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[Cites 0, Cited by 22] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(n) in Administration of Evacuee Property Act, 1950

(n)pay to the evacuee, or to any member of his family or to any other person as in the opinion of the Custodian is entitled thereto, any sums of money out of the funds in his possession ;