Bombay High Court
Dayanand Vaijinathappa Swami vs Ravindra Sontakke And Another on 8 October, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
51 CIVIL APPLICATION (STAMP) NO. 3174 OF 2015
IN RAST/3173/2015
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53 CIVIL APPLICATION (STAMP) NO. 24222 OF 2015
IN WP/2212/2003
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54 REVIEW APPLICATION (CIVIL) (STAMP) NO. 26350 OF 2015
IN WP/2501/1990
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55 CIVIL APPLICATION (STAMP) NO. 26351 OF 2015
IN RAST/26350/2015
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56 CIVIL APPLICATION (STAMP) NO. 26830 OF 2015
IN RAST/26829/2015
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57 CIVIL APPLICATION (STAMP) NO. 34878 OF 2015
IN RAST/34877/2015
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58 CIVIL APPLICATION (STAMP) NO. 36267 OF 2015
IN RC/1195/2015
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59 CIVIL APPLICATION (STAMP) NO. 36574 OF 2015
IN RAST/36573/2015
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61 CIVIL APPLICATION (STAMP) NO. 37228 OF 2015
IN RAST/37227/2015
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62 CIVIL APPLICATION (STAMP) NO. 37746 OF 2015
IN RAST/37745/2015
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63 CIVIL APPLICATION (STAMP) NO. 21711 OF 2016
IN WP/10048/2014
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64 CONT. PETITION (STAMP) NO. 34907 OF 2017
IN WP/256/2017
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65 CONT. PETITION (STAMP) NO. 36851 OF 2017
IN WP/8620/2017
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66 CONT. PETITION (STAMP) NO. 39249 OF 2017
IN WP/7044/2017
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67 CONT. PETITION (STAMP) NO. 39397 OF 2017
IN WP/12157/2016
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68 CONT. PETITION (STAMP) NO. 39750 OF 2017
IN PIL/102/2017
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73 WRIT PETITION (STAMP) NO. 12926 OF 2018
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76 WRIT PETITION (STAMP) NO. 13610 OF 2018
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85 WRIT PETITION (STAMP) NO. 14269 OF 2018
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86 WRIT PETITION (STAMP) NO. 14277 OF 2018
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95 WRIT PETITION (STAMP) NO. 12817 OF 2018
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97 WRIT PETITION (STAMP) NO. 13123 OF 2018
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100 PUBLIC INTEREST LITIGATION (STAMP) NO. 13328 OF 2018
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102 WRIT PETITION (STAMP) NO. 13576 OF 2018
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103 WRIT PETITION (STAMP) NO. 13623 OF 2018
CORAM: R.R.KAKANI
REGISTRAR (JUDL)
DATED: 08 / 10 /2018
1.Perused record and proceedings. None present from the petitioners. The objections have not been removed by the petitioners even after availing sufficient chances. Therefore, the registration stands refused.
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