Status of Operation Operational
5. Products and its Capacity RECOVERED SOLVENT-20 KLD (Through Distillation process only)
6. Production during inspection WASTE SPENT SOLVENT Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution No process emissions Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes , distillation residues. Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2028 (Annexure-66) II Under Hazardous Waste Rules Valid upto 13/10/2026 (Annexure-67) Other Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out recovery of solvents through distillation. • The unit disposes its hazardous wastes to Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The unit has provided effluent treatment plant for treatment of process effluent . Effluent Treatment Plant was not being operated and was not in working condition. The dosing equipment above the dosing tank were observed defunct The unit informed that it started its operations on 31.5.2023. It operates Effluent Treatment Plant batch wise and shall operate Effluent Treatment Plant after collection of sufficient process effluent. The unit informed that it is in process of repairing its effluent treatment plant, • To verify the operational status of Effluent Treatment Plant, the unit was again inspected on 20.07.2023. It was observed that the Effluent Treatment Plant of the unit was still not in working condition. The dosing equipment above the dosing tank were still observed defunct and dried. • No improvement in the condition of effluent treatment plant was observed even after one and half months. This indicates that the unit does not run its effluent treatment plant regularly and carries out unauthorized discharge of effluent.75
Action Taken : UPPCB has sent notice for compliance vide letter dated 26.07.2023. Industry has submitted the reply of the letter dated 26.07.2023 and Officials of UPPCB inspected the industry on dated 03.08.2023 and found ETP functional.
• M/s Tojo Vikas International Pvt Ltd, Plot No. F-289, 290, 291, UPSIDC Industrial Area, Phase-1, M.G. Road, Hapur
1. Name and address of the industry M/s Tojo Vikas International Pvt Ltd, Plot No. F-289, 290, 291, UPSIDC Industrial Area, Phase-1, M.G. Road, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Manufactures menthol
4. Status of Operation Operational
5. Products and its Capacity Menthol -13 MT/Month
6. Raw material DEMENTHOLISED OIL Waste Water - Generation & Treatment Wastewater generation As per consent Present status Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Thermopack6 lakh kilo calorie Air Pollution Control System Cyclonic Dust Collector Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Used oil Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2025 (Annexure-68) II Under Hazardous Waste Rules Valid upto 04/10/2023 (Annexure-69) Observations:
• The unit manufactures menthol.
• The unit has obtained valid Consent to Operate. • The unit was observed operational.
• It was informed that the unit does not generate any trade effluent and hazardous wastes. • The unit was observed using wooden logs as fuel in the thermopack. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
• The unit was observed using wooden logs as fuel in the thermopack. Wooden logs are not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.76
• The air pollution control system (cyclonic dust collector) provided by the unit was observed dysfunctional and emissions were observed leaking from the stack provided to the thermopack.
Action Taken :
• RO, UPPCB, Ghaziabad, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 19.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 9,75,000/- the compliance has been done by industry.
• As per representation submitted by industry, Show Cause Notice dated 19.07.2023 revoked vide letter dated 09.08.2023 by Head Office, UPPCB, Lucknow. (Annexure-70) • M/s Triveni Medichem Pvt Ltd, Plot No. B-12, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Triveni Medichem Pvt Ltd, Plot No. B-12, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 12.06.2023
3. Type of Industrial Sector Distillation of organic chemicals and production of thinner
4. Status of Operation Operational
5. Product and its Capacity Distillation of organiscs chemicals(Final product thinner-25 MT/Day
6. Raw material Different type of chemicals & Solvent Waste Water - Generation & Treatment Waste water generation As per consent Present status Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution 4 LKCAL Thermo pack Air Pollution Control System Cyclonic dust collector and wet scrubber Stack Details 30 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residues Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2025 (Annexure-71) II Under Hazardous Waste Rules Valid upto 18/09/2028 (Annexure-72) Observations:
• The unit was observed operational.
• The unit has obtained valid consent to operate and authorisation under hazardous waste rules.
• The unit carries out distillation of organic chemicals and production of thinner. • The unit representative informed that its plant was closed since October 2022 and has resumed its operations on 10.06.2023.77
• The unit has installed cyclonic dust collector and wet scrubber to stack of Thermopack as air pollution control system. • The unit disposes its hazardous wastes thtough M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P .
• The consent to operate issued to the unit has not stipulated the quantity of industrial effluent discharge and discharge standards. The unit has not installed effluent treatment plant. However, in view of overall process of the unit and likelihood of generation of effluent in the event of entry of storm water to the process area or storage area and through activities like equipment cleaning and process area cleaning, it is recommended that the unit may be directed to provide adequate effluent treatment plant.
Action Taken :
UPPCB has sent notice for compliance vide letter dated 28.07.2023 •M/s Verdeen Chemicals Pvt Ltd, D-11, UPSIDC Industrial Area, Phase - I, Masoorie Gulawati Road, Hapur
1. Name and address of the industry M/s Verdeen Chemicals Pvt Ltd, D-11, UPSIDC Industrial Area, Phase - I, Masoorie Gulawati Road, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Recovery of metal and metal salts from batteries using chemical treatments.
4. Status of Operation Operational
5. Products and its Capacity Manganese Carbonate, Manganese sulphate, Nickel Carbonate, Nickel sulphate, Cobalt Carbonate, Cobalt Sulphate, Lithium Carbonate, Lithium sulphate, Copper Carbonate, Black Mass-659MT/Month
6. Raw material Scrap lead batteris and Lithium Battery,etc Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent 0.8 KLD Through ETP Description of effluent treatment Collection tank, chemical dosing tank, setting tank, facilities multi grade filter, activated carbon filter etc. Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution No process emissions are generated Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Chemical sludge and lead bearing Through TSDF residues Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2027 (Annexure-73) II Under Hazardous Waste Rules Valid upto 26/01/2027 (Annexure-74) 78 Observations:
• The unit carries out recovery of metal and metal salts from batteries using chemical treatments.
• The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has agreement with Ramky U.P. Waste Management Project., for disposal of hazardous wastes.
• The unit was observed storing hazardous wastes like spent chemicals, discarded chemical containers etc. in open area the storm water drain which leads to municipal drain; because of which during rainy seasons, the possibility of pollution of drain cannot be ruled out.
• The process wastes from the process area were observed being collected in a storm water drain and in an underground pit.
• It was observed that the unit has not provided any proper arrangements for scientific and safe storage of hazardous wastes.
• The unit has not provided any Effluent Treatment Plant. The Consent to Operate granted to the unit does not stipulate quantity of industrial effluent generated and effluent discharge standards to be complied by the unit. However, in view of overall process, it is recommended that the unit may be directed to install an adequate Effluent Treatment Plant.
Action Taken :
• At the time of inspection industry found non-complying with respect to non-installation of adequate ETP. In view of the above Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 33A of Water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. • As per representation submitted by the industry, RO, UPPCB, Ghaziabad recommendation has been sent vide letter dated 28.10.2023 to Head Office, Lucknow for revoking of Show Cause Notice dated 05.07.2023 with impositions of Environmental compensation Rs.80,000/-.(Annexure-75) • M/s Vision Resins and Resol Pvt Ltd , F-273,274 UPSIDC, Industrial Area, M G ROAD, Hapur
1. Name and address of the industry M/s Vision Resins and Resol Pvt Ltd , F-273,274 UPSIDC, Industrial Area, M G ROAD, Hapur
2. Date of inspection/monitoring 05.06. 2023
3. Type of Industrial Sector Phenolic Resins
4. Status of Operation Operational
5. Product and its Capacity Phenolic resins-180 MT/month
6. Raw material major raw material are phenol, formaldehyde, hexamine Waste Water - Generation & Treatment Wastewater generation As per consent Present status Domestic effluent 0.6 KLD Through septic tank Industrial effluent 0.5 KLD Through ETP Description of effluent treatment Collection tank, reaction cum settling tank, treated facilities water tank, MGF, ACF, Sludge drying beds etc Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution 2 LKC Thermopack Air Pollution Control System Cyclonic dust collector 79 Stack Details 18 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Spent oil and chemical sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2025 (Annexure-76) II Under Hazardous Waste Rules Valid upto 07/05/2028 (Annexure-77) Observations:
• The unit manufactures Phenolic Resins • The unit has obtained valid Consent to Operate and authorization underHazardous & Other Waste Rules.
• The unit was observed operational.
• The unit was observed using LPG as fuel in thermopack. • The unit disposes its hazardous wastes to Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. • The Effluent Treatment Plant of the unit was not in working condition. The unit informed that it generates less than 0.5 KL per day of process effluent. It operates its Effluent Treatment Plant batch wise after sufficient collection of effluent. • To verify the operational status of Effluent Treatment Plant, the unit was again inspected on 20.07.2023. It was observed that the Effluent Treatment Plant of the unit was still not in working condition. It was also observed that the unit has provided bypassing arrangement of effluent from the collection tank to the municipal drain.
Action Taken :
UPPCB has sent notice for compliance vide letter dated 25.07.2023. Officials of UPPCB, Ghaziabad inspected the industry on dated 26.10.2023 and found bypass arrangement dismantled and found ETP functional condition.
• VDH Chemtech Private Limited, H 127 to 144 M G Road Industrial Area, Hapur
1. Name and address of the industry M/s VDH Chemtech Private Limited, H 127 to 144 M G Road Industrial Area, Hapur
2. Date of inspection/monitoring 20.06.2023
3. Type of Industrial Sector Chemicals viz. Meta Cresol, Para Cresol, Butylated Hydroxy Tolune, Residue
4. Status of Operation Operational
5. Product and its Capacity Meta Cresol-30 Mt/Month, Para Cresol-30 Mt/Month, Butylated Hydroxy Tolune-30 Mt/Month and Residue-30 Mt/Month
6. Raw Material META PARA CRESOL, ISO BUTYLELENE GAS Waste Water - Generation & Treatment Waste water generation As per consent Present status Domestic effluent 0.5 KLD Through septic tank Industrial effluent 1.0 KLD Through ETP Description of effluent treatment Physio chemical treatment followed by tertiary facilities treatment Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution 20 LKC Thermic Fluid Heater 15 LKC Thermic Fluid Heater 80 Air Pollution Control System cyclonic dust collector Stack Details 30 meter high from FL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal ETP sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2024 (Annexure-78) II Under Hazardous Waste Rules Valid up to 01/11/2024 (Annexure-79) Observations:
• The unit was observed operational.
• The unit is having valid consent to operate The unit carries out manufacturing of chemicals viz. Meta Cresol, Para Cresol, Butylated Hydroxy Tolune. • The unit has installed cyclonic dust collectors to stacks of Thermic Fluid Heater. • The unit has installed effluent treatment plant for treating of process effluent. • The unit could not produce authorisation under hazardous waste rules, however the unit shown record that it disposed hazardous wastes through M/s Sheetala Waste Management Project., Bulandshahar , U.P. Action Taken : UPPCB has sent notice for compliance vide letter dated 26.07.2023. In compliance of notice industry has taken HWM authorization from UPPCB, Which is valid up to 01/11/2024.
• M/s A S Enterprises, F-644 ,F-643, M G Road Industrial Area, Hapur
1. Name and address of the industry M/s A S Enterprises, F-644 ,F-643, M G Road Industrial Area, Hapur
2. Date of inspection/monitoring 27.06.2023
3. Type of Industrial Sector Lead Ingot
4. Status of Operation Operational
5. Products and its Capacity Lead Ingots 18 MT/day
6. Raw material Lead scrap Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution 02 Lead Smelting Furnace Air Pollution Control System Bag house and Wet scrubber Stack Details 30 Meter high from GL 81 Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Lead bearing residues Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2024 (Annexure-80) II Under Hazardous Waste Rules Valid upto 20/01/2027 (Annexure-81) Other Observations:
• The unit carries out manufacturing of lead ingots from waste batteries. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has installed bag house and wet scrubber as air pollution control system. Action Taken :
No action required • M/S Akshay Mechotronics (India), Plot No. G-410, Phase -II, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/S Akshay Mechotronics (India), Plot No. G-410, Phase -II, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 27.06.2023
3. Type of Industrial Sector switch gear boxes
4. Status of Operation Operational
5. Product and its Capacity Electric panel and switch gear boxes
6. Production during inspection M S Sheet, Phosphating chemicals, coating power etc Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Not taken by the Not informed. About 800 L of unit process effluent was observed in the unit Description of effluent treatment Not provided facilities Mode of final effluent discharge Not informed Air Pollution - Emission Sources & Control Sources of air pollution Powder coating process and metal surface treatment 82 Air Pollution Control System Not provided Stack Details Not provided Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process waste Not informed Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not taken II Under Air Act Not taken III Under Hazardous Waste Rules Not taken Other Observations:
• The unit was observed operational.
• The unit makes switch gear boxes. The unit carries out powder coating and metal surface treatment (phosphating).
• The unit could not show consent to operate and authorization under hazardous waste rules. The unit informed that it has not obtained consent to operate and authorization under hazardous waste rules.
• Containers containing process effluent were observed stored in the unit premises. • The unit has not provided any effluent treatment plant for treating process effluent, which indicates unauthorized disposal of untreated effluent by the unit. • The unit could not show any evidence of authorized disposal of hazardous wastes viz. process sludge, which indicates unauthorized disposal of hazardous wastes. • The unit informed that it uses diesel in powder coating process; which is not approved fuel as per orders of Commission for Air Quality Management in National Capital Region and Adjoining Areas.
Action Taken :
• At the time of inspection industry found non-complying with respect to operational without consent to operate from UPPCB, In view of the above Head Office, UPPCB for issuance of Show Cause Notice U/S 33A of water (Prevention and Control of Pollution) Act. 1974, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry vide letter dated 03.08.2023. • As per representation submitted by the industry, RO, UPPCB, Ghaziabad recommendation has been sent vide letter dated 18.09.2023 to Head Office, Lucknow for revoking of Show Cause Notice dated 03.08.2023 with impositions of Environmental compensation Rs.70,000/-.(Annexure-82) • At the time of inspection dated 15.09.2023 by Officials of UPPCB, Ghaziabad industry found non-operational.
• M/s A Q Recycling, Plot No-F-639, UPSIDC, Industrial Area, M. G. Road, Hapur
1. Name and address of the industry M/s A Q Recycling, Plot No-F-639, UPSIDC, Industrial Area, M. G. Road, Hapur
2. Date of inspection/monitoring 27.06.2023 83
3. Type of Industrial Sector E- Waste recycler
4. Status of Operation Non operational
5. Products and its Capacity E- Waste recycler-36 Ton/Month
6. Raw material All type of E-waste Waste Water - Generation & Treatment Wastewater generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil Nil Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution 02 Pit furnace Air Pollution Control System Cyclone dust collector Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process waste Though TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2023 (Annexure-83) II Under Hazardous Waste Rules Valid upto 08/08/2026 (Annexure-84) Other Observations:
• The unit was non operational.
• The unit has valid consent to operate for recycling of E Wastes and has obtained authorization under hazardous waste rules. • The unit has installed cyclone dust collector as Air Pollution control system. Action Taken :
No action required • M/s Centramac , F-676 to 678, M.G. Road, Industrial Area, Hapur
1. Name and address of the industry M/s Centramac , F-676 to 678, M.G. Road, Industrial Area, Hapur 84
2. Date of inspection/monitoring 20.07.2023
3. Type of Industrial Sector Manufactures Pyrolysis Oil, Carbon Black & Steel Wire by pyrolysis
4. Status of Operation Operational
5. Products and its Capacity Manufacturing Of Pyrolysis Oil- 4.0 Mt/Day, Carbon Black- 3.0 Mt/Day & Steel Wire- 1.5 Mt/Day
6. Raw material All Types Of Rubber Scrap And Old Waste Tyre Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent 0.5 KLD Through ETP Description of effluent treatment Effluent Treatment Plant having Physico Chemical facilities process was observed.
Mode of final effluent discharge UPSIDC drain Air Pollution - Emission Sources & Control Sources of air pollution Pyrolysis reactors and flare gas unit Air Pollution Control System Wet scrubber Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal ETP sludge Not informed Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 7 Consent / Authorization I Under Water and Air Act Valid up to 31/07/2026 (Annexure-85) II Under Hazardous Waste Rules Valid up to 17/09/2028 (Annexure-86) Other Observations:
• The unit was observed operational. The unit manufactures Pyrolysis Oil, Carbon Black & Steel Wire by pyrolysis of waste tyres. • The unit has obtained valid Consent to Operate • The unit could not produce authorization under Hazardous & Other Waste Rules. • The unit could not produce any records regarding disposal of hazardous wastes. • The bags containing process wastes were observed stored improperly in open area.85
• Unit has installed effluent treatment plant for treatment of scrubbing water and cooling etc. At time of inspection effluent treatment plant was not found operational..
Action Taken : UPPCB has sent notice for compliance vide letter dated 26.07.2023. In the compliance of notice dated 26.07.2023 industry has obtained authorization under HWM rule from UPPCB, which is valid up to 17/09/2028.
• M/s DKY Sales Pvt Ltd , F-699, F-700, F-701 and G-633, G-634, G-635, MG Road, Industrial Area, Hapur
1. Name and address of the industry M/s DKY Sales Pvt Ltd , F-699, F-700, F-701 and G-
633, G-634, G-635, MG Road, Industrial Area, Hapur
2. Date of inspection/monitoring 20.07.2023
3. Type of Industrial Sector Galvanization on steel sheets
4. Status of Operation Operational
5. Products and its Capacity Galvanized M.S fabricated structure total quantity 1575 MT/month
6. Raw material M.S Fabricated Structure/Item, Zinc 99.9%, HCL Acid 32% Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.8 KLD Through septic tank Industrial effluent 36 KLD Through ETP Description of effluent treatment O & G trap, Equalization tank, Flash mixer, chemical facilities dosing tank, tube settler, settling tank, Activated carbon filter, Dual media filter, filter press Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution Process emissions Air Pollution Control System Alkali scrubber, Wet scrubber Stack Details 30 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal ETP sludge, used oil and empty Through TSDF barrels Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization 86 I Under Water and Air Act Valid upto 31/12/2024 (Annexure-87) II Under Hazardous Waste Rules Valid upto 09/11/2025 (Annexure-88) Other Observations:
• The unit carries out galvanization on steel sheets. • The unit has obtained valid Consent to Operate and authorization under Hazardous & Other Waste Rules.
• The unit was observed operational.
• The unit has installed alkali scrubber as air pollution control system. • The unit disposes its hazardous wastes through M/s Bharat Oil & Waste Management Ltd., Kanpur Dehat , U.P. Action Taken :
No action required • M/s Eminent Polychem, Plot No-G 409, M G Road, Industrial Area,Hapur
1. Name and address of the industry M/s Eminent Polychem, Plot No-G 409, M G Road, Industrial Area,Hapur
2. Date of inspection/monitoring 27.06.2023
3. Type of Industrial Sector Manufacturing of varnishes , enamels or lacquers
4. Status of Operation Operational
5. Products and its Capacity SOLVENTS WASTE PAINT AND VARNISHES ENAMELS OR LACQUERS-200 KL/month (through blinding process only)
6. Raw material SOLVENTS, PIGMENTS, OIL, DRIERS, REINS, MFG CHEMICALS Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment Not applicable facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Not observed Air Pollution Control System Not applicable Stack Details Not applicable Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal 87 NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 15 Consent / Authorization I Under Water and Air Act Valid upto 31/07/2024 (Annexure-89) II Under Hazardous Waste Rules Reject on dated 11.10.2023 Observations:
• The unit was observed operational.
• The unit has obtained valid consent for manufacturing of varnishes , enamels or lacquers through mixing and blending. • The unit could not show authorization under hazardous waste rules or evidence of disposal of hazardous wastes.
• The unit informed that it does not generate any process residues and empty barrels are disposed to recyclers.
Action Taken :
UPPCB has sent notice for compliance vide letter dated 27.07.2023.
• M/s Green Earth Recycler , Plot No. F-557, Industrial Areal, M G Road, Hapur
1. Name and address of the industry M/s Green Earth Recycler , Plot No. F-557, Industrial Areal, M G Road, Hapur
2. Date of inspection/monitoring 27.06.2023
3. Type of Industrial Sector Dismantling and segregation of E waste
4. Status of Operation Non operational
5. Product and its Capacity Dismantling and segregation of E waste -60 MT/month
6. Production during inspection All type of E-Waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution No process emissions source Air Pollution Control System Not applicable Stack Details Not applicable 88 Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Residue/Spent PU Foam Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/03/2026 (Annexure-90) II Under Hazardous Waste Rules Valid upto 15/05/2026 (Annexure-91) Other Observations:
• The unit was observed non operational. • The unit has obtained consent to operate for dismantling and segregation of E waste and authorization under hazardous waste rules. Action Taken :
No action required • M/s Greenberry RG Healthcare (India) Pvt Ltd , F -710 to 715, Phase -I, MG Road, Industrial Area, Hapur
1. Name and address of the industry M/s Greenberry RG Healthcare (India) Pvt Ltd , F -
710 to 715, Phase -I, MG Road, Industrial Area, Hapur
2. Date of inspection/monitoring 20.07.2023
3. Type of Industrial Sector Manufactures flexible packaging material
4. Status of Operation Operational
5. Product and its Capacity Manufactures flexible packaging material
6. Raw material flexible packaging material Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Thermopack Air Pollution Control System Not provided 89 Stack Details 20 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes, Waste solvents, ink Through TSDF contaminated rags Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 15 Consent / Authorization I Under Water and Air Act Industry has been applied CTO through online nivesh mitra portal, which is under process II Under Hazardous Waste Rules Not applied Observations:
• The unit was observed operational. The unit manufactures flexible packaging material using PET film , Ethyl Acetate and inks. • The unit has a biomass fired thermopack. • The unit could not produce consent to establish / consent to operate and authorization under hazardous waste rules. • The unit could not show records of disposal of hazardous wastes. • The workers of unit were observed dumping process waste containing inks and ethyl acetate on the roadside near to the unit. Action Taken :
• At the time of inspection industry found non-complying with respect to operational without Consent to operate from UPPCB. In view of the above Head Office, UPPCB for issuance of Show Cause Notice U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 vide letter dated 06.09.2023. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 06.09.2023 revoked with imposition Environmental compensation of Rs. 2,90,000/- vide letter dated 13.10.2023 by Head Office, UPPCB, Lucknow. (Annexure-92). • Industry has not submitted Environmental compensation of Rs. 2,90,000/-till now.
• M/s Janseva Metal, Plot No. F-6 and 7, Phase -1, M.G. Road Industrial Area, Hapur
1. Name and address of the industry M/s Janseva Metal, Plot No. F-6 and 7, Phase -1, M.G. Road Industrial Area, Hapur
2. Date of inspection/monitoring 29.05.2023
3. Type of Industrial Sector Metal Casting
4. Status of Operation Operational
5. Product and its Capacity C.I. CASTING-01 TON/HEAT
6. Raw material Iron scrap, Pig iron Waste Water - Generation & Treatment Waste water generation 90 Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution Cupola furnace Air Pollution Control System Wet scrubber Stack Details 15 feet above ground level Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Not applicable Not applicable Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.07.2028. (Annexure-93) II Under Hazardous Waste Rules Not applicable Other Observations:
• The unit uses hard coke as fuel in the furnace. The unit has provided a wet scrubber and a stack of about 15 feet as air pollution control system. • The unit was found operating without valid Consent to Operate under Air and water Act.
Action Taken :
• At the time of inspection industry found non-complying with respect to operational without Consent to operate from UPPCB. In view of the above, Head Office, UPPCB, Lucknow has issued Show Cause Notice dated 05.07.2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981, along with impositions of Environmental compensation of Rs. 10,000/per day till the compliance has been done by industry. • As per representation submitted by industry and physical verification report of RO, UPPCB, Ghaziabad, Show Cause Notice dated 05.07.2023 revoked with imposition Environmental compensation of Rs. 1,80,000/- vide letter dated 18.08.2023 by Head Office, UPPCB, Lucknow. (Annexure-94). • Industry has deposited Environmental compensation of Rs. 1,80,000/-in account of UPPCB.
• M/s MGL Pharma and Chemicals Pvt Ltd, F-665 & 666, Phase-1, Industrial Area, M.G. Road, Hapur 91
1. Name and address of the industry M/s MGL Pharma and Chemicals Pvt Ltd, F-665 & 666, Phase-1, Industrial Area, M.G. Road, Hapur
2. Date of inspection/monitoring 20.07.2023
3. Type of Industrial Sector Bulk Drugs
4. Status of Operation Operational
5. Product and its Capacity BULK DRUGS (INTERMEDIATE & API) - 1.0 MT/Day
6. Raw material 2-6 Dichlorophenol/So dium Methoxide/Mono Methyle Chloro Acetate/Chloro Acetyl Chloride/Methanol /NaOH/HCl/H2SO 4/Tertiery Butyle Chloro Acetate/Tetra Butyle Amonium Bromide/Formic Acid/Acetophenon e/Nitric Acid/Aniline/Tolue ne/EDTA/Carbon etc-1.2 TPD Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.5 KLD Through septic tank Industrial effluent 4.5 KLD Through ETP Description of effluent treatment ETP installed on physio chemical treatment system facilities (ETP Capacity-10 KLD) Collection tank, Reaction tank, tube settler, filter feed tank, MGF, ACF & SDB.
Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution 1 TPH boiler Air Pollution Control System Cyclonic dust collector Stack Details 30 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process residues and ETP sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2025 (Annexure-95) II Under Hazardous Waste Rules Industry has applied HWM authorization through online nivesh mitra portal, which is under process (Annexure-96) Other Observations:92
•The unit was observed operational. The unit manufactures Bulk Drugs (Intermediate and API).
• The unit has obtained valid Consent to Operate. • The unit could not produce authorization under Hazardous & Other Waste Rules. • The unit could not produce any records regarding disposal of hazardous wastes viz. process residues and sludge generated from effluent treatment. Action Taken :
UPPCB has sent notice for compliance vide letter dated 25.07.2023. In compliance of the notice dated 25.07.2023 industry has applied HWM authorization through online nivesh mitra portal, which is under process.
• M/s UNIVERSAL CHEMICALS COMPANY, G 19,20 M G ROAD INDUSTRIAL AREA HAPUR
1. Name and address of the industry M/s UNIVERSAL CHEMICALS COMPANY, G 19,20 M G ROAD INDUSTRIAL AREA HAPUR
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector MAGNESE ACETUTTE-0.25 MT/month, COBALT ACETATE-0.25MT/month
4. Status of Operation Operational
5. Product and its Capacity MAGNESE ACETUTTE-0.25 MT/month, COBALT ACETATE-0.25MT/month
6. Raw material MAGNESE Ingots, ANTIMANY SALT, COBALT ACETATE, M O HYDROXIDE etc Waste Water - Generation & Treatment Wastewater generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Process emission Air Pollution Control System Hood, Wet scrubber Stack Details 11 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization 93
7. Consent / Authorization I Under Water and Air Act Valid upto 31/03/2026 (Annexure-97) II Under Hazardous Waste Rules -
Other Observations:
• The unit has obtained valid Consent to Operate . • The unit could not produce authorization under Hazardous & Other Waste Rules. • The unit could not produce any records regarding disposal of hazardous wastes viz. process residues and sludge generated from effluent treatment. • The effluent treatment plant of the unit was observed non-operational and poorly maintained.
Action Taken :
No Action required • M/s Bharat Plastic, Plot No-G-78, phase-II, MG Road Industrial Area, Hapur
1. Name and address of the industry M/s Bharat Plastic, Plot No-G-78, phase-II, MG Road Industrial Area, Hapur
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector Plastic Gula
4. Status of Operation Operational
5. Product and its Capacity Plastic Gula
6. Raw material Plastic scrap Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.8 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge Not applicable Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable 94 Status of validity of consents and authorization
7.. Consent / Authorization I Under Water Act Not taken II Under Air Act Not taken III Under Hazardous Waste Rules Not taken Observations:
• The unit was observed operational. The unit manufactures plastic gula by using plastic waste.
• The unit could not produce consent to establish / consent to operate and authorization under hazardous waste rules. Action Taken: RO, UPPCB has sent recommendation to Head Office, UPPCB for issuance of Show Cause Notice U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 vide letter dated 18.09.2023. (Annexure-98) • M/s Shivalik Industries (Old Name LUCENT WATER AND ALLIED PRODUCTS PVT LTD) PLOT NO. G-62, M.G. ROAD, INDUSTRIAL AREA, HAPUR.
1. Name and address of the industry M/s Shivalik Industries (Old Name LUCENT WATER AND ALLIED PRODUCTS PVT LTD) PLOT NO. G-62, M.G. ROAD, INDUSTRIAL AREA, HAPUR
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector PACKAGED DRINKING WATER-
24 KLD
4. Status of Operation Not Operational
5. Product and its Capacity PACKAGED DRINKING WATER-
24 KLD
6. Raw material Water Waste Water - Generation & Treatment Wastewater generation Domestic effluent 1.0 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA 95 Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2023 (Annexure-99) II Under Hazardous Waste Rules -
Other Observations:
•The unit was observed not operational. The unit manufactures PACKAGED DRINKING WATER-24 KLD..
• At the time of inspection, members of inspection team gave instructions to the industry representative that industry should be operated after obtaining the CTO from U.P. Pollution control Board..
Action Taken :
No Action required • M/s BALAJEE EXCHEM PVT LTD F - 46, 47, 48 UPSIDC INDUSTRIAL AREA, PHASE-I, M.G. ROAD, MASURI, HAPUR..
1. Name and address of the industry M/s BALAJEE EXCHEM PVT LTD F - 46, 47, 48 UPSIDC INDUSTRIAL AREA, PHASE-I, M.G. ROAD, MASURI, HAPUR.
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector Manufacturing SACHHARIN
4. Status of Operation Not Operational Since to 03 year.
5. Product and its Capacity SACHHARIN 6.5 MT/MONTH and by product CHROMIC GREEN ACID 104.0 MT/month, HCL 13.0 MT/month, SPENT 18.2 MT/month and SALT 1.3 MT/month
6. Raw material Tolune, Chloro Sulphuric, Sulphuric Acid, Ammonia Gas, Sodium Bio Carbonate, Potassium By carbonate etc. Waste Water - Generation & Treatment Wastewater generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent 4.0 KLD Through ETP Description of effluent treatment Equalization tank, Reaction cum settling Tank, facilities Sludge drying beds 96 Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/12/2020 (Annexure-100) II Under Hazardous Waste Rules Not applicable Other Observations:
•It was observed that the unit is produces in SACHHARIN 6.5 MT/MONTH and by product CHROMIC GREEN ACID 104.0 MT/month, HCL 13.0 MT/month, SPENT 18.2 MT/month and SALT 1.3 MT/month by using Toluene, Chloro Sulphuric, Sulphuric Acid, Ammonia Gas, Sodium Bio Carbonate, Potassium By carbonate etc. as a raw material.
• At the time of inspection unit was found not operational. • At the time of inspection repairing of plant & machinery were found in the industry. • The unit has CTO upto 31.12.2020.
• At the time of inspection, members of inspection team gave instructions to the industry representative that industry should be operated after obtaining the CTO from U.P. Pollution control Board...
Action Taken :
No Action required • M/s PARAMOUNT AROMACHEM PRIVATE LIMITED, BN 86 TO BN 95 AND I-3 M G ROAD IND. AREA PHASE-III, HAPUR...
1. Name and address of the industry M/s PARAMOUNT AROMACHEM PRIVATE LIMITED, BN 86 TO BN 95 AND I-3 M G ROAD IND. AREA PHASE-III, HAPUR..
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector Aromatic Chemicals-3 MT/day (L-CARVONE)
4. Status of Operation Operational
5. Product and its Capacity Aromatic Chemicals-3 MT/day (L-CARVONE) 97
6. Raw material D-LIMONENE, Chemicals, Hydrogen peroxide etc. Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Thermopack-3x10 lakh kilo Calori and 1x25 lakh kilo Calori Air Pollution Control System Cyclone dust collector, Wet scrubber Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2027 (Annexure-101) II Under Hazardous Waste Rules Not applicable Other Observations:
•It was observed that the unit is produces in Aromatic Chemicals-3 MT/day (L- CARVONE) by using D-LIMONENE, Chemicals, Hydrogen peroxide etc. as a raw material • Unit has installed Dust collector, Wet Scrubber & ID Fan and 30-meter stack from GL as air pollution control system on Thermopack-25 LKC & 3x10 LKC. • •The unit has valid CTO upto 31.07.2027. Action Taken :
No Action required • M/s INDIAN SPICE OIL INDUSTRIES AN 34, 35, 36 M G ROAD INDUSTRIAL AREA HAPUR.98
1. Name and address of the industry M/s INDIAN SPICE OIL INDUSTRIES AN 34, 35, 36 M G ROAD INDUSTRIAL AREA HAPUR.
2. Date of inspection/monitoring 15.09.2023
3. Type of Industrial Sector META CRESOL PARA CRESOL-50 MT/month, CUMMIN SEED OIL-2 MT/Month, AJWAIN OIL- 2 MT/month, CELARY SEED OIL- 2 MT/month
4. Status of Operation Operational
5. Product and its Capacity META CRESOL PARA CRESOL-50 MT/month, CUMMIN SEED OIL-2 MT/Month, AJWAIN OIL- 2 MT/month, CELARY SEED OIL- 2 MT/month
6. Raw material META CRESOL AND ISO PROPLYNE ALCOHOL AJWAIN KANNI AND POTTU CELARY SEEDS JEERA BHUSSI Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Thermopack-2x10 lakh kilo Calori and 1x3TPH Boiler Air Pollution Control System Cyclone dust collector, Wet scrubber Stack Details 30 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal NA NA Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid upto 31/07/2025 (Annexure-102) II Under Hazardous Waste Rules Not applicable Other Observations:
• It was observed that the unit is produces in META CRESOL PARA CRESOL- 50 MT/month, CUMMIN SEED OIL-2 MT/Month, AJWAIN OIL-2 MT/month & 99 CELARY SEED OIL2 MT/month by using META CRESOL AND ISO PROPLYNE ALCOHOL AJWAIN KANNI AND POTTU CELARY SEEDS JEERA BHUSSI etc.as a raw material.
• Unit has installed Cyclone dust collector, wet scrubber, ID fan and 30-meter stack from GL as air pollution control system on Thermopack-2x10 LKC & Boiler-3 TPH.
• The unit has valid CTO upto 31.07.2025.. Action Taken :
No Action required • M/s Chandrakol Adhesive Company, Plot No. H-7, Phase-1, UPSIDA. M.G. Road Industrial Area, District Hapur
1. Name and address of the industry M/s Chandrakol Adhesive Company, Plot No. H-7, Phase-1, UPSIDA. M.G. Road Industrial Area, District Hapur
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector Adhesive
4. Status of Operation Operational 5 Products and its Capacity Adhesive 6 Raw material Die-Octyl Maleate, Ethyle, Hexyl, Acrylate, Vinyle acetate Monomer Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution Baby Boiler-300Kg/hr Air Pollution Control System Not observed Stack Details 9 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes Not informed Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not taken II Under Air Act Not taken III Under Hazardous Waste Rules Not taken Observations:
• The unit was observed operational.100
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
Action Taken : At the time of inspection industry found non-complying with respect to operational without Consent to operate from UPPCB. In view of the above Head Office, UPPCB, Lucknow has issued show cause notice dated 16-11-2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 along with show cause for impositions of Environmental compensation of Rs. 10,000/day till the compliance has been done by industry. (Annexure-103) • M/s Sohan traders , Plot No. G-92, Phase-1, UPSIDA. M.G. Road Industrial Area, District Hapur
1. Name and address of the industry M/s Sohan traders, Plot No. G-92, Phase-1, UPSIDA.
M.G. Road Industrial Area, District Hapur
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector Dismantling of E-Waste
4. Status of Operation Operational 5 Products and its Capacity Dismantling of E-Waste 6 Raw material All type of E-waste Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent Nil -
Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack NA Details Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Process wastes Not informed Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water Act Not taken II Under Air Act Not taken III Under Hazardous Waste Rules Not taken Observations:
• The unit was observed operational.
• The unit could not produce consent to operate and authorisation under hazardous waste rules.
Action Taken : At the time of inspection industry found non-complying with respect to operational without Consent to operate from UPPCB. In view of the above Head Office, UPPCB, Lucknow has issued show cause notice dated 16-11-2023 U/S 31A of Air (Prevention and Control of Pollution) Act. 1981 along with show cause for impositions of Environmental compensation of Rs. 10,000/day till the compliance has been done by industry. (Annexure-104) 101 • M/s SADHANA ENTERPRISES, H-8 AND G-73, PHASE-1, MG ROAD INDUSTRIAL AREA UPSIDC HAPUR
1. Name and address of the industry M/s SADHANA ENTERPRISES, H-8 AND G-73, PHASE-1, MG ROAD INDUSTRIAL AREA UPSIDC HAPUR
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector DISTILLATION OF WASTE ORGANIC SOLVENT-9.5 MTD
4. Status of Operation Not Operational 5 Products and its Capacity DISTILLATION OF WASTE ORGANIC SOLVENT-9.5 MTD 6 Raw material WASTE ORGANIC CHEMICALS Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent 1.0 KLD Through ETP Description of effluent treatment Collection tank, Chemical Dosing tank, settling tank, facilities Dual media filter etc. Mode of final effluent discharge UPSIDC drain Air Pollution - Emission Sources & Control Sources of air pollution Thermopack-1LKC Air Pollution Control System Wet scrubber Stack Details 20 meter high from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal ETP Sludge Through TSDF Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.07.2025 (Annexure-105) II Under Hazardous Waste Rules Valid up to 31.07.2027 (Annexure-106) Observations:
• The unit was observed not operational. • It was observed that the unit is produces in DISTILLATION OF WASTE ORGANIC SOLVENT-9.5 MTD by using WASTE ORGANIC CHEMICALS etc.as a raw material.
• Unit has installed wet scrubber, ID fan and 20-meter stack from GL as air pollution control system on Thermopack-1x1 LKC. • The unit has valid CTO upto 31.07.2025. Action Taken :
No action required • M/s GLAMIC HYGIENE PRODUCTS PVT LTD, H-42 & 43, M.G. ROAD INDUSTRIAL AREA, PHASE-1, HAPUR
1. Name and address of the industry M/s GLAMIC HYGIENE PRODUCTS PVT LTD, H-42 & 43, M.G. ROAD INDUSTRIAL AREA, PHASE-1, HAPUR
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector MFG. OF HOUSE KEEPING PRODUCTS(Room Fresheners, Sanitary Cubes, neptha ball, Herbal 102 Cockroach Repellant, liquid soap-90000ltr/month, Floor cleaner-1.5lakh bottle/month, house hold non electrical goods-2.0lakh pcs/month, Toilet Cleaners)
4. Status of Operation Operational 5 Products and its Capacity MFG. OF HOUSE KEEPING PRODUCTS(Room Fresheners, Sanitary Cubes, neptha ball, Herbal Cockroach Repellant, liquid soap-90000ltr/month, Floor cleaner-1.5lakh bottle/month, house hold non electrical goods-2.0lakh pcs/month, Toilet Cleaners) 6 Raw material chemicals Waste Water - Generation & Treatment Waste water generation Domestic effluent 1.5 KLD Through septic tank Industrial effluent 1.5 KLD Through ETP Description of effluent treatment Collection tank, Chemical Dosing tank, settling tank, facilities Dual media filter etc. Mode of final effluent discharge UPSIDC drain Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Chemical sludge from waste water Through TSDF treatment, Spent Oil Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.07.2026 (Annexure-107) II Under Hazardous Waste Rules Valid up to 14.12.2024 (Annexure-108) Observations:
• The unit was observed not operational. • It was observed that the unit is produces in MFG. OF HOUSE KEEPING PRODUCTS(Room Fresheners, Sanitary Cubes, neptha ball, Herbal Cockroach Repellant, liquid soap-90000ltr/month, Floor cleaner-1.5lakh bottle/month, house hold non electrical goods-2.0lakh pcs/month, Toilet Cleaners) by using Chemicals etc.as a raw material.
• The unit has valid CTO upto 31.07.2026. Action Taken :
No action required • M/s ELZA INDIA PRIVATE LIMITED, G - 259 & 260, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
1. Name and address of the industry M/s ELZA INDIA PRIVATE LIMITED, G - 259 & 260, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector NICKEL PLATING ON METAL-8.4 MT/MONTH 103
4. Status of Operation Operational 5 Products and its Capacity NICKEL PLATING ON METAL-8.4 MT/MONTH 6 Raw material NICKEL PLATES-0.34 MT/month COPPER PLATES-0.017 MT/month H2SO4-0.017 MT/month HCL-0.625 MT/month M.S. ITEMS-8.4 MT/month Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent 1.5 KLD Through ETP Description of effluent treatment Oil and Grease trap, Equalization tank, Flash mixing facilities tank, Tube settler, treated water tank, ACF, DMF, filter press.
Mode of final effluent discharge UPSIDC drain Air Pollution - Emission Sources & Control Sources of air pollution Process emission Air Pollution Control System Hood, Wet scrubbing system Stack Details 15 meter stack from GL Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Chemical sludge from waste water Through TSDF treatment, Spent Oil Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.12.2024 (Annexure-109) II Under Hazardous Waste Rules Valid up to 27.07.2024 (Annexure-110) Observations:
• The unit was observed operational.
• It was observed that the unit is produces in NICKEL PLATING ON METAL-8.4 MT/MONTH by using Chemicals etc.as a raw material. • The unit has valid CTO upto 31.12.2024. Action Taken :
No action required • M/s Nimla Organics PRIVATE LIMITED, H - 60, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
1. Name and address of the industry M/s Nimla Organics PRIVATE LIMITED, H - 60, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector Formulation of Pesticides & Insecticides Organics Manure, Bio Fertilizers . C. Give the list of possible Inter-mediate Products: (Through Mixing Process) - 2 Ton/Day
4. Status of Operation Operational 5 Products and its Capacity Formulation of Pesticides & Insecticides Organics Manure, Bio Fertilizers . C. Give the list of possible Inter-mediate Products: (Through Mixing Process) - 2 Ton/Day 104 6 Raw material Pesticides & Insecticides Organics Manure Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.5 KLD Through septic tank Industrial effluent Nil NA Description of effluent treatment NA facilities Mode of final effluent discharge NA Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Pesticides & Insecticides Organics Through TSDF Manure Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.07.2024 (Annexure-111) II Under Hazardous Waste Rules Valid up to 16.06.2026 (Annexure-112) Observations:
• The unit was observed operational.
• It was observed that the unit is produces in Formulation of Pesticides & Insecticides Organics Manure, Bio Fertilizers. C. Give the list of possible Inter-mediate Products: (Through Mixing Process) - 2 Ton/Day by using Pesticides & Insecticides Organics Manure etc.as a raw material. • The unit has valid CTO upto 31.07.2024. Action Taken :
No action required • M/s Hindustan Drum Recyclers, G -261, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
1. Name and address of the industry M/s Hindustan Drum Recyclers, G -261, UPSIDC INDUSTRIAL AREA, M.G. ROAD, HAPUR
2. Date of inspection/monitoring 25.10.2023
3. Type of Industrial Sector RECONDITIONING LUBRICANTS/CHEMICAL CONTAINER-2000 Pcs/month
4. Status of Operation Operational 5 Products and its Capacity RECONDITIONING LUBRICANTS/CHEMICAL CONTAINER-2000 Pcs/month 6 Raw material RECONDITIONING LUBRICANTS Drums Waste Water - Generation & Treatment Waste water generation Domestic effluent 0.6 KLD Through septic tank Industrial effluent 3.0 KLD Through ETP Description of effluent treatment Oil and Grease trap, Equalization tank, Flash mixing facilities tank, Tube settler, treated water tank, ACF, DMF, filter press 105 Mode of final effluent discharge UPSIDC Drain Air Pollution - Emission Sources & Control Sources of air pollution NA Air Pollution Control System NA Stack Details NA Details on hazardous wastes and other solid waste generation Type of Wastes Storage & Disposal Sludge from treatment of waste Through TSDF water arising out of cleaning / disposal of barrels / containers, Wastes or residues containing oil, Used or spent oil Status of Environmental Clearance : Not applicable Status of validity of consents and authorization
7. Consent / Authorization I Under Water and Air Act Valid up to 31.07.2026 (Annexure-113) II Under Hazardous Waste Rules Valid up to 27.12.2026 (Annexure-114) Observations:
• The unit was observed operational.
• It was observed that the unit is engage in RECONDITIONING LUBRICANTS/CHEMICAL CONTAINER-2000 Pcs/month by using RECONDITIONING LUBRICANTS Drums etc.as a raw material. • The unit has valid CTO upto 31.07.2026. Action Taken :
No action required
20. Summary of the industries, given in above report, in respect of 65 industries, is as under:-
"
Summary of the Industries:-
Sl. Industry name and Date of Complying/ Action taken Present Status No. Address inspectio Non- Complying/No n Complying n-Complying
1. M/s 6R Recycler, F-272, 05.06.202 Non- UPPCB has sent Complying M.G. Road Industrial 3 Complying notice for compliance Area, Hapur vide letter dated 27.07.2023. In the compliance of notice dated 27.07.2023 industry has dismantled extra three pit furnaces.
2. A K Metal, Plot No. H-3, 12.06.202 Complying - Complying M.G. Road Industrial 3 Area, Hapur
3. AHCO Recycling 05.06.202 Non- At the time of As per Company Plot no. F- 3 Complying inspection industry representation 106 583,Industrial area, M.G. was found non submitted by Road, Hapur compliance with industry and respect to without physical obtaining Consent to verification operate from UPPCB. report of RO, In view of the above UPPCB, Head Office, UPPCB, Ghaziabad, Lucknow has issued Show Cause Show Cause Notice Notice dated dated 20.07.2023 U/S 20.07.2023 31A of Air (Prevention revoked with and Control of imposition Pollution) Act. 1981, Environmental along with impositions compensation of of Environmental Rs. 60,000/-
compensation of Rs. vide letter dated 7,500/per day till the 20.09.2023 by compliance has been Head Office, done by industry UPPCB, Lucknow.
After that
industry has
deposited the
Environmental
compensation of
Rs. 60,000/- in
the Account of
UPPCB.
4. M/s Angad Organics , 12.06.202 Complying - Complying
Plot No. F-127,Phase-1, 3
UPSIDC M.G. Road
Industrial Area, Hapur
5. M/s Arsh Recycling Pvt 07.06.202 Complying - Complying
Ltd , F-203, UPSIDC 3
Industrial Area, M.G.
Road, Hapur
6. M/s. B N Metals H-35, 20.06.202 Complying - Complying
M.G. Road Industrial 3
area, Hapur
7. M/s B.R.P. Infotech Pvt. 12.06.202 Complying - Complying
Ltd., Plot No. F-381, 3
Industrial Area, M.G.
Road, Hapur
8. M/s B.R.P. Infotech Pvt. 12.06.202 Complying - Complying
Ltd., Plot No. F-394, 3
Phase-1, Industrial Area,
M.G. Road, Hapur
9. M/s Chinta Mani Yadav, 29.05.202 Non- As per Industry has not
Plot No. F- 86, MG Road 3 Complying recommendation of submitted reply
Industrial Area, Hapur RO, UPPCB, of the Show
Ghaziabad, Head Cause Notice till
Office, UPPCB, now. Officials of
107
Lucknow has issued UPPCB
Show Cause Notice inspected the
dated 20.07.2023 U/S industry on
33A of Water dated
(Prevention and 25.10.2023. At
Control of Pollution) the time of
Act. 1974, along with inspection
impositions of industry found
Environmental non-operational.
compensation of Rs.
10,000/per day till the RO, UPPCB,
compliance has been Ghaziabad has
done by industry sent
recommendatio
n to Head Office,
UPPCB,
Lucknow for
confirmation of
show cause
notice dated
20.07.2023vide
letter dated
17.11.2023.
10. M/s Epoxy House , F-118 12.06.202 Complying - Complying
F-119, M.G. Road, 3
Industrial Area, Hapur
11. M/s Esquire Estates 20.06.202 Non- UPPCB has sent Complying
Private Limited, F-685to 3 Complying notice for compliance
688 M.G. Road Industrial vide letter dated
Area, Hapur 27.07.2023
12. M/s Ganpati Wire & 07.06.202 Non- At the time of As per
Plastic Products , F -391 3 Complying inspection industry representation
,Phase-1, M.G. Road, was found non submitted by
Industrial Area, Hapur compliance with industry and
respect to without physical
obtaining Consent to verification
operate from UPPCB. report of RO,
In view of the above, UPPCB,
Head Office, UPPCB, Ghaziabad,
Lucknow has issued Show Cause
Show Cause Notice Notice dated
dated 05.07.2023 U/S 05.07.2023
33A of Water revoked with
(Prevention and imposition
Control of Pollution) Environmental
Act. 1974, along with compensation of
impositions of Rs. 3,90,000/-
Environmental vide letter dated
compensation of Rs. 24.08.2023 by
10,000/per day till the Head Office,
compliance has been UPPCB,
done by industry Lucknow.
After that
industry has
deposited the
Environmental
compensation of
108
Rs. 3,90,000/-
in the Account of
UPPCB.
13. M/s Greeniva Recycler 07.06.202 Complying - Complying
Pvt Ltd , Plot No. G-284, 3
M.G ROAD, Industrial
Area, Hapur
14. M/s Hayat E-Recyclers 29.05.202 Complying - Complying
Private Limited, Plot No. 3
F-53 F-54, M G Road
Industrial Area, Hapur
15. M/s Hayat E Recyclers 29.05.202 Complying - Complying
Pvt Ltd , F-55, M G Road 3
, Industrial, Area, Hapur
16. M/s Hello Aromatics Pvt 20.06.202 Non- At the time of As per
Ltd, Khasra No-19, M G 3 Complying inspection industry representation
Road, Village Dhera, was found non submitted by
Hapur compliance with the industry,
respect to wooden logs RO, UPPCB,
are stored in Ghaziabad
thermopack area. In recommendatio
view of the above, n has been sent
Head Office, UPPCB, vide letter dated
Lucknow has issued 10.11.2023 to
Show Cause Notice Head Office,
dated 28.07.2023 U/S Lucknow for
31A of Air (Prevention revoking of
and Control of Show Cause
Pollution) Act. 1981, Notice dated
along with impositions 28.07.2023 with
of Environmental impositions of
compensation of Rs. Environmental
7,500/per day till the compensation
compliance has been Rs.2,25,000/-.
done by industry
17. M/s Incotech Inks PG, 05.06.202 Complying - Complying
Plot No-F-630 to F-635, 3
UPSIDC, Phase-II, M.G.
Road Industrial Area,
Hapur
18. M/s Krishna Organics, F- 29.05.202 Complying - Complying
99 to 102, MG Road 3
Industrial Area, Hapur
19. M/s Lakshmi Chem 05.06.202 Non- As per Industry has not
Products Pvt Ltd, F 319 to 3 Complying recommendation of submitted reply
322, Phase -I , MG Road RO, UPPCB, of the Show
Industrial Area, Hapur Ghaziabad, Head Cause Notice till
Office, UPPCB, now. Officials of
Lucknow has issued UPPCB
Show Cause Notice inspected the
dated 20.07.2023 U/S industry on
31A of Air (Prevention dated
and Control of 25.10.2023. At
Pollution) Act. 1981, the time of
109
along with impositions inspection
of Environmental industry found
compensation of Rs. non-operational
10,000/per day till the
compliance has been Industry has
done by industry submitted reply
of Show Cause
Notice dated
20.07.2023.Phy
sisal verification
of the reply
submitted by
industry should
be done by
Officials of
UPPCB very
soon. After that
physical
verification
report to be sent
to Head Office,
UPPCB,
Lucknow for
necessary
action.
20. M/s Lakshmi Chemicals, 20.06.202 Non- At the time of As per
Plot No. F-24, M.G. Road 3 Complying inspection industry representation
Industrial Area, Hapur was found non submitted by
compliance with industry and
respect to without physical
obtaining Consent to verification
operate from UPPCB. report of RO,
In view above, Head UPPCB,
Office, UPPCB, Ghaziabad,
Lucknow has issued Show Cause
Show Cause Notice Notice dated
dated 28.07.2023 U/S 28.07.2023
31A of Air (Prevention revoked with
and Control of imposition
Pollution) Act. 1981, Environmental
along with impositions compensation of
of Environmental Rs. 1,20,000/-
compensation of Rs. vide letter dated
7,500/per day till the 17.10.2023 by
compliance has been Head Office,
done by industry UPPCB,
Lucknow.
After that
industry has
deposited the
Environmental
compensation of
Rs. 1,20,000/-
in the Account of
UPPCB
21. M/s Leena Organics Pvt 05.06.202 Complying - Complying
Ltd, A-11 and 12, Phase- 3
110
2, UPSIDC Industrial
Area, M.G. Road Hapur
22. M/s M J Recycling Pvt 29.05.202 Non- At the time of As per
Ltd, Plot No. F-44, M.G. 3 Complying inspection industry representation
Road Industrial Area, was found non submitted by
Hapur compliance with industry and
respect to without physical
obtaining Consent to verification
operate from UPPCB. report of RO,
In view of the above UPPCB,
Head Office, UPPCB, Ghaziabad,
Lucknow issued Show Show Cause
Cause Notice dated Notice dated
05.07.2023 U/S 31A 05.07.2023
of Air (Prevention and revoked with
Control of Pollution) imposition
Act. 1981, along with Environmental
impositions of compensation of
Environmental Rs. 1,00,000/-
compensation of Rs. vide letter dated
10,000 per day till the 17.10.2023 by compliance has been Head Office, done by industry UPPCB, Lucknow.
After that
industry has
deposited the
Environmental
compensation of
Rs. 50,000/-
against Rs.
1,00,000/-in the
Account of
UPPCB.
Officials of
UPPCB
inspected the
industry on
dated
25.10.2023. At
the time of
inspection
industry found
non-operational
and plant &
machinery
dismantled
condition
23. M/s M.K. Industries Plot 20.06.202 Non- At the time of As per
No. B-56, Phase-1, M.G. 3 Complying inspection industry representation
Road Industrial area, was found non submitted by
Hapur compliance with the industry,
respect to without RO, UPPCB,
obtaining Consent to Ghaziabad
operate from UPPCB. recommendatio
In view of the above, n has been sent
111
Head Office, UPPCB vide letter dated
for issuance of Show 09.10.2023 to
Cause Notice U/S 31A Head Office,
of Air (Prevention and Lucknow for
Control of Pollution) revoking of
Act. 1981, along with Show Cause
impositions of Notice dated
Environmental 28.06.2023 with
compensation of Rs. impositions of
7,500 per day till the Environmental
compliance has been compensation
done by industry vide Rs.22,500/-.
letter dated
28.06.2023 Officials of
UPPCB
inspected the
industry on
dated
25.10.2023. At
the time of
inspection
industry found
non-operational
and plant &
machinery
dismantled
condition. As
per industry
representation,
industry has
decided to
install waste
pharma solvent
plant by which
industry has
applied CTE
application
through Nivesh
mitrs portal,
which is under
process
24. M/s MDT Lubricants 12.06.202 Non- At the time of Industry has
India Inc , F 125 Phase-1, 3 Complying inspection industry submitted reply
M.G Road, Hapur was found non of Show Cause
compliance with Notice dated
respect to without 28.07.2023.Phy
obtaining Consent to sisal verification
operate from UPPCB. of the reply
In view of the above submitted by
Head Office, UPPCB, industry should
Lucknow has issued be done by
Show Cause Notice Officials of
dated 28.07.2023 U/S UPPCB very
31A of Air (Prevention soon. After that
and Control of physical
Pollution) Act. 1981, verification
along with impositions report to be sent
of Environmental to Head Office,
compensation of Rs. UPPCB,
112
7,500/per day till the Lucknow for
compliance has been necessary action
done by industry
25. M/s Modex Hardware Pvt 07.06.202 Non- UPPCB has sent Complying
Ltd, F-175, 176 177, 3 Complying notice for compliance
UPSIDC, Industrial Area, vide letter dated
M.G. Road, Hapur 26.07.2023
26. Moh. Jaki, Plot No. F- 85, 29.05.202 Non- As per Industry has not
MG Road Industrial Area, 3 Complying recommendation RO, submitted reply
Hapur UPPCB, Ghaziabad, of the Show
Head Office, UPPCB, Cause Notice till
Lucknow issued Show now. Officials of
Cause Notice dated UPPCB
19.07.2023 U/S 33A inspected the
of water (Prevention industry on
and Control of dated
Pollution) Act. 1974 25.10.2023. At along with impositions the time of of Environmental inspection compensation of Rs. industry found 10,000 per day till the non-operational.
compliance has been
done by industry. RO, UPPCB,
Ghaziabad has
sent
recommendatio
n to Head Office,
UPPCB,
Lucknow for
confirmation of
show cause
notice dated
19.07.2023vide
letter dated
17.11.2023.
27. M/s More Bright E Waste 20.06.202 Complying - Complying
Recycler Private Limited, 3
C - 78, Phase - III, M.G.
Road Industrial Area,
Hapur
28. M/s Omson Chemicals , 07.06.202 Complying - Complying
G-285, M.G. ROAD, 3
Industrial Area, UPSIDC
Road No.2, Hapur
29. M/s P B Metals, F-61 62, 29.05.202 Complying - Complying
M G Road Industrial 3
Area, Hapur
30. M/s Parara Udyog, F-195 07.06.202 Non- At the time of As per
And F-196, M.G. Road, 3 Complying inspection industry representation
Industrial Area, Hapur found non-complying submitted by
with respect to bypass industry and
arrangement in ETP, physical
In view of the above, verification
Head Office, UPPCB, report of RO,
Lucknow has issued UPPCB,
113
Show Cause Notice Ghaziabad,
dated 19.07.2023 U/S Show Cause
33A of Water Notice dated
(Prevention and 19.07.2023
Control of Pollution) revoked with
Act. 1974, along with imposition
impositions of Environmental
Environmental compensation of
compensation of Rs. Rs. 1,20,000/-
10,000/per day till the vide letter dated compliance has been 09.10.2023 by done by industry Head Office, UPPCB, Lucknow.
After that
industry has
deposited the
Environmental
compensation of
Rs. 1,20,000/-
in the Account of
UPPCB.
31. M/s R S Organics Pvt Ltd, 07.06.202 Non- UPPCB has sent Complying
F-156-159, M. G. Road 3 Complying notice for compliance
Industrial Area, Hapur vide letter dated
26.07.2023
32. M/s R.S. Enterprises, 20.06.202 Non- As per Industry has not
Plot No. F-689, M.G. 3 Complying recommendation of submitted reply
Road Industrial Area, RO, UPPCB, of the Show
Hapur Ghaziabad, Head Cause Notice till
Office, UPPCB, now. Officials of
Lucknow has issued UPPCB
closure order dated inspected the
20.07.2023 U/S industry on
32(1)(C) of Water dated
(Prevention and 25.10.2023. At
Control of Pollution) the time of
Act. 1974 along with inspection
show cause for industry found
impositions of non-operational
Environmental in compliance of
compensation of Rs. Closure Order
16,50,000/. dated
20.07.2023
33. M/s S F Recycling Pvt 29.05.202 Complying - Complying
Ltd, Plot No. F-4, M.G. 3
Road Industrial Area,
Hapur
34. M/s Shivam Foundry, F- 12.06.202 Complying - Complying
382,M.G. Road Hapur 3
35. M/s Shree Balaji 07.06.202 Complying - Complying
Enterprises , G-34-35 & 3
F-34, M. G. Road
Industrial Area, Hapur
114
36. M/s Sojal Petro 05.06.202 Non- UPPCB has sent Complying
Chemicals Industries, 3 Complying notice for compliance
Plot No. F-292 & 298- vide letter dated
299, MG Road Industrial 26.07.2023
Area, Hapur
37. M/s SRK Enterprises , F- 07.06.202 Non- UPPCB has sent Industry has
144, Phase-1, M.G. Road, 3 Complying notice for compliance submitted the
Industrial Area, Hapur vide letter dated reply of the letter
26.07.2023 dated
26.07.2023 and
Officials of
UPPCB
inspected the
industry on
dated
03.08.2023 and
found ETP
functional.
38. M/s Tojo Vikas 05.06.202 Non- RO, UPPCB, As per
International Pvt Ltd, Plot 3 Complying Ghaziabad, Head representation
No. F-289, 290, 291, Office, UPPCB, submitted by
UPSIDC Industrial Area, Lucknow has issued industry, Show
Phase-1, M.G. Road, Show Cause Notice Cause Notice
Hapur dated 19.07.2023 U/S dated
31A of Air (Prevention 19.07.2023
and Control of revoked vide
Pollution) Act. 1981, letter dated
along with impositions 09.08.2023 by
of Environmental Head Office,
compensation of Rs. UPPCB,
9,75,000/- the Lucknow.
compliance has been
done by industry
39. M/s Triveni Medichem 12.06.202 Non- UPPCB has sent Complying
Pvt Ltd, Plot No. B-12, 3 Complying notice for compliance
M.G. Road Industrial vide letter dated
Area, Hapur 28.07.2023
40. M/s Verdeen Chemicals 29.05.202 Non- At the time of As per
Pvt Ltd, D-11, UPSIDC 3 Complying inspection industry representation
Industrial Area, Phase - I, found non-complying submitted by
Masoorie Gulawati Road, with respect to non- the industry,
Hapur installation of RO, UPPCB,
adequate ETP. In view Ghaziabad
of the above Head recommendatio
Office, UPPCB, n has been sent
Lucknow has issued vide letter dated
Show Cause Notice 28.10.2023 to
dated 05.07.2023 U/S Head Office,
33A of Water Lucknow for
(Prevention and revoking of
Control of Pollution) Show Cause
Act. 1974, along with Notice dated
impositions of 05.07.2023 with
Environmental impositions of
compensation of Rs. Environmental
10,000/per day till the
115
compliance has been compensation
done by industry Rs.80,000/-.
41. M/s Vision Resins and 05.06.202 Non- UPPCB has sent Officials of
Resol Pvt Ltd , F-273,274 3 Complying notice for compliance UPPCB,
UPSIDC, Industrial Area, vide letter dated Ghaziabad
M G ROAD, Hapur 25.07.2023 inspected the
industry on
dated
26.10.2023 and
found bypass
arrangement
dismantled and
found ETP
functional
condition.
42. M/s VDH Chemtech 20.06.202 Non- UPPCB has sent In compliance of
Private Limited, H 127 to 3 Complying notice for compliance notice industry
144 M G Road Industrial vide letter dated has taken HWM
Area, Hapur 26.07.2023. authorization from UPPCB, Which is valid up to 01/11/2024.
43. M/s A S Enterprises, F- 27.06.202 Complying - Complying 644 ,F-643, M G Road 3 Industrial Area, Hapur
44. M/S Akshay 27.06.202 Non- At the time of As per Mechotronics (India), Plot 3 Complying inspection industry representation No. G-410, Phase -II, found non-complying submitted by M.G. Road Industrial with respect to the industry, Area, Hapur operational without RO, UPPCB, consent to operate Ghaziabad from UPPCB, In view recommendatio of the above Head n has been sent Office, UPPCB for vide letter dated issuance of Show 18.09.2023 to Cause Notice U/S 33A Head Office, of water (Prevention Lucknow for and Control of revoking of Pollution) Act. 1974, Show Cause along with impositions Notice dated of Environmental 03.08.2023 with compensation of Rs. impositions of 10,000/per day till the Environmental compliance has been compensation done by industry vide Rs.70,000/-.
letter dated
03.08.2023 At the time of
inspection dated
15.09.2023 by
Officials of
UPPCB,
Ghaziabad
industry found
non-operational
116
45. M/s A Q Recycling, Plot 27.06.202 Complying - Complying
No-F-639, UPSIDC, 3
Industrial Area, M. G.
Road, Hapur
46. M/s Centramac , F-676 20.07.202 Non- UPPCB has sent In the
to 678, M.G. Road, 3 Complying notice for compliance compliance of
Industrial Area, Hapur vide letter dated notice dated
26.07.2023 26.07.2023
industry has
obtained
authorization
under HWM rule
from UPPCB,
which is valid up
to 17/09/2028.
47. M/s DKY Sales Pvt Ltd , 20.07.202 Complying - Complying
F-699, F-700, F-701 and 3
G-633, G-634, G-635,
MG Road, Industrial
Area, Hapur
48. M/s Eminent Polychem, 27.06.202 Non- UPPCB has sent Complying
Plot No-G 409, M G Road, 3 Complying notice for compliance
Industrial Area,Hapur vide letter dated
27.07.2023.
49. M/s Green Earth 27.06.202 Complying - Complying
Recycler , Plot No. F-557, 3
Industrial Areal, M G
Road, Hapur
50. M/s Greenberry RG 20.07.202 Non- At the time of As per
Healthcare (India) Pvt Ltd 3 Complying inspection industry representation
, F -710 to 715, Phase -I, found non-complying submitted by
MG Road, Industrial with respect to industry and
Area, Hapur operational without physical
Consent to operate verification
from UPPCB. In view report of RO,
of the above Head UPPCB,
Office, UPPCB for Ghaziabad,
issuance of Show Show Cause
Cause Notice U/S 31A Notice dated
of Air (Prevention and 06.09.2023
Control of Pollution) revoked with
Act. 1981 vide letter imposition
dated 06.09.2023. Environmental
compensation of
Rs. 2,90,000/-
vide letter dated
13.10.2023 by
Head Office,
UPPCB,
Lucknow.
Industry has not
submitted
Environmental
compensation of
117
Rs. 2,90,000/-
till now.
51. M/s Janseva Metal, Plot 29.05.202 Non- At the time of As per
No. F-6 and 7, Phase -1, 3 Complying inspection industry representation
M.G. Road Industrial found non-complying submitted by
Area, Hapur with respect to industry and
operational without physical
Consent to operate verification
from UPPCB. In view report of RO,
of the above, Head UPPCB,
Office, UPPCB, Ghaziabad,
Lucknow has issued Show Cause
Show Cause Notice Notice dated
dated 05.07.2023 U/S 05.07.2023
31A of Air (Prevention revoked with
and Control of imposition
Pollution) Act. 1981, Environmental
along with impositions compensation of
of Environmental Rs. 1,80,000/-
compensation of Rs. vide letter dated
10,000/per day till the 18.08.2023 by compliance has been Head Office, done by industry. UPPCB, Lucknow.
Industry has
deposited
Environmental
compensation of
Rs. 1,80,000/-in
account of
UPPCB
52. M/s MGL Pharma and 20.07.202 Non- UPPCB has sent In compliance of
Chemicals Pvt Ltd, F-665 3 Complying notice for compliance the notice dated
& 666, Phase-1, vide letter dated 25.07.2023
Industrial Area, M.G. 25.07.2023 industry has
Road, Hapur applied HWM
authorization
through online
nivesh mitra
portal, which is
under process.
53. M/s UNIVERSAL 15.09.202 Complying - Complying
CHEMICALS COMPANY, 3
G 19,20 M G ROAD
INDUSTRIAL AREA
HAPUR
54. M/s Bharat Plastic, Plot 15.09.202 Non- RO, UPPCB has sent
No-G-78, phase-II, MG 3 Complying recommendation to
Road Industrial Area, Head Office, UPPCB
Hapur for issuance of Show
Cause Notice U/S 31A
of Air (Prevention and
Control of Pollution)
Act. 1981 vide letter
dated 18.09.2023
118
55. M/s Shivalik Industries 15.09.202 Complying - Complying
(Old Name LUCENT 3
WATER AND ALLIED
PRODUCTS PVT LTD)
PLOT NO. G-62, M.G.
ROAD, INDUSTRIAL
AREA, HAPUR
56. M/s BALAJEE EXCHEM 15.09.202 Complying - Complying
PVT LTD F - 46, 47, 48 3
UPSIDC INDUSTRIAL
AREA, PHASE-I, M.G.
ROAD, MASURI, HAPUR
57. M/s PARAMOUNT 15.09.202 Complying - Complying
AROMACHEM PRIVATE 3
LIMITED, BN 86 TO BN
95 AND I-3 M G ROAD
IND. AREA PHASE-III,
HAPUR
58. M/s INDIAN SPICE OIL 15.09.202 Complying - Complying
INDUSTRIES AN 34, 35, 3
36 M G ROAD
INDUSTRIAL AREA
HAPUR
59. M/s Chandrakol 25.10.202 Non- At the time of
Adhesive Company, Plot 3 Complying inspection industry
No. H-7, Phase-1, found non-complying
UPSIDA. M.G. Road with respect to
Industrial Area, District operational without
Hapur Consent to operate
from UPPCB. In view
of the above Head
Office, UPPCB,
Lucknow has issued
show cause notice
dated 16-11-2023
U/S 31A of Air
(Prevention and
Control of Pollution)
Act. 1981 along with
show cause for
impositions of
Environmental
compensation of Rs.
10,000/day till the
compliance has been
done by industry
60. M/s Sohan traders , Plot 25.10.202 Non- At the time of
No. G-92, Phase-1, 3 Complying inspection industry
UPSIDA. M.G. Road found non-complying
Industrial Area, District with respect to
Hapur operational without
Consent to operate
119
from UPPCB. In view
of the above Head
Office, UPPCB,
Lucknow has issued
show cause notice
dated 16-11-2023
U/S 31A of Air
(Prevention and
Control of Pollution)
Act. 1981 along with
show cause for
impositions of
Environmental
compensation of Rs.
10,000/day till the
compliance has been
done by industry
61. M/s SADHANA 25.10.202 Complying - Complying
ENTERPRISES, H-8 AND 3
G-73, PHASE-1, MG
ROAD INDUSTRIAL
AREA UPSIDC HAPUR
62. M/s GLAMIC HYGIENE 25.10.202 Complying - Complying
PRODUCTS PVT LTD, H- 3
42 & 43, M.G. ROAD
INDUSTRIAL AREA,
PHASE-1, HAPUR
63. M/s ELZA INDIA 25.10.202 Complying - Complying
PRIVATE LIMITED, G - 3
259 & 260, UPSIDC
INDUSTRIAL AREA, M.G.
ROAD, HAPUR
64. M/s Nimla Organics 25.10.202 Complying - Complying
PRIVATE LIMITED, H - 3
60, UPSIDC INDUSTRIAL
AREA, M.G. ROAD,
HAPUR
65. M/s Hindustan Drum 25.10.202 Complying - Complying
Recyclers, G -261, 3
UPSIDC INDUSTRIAL
AREA, M.G. ROAD,
HAPUR
21. The above report shows that out of 65 industries, 59 were found compliant and only 6 were found non-compliant. Closure orders were issued in respect of 2 industries and show cause notices were issued to 4 120 industries. Environmental compensation of ₹13,40,000/- was imposed where against ₹10,50,000/- was recovered.
22. The above report dated 18.11.2023 was considered on 24.05.2024 when learned Amicus Curie pointed out that the report is not correct as most industries are not compliant, therefore, he was granted time to prepare a chart of non-compliant industries and submit report to Tribunal.
23. Regional Officer, UPPCB, Ghaziabad submitted another status report dated 03.12.2023 stating that out of 65 industries, 47 were compliant and 17 were non-compliant. Show cause notices were issued to 7, closure orders were passed in respect of 3 and notices were issued directing to obtain CTO and Authorization to 7 industries. Total environmental compensation imposed was Rs. 12,60,000/- and there against 9,70,000/- was recovered. Status of industries given in the form of chart is reproduced as under:-
Totao No. Total No. Total No. of Non-complying Environmental Environmental Industries of compensation compensation Complying Show Closure Notice D+E+F+G Imposed Under Recovered Not cause order sent for process Recovered Notice obtaining CTO & HWM A B C D E F G I J K 65 47 7 3 7 17 12,60,000 12,76,250 9,70,000 2,90,000
24. District Magistrate has however filed a contradictory report/response dated 22.05.2024 stating that out of 65 industries, 59 were compliant and 6 not compliant as was stated by Joint Committee earlier. Chart given by District Magistrate in its response dated 22.05.2024 reads as under:-
Total No. Total No. Total No. Action Environmental Compensation Industries of of Non- Taken complying complying 65 59 06 02 04 13,40,000 10,50,000 2,90,000 121
25. Thereafter, learned Amicus Curie pursuant to order dated 24.05.2024, submitted a compliance report dated 29.05.2024 giving status of 17 non-compliant industries as under:-
"
S.No Particulars of the Particulars of Action Industries Non- Compliance Taken
1. M.S. Verdeen Chemicals Unit has not Show cause Pvt. Ltd. , D-11, UPSIDC, provided any notice has Industrial Area, Phase I, proper arrangement for been issued Mussoorie Gulawati Raod, scientificand safE storage and Hapur of waste and also did not imposition of provide any effluent EC-Rs.10,000 treatment per day till plant.(Pg.295-296) compliance has been done.
2. Tojo Vikas International The Air Pollution Show Cause notice Pvt. Limited, Plot No. F- 289, (Cyclonic Dust issued and imposition of 290,291 UPSIDC, Industrial Collector) provided by the EC of Rs. Area, Phase 1, M.G. Road, unit was observed 9,75,000/- Hapur dysfunctional and emissions were observed leaking from the stack provided to the thermopack.(Pg. 298-299)
3. M/S Akshay Mechotronics The unit has not provided Show Cause (India) , Plot No. G-410, any effluent treatment plant Notice issued Phase II, MG Road for treating process effluent, and EC of Rs. 10,000 Industrial Area, Hapur which indicates per day till compliance unauthorized disposal mof has been done. untreated effluent or could show any evidence of authorized disposal of hazardous wastes. (Pg. 326-
327)
4. M/s. Janseva Metal, Plot No. F- Unit was found operating Show Cause 6, and 7. M.G. Road, Industrial without consent Notice issued Area, Hapur to operate under Air and and EC of Rs.
Water Act. (Pg. 289- 10,000/ per day till
290). compliance has been
done.
5. Chinta Mani Yadav, Plot Unit did not Show Cause
No. F-86, MG Road, install any Notice issued
Industrial Area, Hapur effluent treatment plant and EC of Rs.
and could not 10,000/ per
provide any records day till
regarding disposal of compliance has been
hazardous wastes. (Pg. 294) done.
122
6. Greenberry RG Healthcare Unit did not Issuance of
(India) Pvt. Ltd. F-710 to 715, establish consent Show Cause
Phase I, MG Road, Industrial to operate an notice and
Area, Hapur authorization under imposition of
hazardous waste rules, EC of Rs.
wastes were 7,500 per day till
being dumped on the compliance has been
roadside near to the unit. done.
(Pg. 329)
7. Hello Aromatics Pvt. Ltd. During Inspection wooden Show Cause
Khasra No. 19, MG Road, logs are stored in the Notice Issued and EC of
Village Dhera, Hapur thermopack area and logs Rs. 7,500 per day
are not approved fuel as per till the
the orders of compliance has been
the Commission for Air done.
Quality Management. (Pg.
319-320)
8.Laxmi Chem Products Pvt. Ltd. The Unit was Show Cause
, F-319 to 322, Phase I, MG observed storing hazardous Notice Issued and EC of
Road, Industrial Area, Hapur chemicals viz. Rs. 10,000 per day till
Ethyl Acetate compliance has been
and Toluene and could not done.
provide any evidence
regarding disposal. (Pg.
300-301)
9.MJ Recycling Pvt Ltd., Plot The Unit was involved in Show Cause
No.F-44,M.G. Road, the dismantling of Notice issued
Industrial Area, Hapur the E Waste and and EC of Rs.
was operating without 10,000/ per
valid consent to day till
operate. (Pg. 289) compliance has been
done.
10 M.K. Industries Plot No. B- 56, Unit has provided Closure Order
Phase I, M.G. Road, Industrial facilities for Has been
Area, Hapur synthesis of chemicals issued and EC
and about 50 barrels of of Rs. 7,500
ethyl. Acetate per day til the
and other chemicals were compliance has been
observed. However, the done.
unit could not
sure consent to operate or
establish such
unit.(Pg. 324).
11. Moh. Jaki, Plot No. F-85, MG Unit has not Show Cause
Road, Industrial Area, Hapur obtained valid Notice Issued and EC of
consent to operate and Rs. 10,000 per day till
authorization under compliance
Hazardous and other Waste has been
Rules and no issued.
pollution control
System was
installed .(Pg.292-293)
123
12. M/s R.S.Enterprises, Plot No Air Pollution Closure Order hasbeen
No. F-689, M.G. Road, control system issuedand show cause
Industrial Area, Hapur installed, no effluent noticefor imposition of
treatment plan EC of Rs.
either, untreated effluent 16,50,000.
solids, heavy metals were
pumped to the adjacent
municipal drain.
13. Sohan Traders, Plot No. G- 92, Not Stated in the Show Cause
Phase I, UPSIDA, M.G. Compliance Report Notice Issued Not
Road, Industrial Area, Operational
District Hapur
14. M/S. Laxmi Chemicals , Plot Unit failed to produce any Show Cause notice
No. F-24, M.G. Road, Industrial consent to operate and issued and imposition of
Area, Hapur authorization under the EC Rs. 7,500 perday
hazardous waste rules. till compliance has been
done.
15. M/s. MDT Lubricants Unit using diesel Show Cause
India, Inc., F 125, Phase I , MG as fuel in the notice issued
Road, Hapur thermopack, which is and
contravening the conditions imposition of
of consent to operate and EC - Rs. 7,500
could not produce any per day till
evidence of disposal of compliance has been
hazardous waste. (Pg.314- done.
315)
16. M/S. AHCO Recycling Unit was found operational Show cause notice
Company, Plot No. F- 583, without obtaining issued and imposition of
Industrial Area,M.G. Consent to Rs EC- Rs.
Road, Hapur operate from 7,500 per day till
UPPCB. (Pg. 304) compliance has been
done
17. M/s Ganpati Wire and Unit has not installed Show Cause
Plastic Products, F-391, any effluent treatment plant Notice Issued and EC of
Phase -I, M.G.Road, indicating that the Rs. 10,000 per day till
Industrial Area, Hapur generated process effluent compliance
is disposed without any has been issued.
treatment and did not
provide any records (Pg.
311- 312) . regarding
disposal of hazardous
waste
26. Report of Amicus Curie has been countered by UPPCB in its objections/status report dated 11.07.2024. It has given current status of 17 allegedly non-compliant units as under pointing that out of 17 units, 11 are compliant and only 6 are non-compliant:-
"124
Sr. No Name of Industries Complying Action taken Remarks Status 1- M/S Verdeen Chemicals Complying • Show cause Notice was Pvt. Ltd., D-11, UPSIDC, revoked by UPPCB vide Industrial Area, Phase I, Letter dated 26.12.2023 Mussoorie Gulawati Raod, Hapur Along with imposition of Environmental compensation of Rs. 80,000/-_] and unit has deposited the aforesaid Environmental compensation.
• Unit has
obtained CTO on 25.04.2023
which is valid
upto 31.12.2027.
2- Tojo Vikas International, Complying - • Show cause noticewas revoked
Pvt. Limited, Plot No. F- by UPPC vide letter dated
289, 290,291 UPSIDC, MG 09.08.2023.
Road, Hapur. • Unit has obtained CTO on
07.12.2021 which is valid
upto 31.07.2025.
3- M/S Akshay Non Closure order Closure order issued u/s 32(1(C)
Mechatronics (India), Complying issued u/s of Water
32(1(C) of
Plot No. G-410, Phase II, (Prevention and
Water
MG Road Industrial Area, Control of Pollution) 1974. During (Prevention Hapur. visit on and Control of Pollution) 22.06.2024 it was 1974 found that industry was closed in compliance to Closure order and plant and machinery engaged in polluting process has been dismantled.
4- M/s. Janseva Metal, Complying - • Show cause Notice was
Plot No. F-6, and 7. M.G. Revoked by UPPCBvide
Road, Industrial Area, Letter dated 26.12.2023
Hapur Along with imposition of
Environmental compensation
of Rs.1,80,000/- and
Unit has Deposited the
aforesaid Environmental
compensation.
• Unit has obtained
CTO on 22.08.2023 which
is valid upto 31.07.2028.
5- Chinta Mani Yadav,Plot No. Non Show Cause Duringvisit on 22.06.2024it
F-86, MGRoad, complying notice issued wasfound that industry was closed
Industrial Area, Hapur. along with and plant
imposition of & machinery has
EC of Rs. been dismantled.
10,000 per
day.
125
6- Greenberry RG Healthcare Complying _ • Show cause Notice was
(India) Pvt. Ltd. F-710 revoked along With
to715, Phase-I,MG imposition of EC of Rs.
Road, Industrial 2,90,000/-.
Area, Hapur • Unit has obtained CTO
on 28.12.2023 which is valid upto
31.07.2028.
7- Hello Aromatics Complying _ • Show cause Notice was
Pvt. Ltd. Khasra No. Revoked by UPPCB vide
19, MG Road, Letter dated 28-05-2024 along
Village Dhera, Hapur with
Imposition of Environmental
compensation
of Rs.2,25,000/-
• Unit has obtained CTO
on 28.05.2024 whichis valid upto
31.07.2028.
8- Laxmi Chem Products Pvt. Complying • Show cause
Ltd., F- 319 to 322, Phase I,
Notice was Revoked by
MG Road, Industrial Area,
Hapur. UPPCB vide Letter dated
28-05-2024 Along with
Imposition of Environmental
Compensation of Rs.
2,43,750/- andunit has deposited
the Environmenta
compensation
of Rs.80,000/-.
• Unit has obtainedCTO on
09.07.2024 which is valid upto
31.07.2028.
9- MJ Recycling Pvt Complying • Show cause
Ltd., Plot No.F- Notice was Revoked along
44,M.G. Road,
With imposition of EC of Rs.
Industrial Area, 1,00,000/- and unit has deposited
Hapur the aforesaid Environmental
compensation.
• Unit has obtained CTO on
19.01.2024 Which isvalid upto
31.03.2029
126
10- M.K. Industries Plot Non - • Closure order
No. B-56, Phase I, complying Issued along With imposition
M.G. Road, Of EC of Rs.7500/- per
Industrial Area, Day till compliance.
Hapur.
• During visiton 22.06.2024
unit was - found closed in
compliance of closure order.
11- Moh. Jaki, Plot No. F- Non Show Cause During visit on
85, MG Road, complying notice issued 22.06.2024 it was
Industrial Area, along with
found that industry was closed
Hapur imposition
and plant & machinery
of EC of Rs.
has been dismantled.
10,000 per
day.
12- M/s R.S. Non Closure During visit on
Enterprises, Plot complying order issued 22.06.2024 unit was
No.F-689, M.G. u/s 32(1(C) found closed in
Road, Industrial of Water compliance of
Area, Hapur. (Prevention closure order.
and Control
of Pollution)
1974
13- Sohan Traders, Plot Non Show Cause During visit on
No. G- 92, Phase I, complying notice issued 22.06.2024 it was
UPSIDA, M.G. Road, along with found that plant and machinery has
Industrial Area, imposition of been
EC of Rs.
10,000 per
day
14- M/S. Laxmi Complying • Show cause
Chemicals, Plot No. F- Notice was revoked by UPPCB vide
24, M.G. Road, letterdated 17.10.2023 along with
Industrial Area, impositionof Environmental
Hapur. compensation of Rs. 1,20,000/-
and unit has
deposited the aforesaid
Environmental compensation.
• Unit has obtained
CTO on 18.10.2023 which is valid
upto 31.07.2028.
15- M/s. MDT Lubricants Complying • Show cause notice was
India, Inc., F 125, Phase I , revoked by UPPC vide letter
MG Road, Hapur. dated 2805-2024 along with
imposition of Environmental
compensation of Rs. 75,000/-
• Unit has obtained
CTO on 19.06.2023 which is
valid upto 31.03.2028.
127
16- M/S. AHCO Recycling Complying • Show cause notice was
Company, Plot No. F-583, revoked by UPPCB vide
Industrial Area, M.G. letter dated 20.09.2023 along with
Road, Hapur. imposition of Environmental
compensation of Rs. 60,000/-and
unit has deposited the aforesaid
Environmental compensation.
• Unit has obtained CTO
on 22.09.2023 which is
valid upto 31.07.2027.
17- M/s Ganpati Wire and Complying • Show cause notice was
Plastic Products, F-391, revoked by UPPCB vide
Phase -I, M.G. Road, letter dated 24.08.2023 along with
Industrial Area, Hapur. imposition of Environmental
compensation of Rs.
3,90,000/- and unit has
deposited the aforesaid
Environmental compensation.
• Unit has obtained
CTO on 26.08.2023 which is
valid upto 31.07.2026.
27. In view of above discussion, we find that issue is narrowed down to the extent that UPPCB must take appropriate punitive, preventive and remedial action against non-compliant units, as noticed above at an early date and also impose environmental compensation for violations and recover the same expeditiously.
28. After recovering environmental compensation, the same shall be utilized for remediation of damaged environment in accordance with Environment Restoration Plan which shall be prepared by Joint Committee comprising District Magistrate, Hapur and UPPCB wherein District Magistrate, Hapur shall be the nodal agency for coordination and compliance. The said Committee shall prepare above Plan within one month which shall be executed within next two months after realization of environmental compensation.
12829. We also make it clear that if any proponent is aggrieved by any statutory order passed by UPPCB with regard to closure or environmental compensation, and intends to avail remedy of appeal, the observations made above shall not adversely affect such remedy in any manner and the competent authority shall proceed to decide such appeal, if any, in accordance with law.
30. With the above directions/observations66, this Original Application is disposed of.
Sudhir Agarwal, JM Dr.Afroz Ahmad, EM July22, 2024 Original Application No. 97/2022 (IA NO 230/2024) AB 129