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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in The University of Rajasthan (Amendment) Act, 1973

(b)Persons who have not pursued a course of study in the University or its affiliated colleges or approved institutions but appear at and pass the examination of the University as non-collegiate students under such conditions as may be prescribed by the University from time to time: