Madras High Court
Parthiban vs The Chief Secretary on 18 January, 2016
Bench: Sanjay Kishan Kaul, Pushpa Sathyanarayana
IN THE HIGH COURT OF JUDICATURE AT MADRAS Dated: 18.01.2016 Coram: The Honourable Mr.SANJAY KISHAN KAUL, CHIEF JUSTICE and The Honourable Mr.Justice PUSHPA SATHYANARAYANA W.P.No.41032 of 2015 Parthiban .. Petitioner Versus 1.The Chief Secretary, Government of Puducherry Secretariat, Puducherry. 2.The Commissioner (Excise) Excise Department, Puducherry. 3.The Deputy Commissioner, (Excise) Karaikkal. 4.Dona Michael 5.M/s.Fancy Traders Wine Shop (FL 1/12) represented by its Managing Partner Kishore Kumar, No.49, Kamarajar Street, V.V.P.Nagar Thattan Chavady Puducherry 605609. ..Respondents Petition filed under Article 226 of the Constitution of India praying for the issue of a writ of Mandamus, directing the respondents 1 to 3 from in any manner permitting, allowing, granting to relocate/shift/open the brandy/wine shop by the 5th respondent in the objectionable site of 4th respondent premises in R.S.No.123/22, Cad No.116 Part at Melvanjore Village, T.R.Pattinam commune, Karaikkal District on the basis of the petitioner's representation dated 15.12.2015 as per IMFL rules and regulation and as per the judgment made in W.P.No.23773 of 2012 dated 25.02.2013. For Petitioner ::: Mr.L.Chandrakumar For Respondents ::: Mr.M.Govindaraj Government Pleader (Puducherry) for R.1 to R.3. O R D E R
(The Order of the Court was made by The Hon'ble The Chief Justice) On hearing the learned counsel for the parties, we dispose of the writ petition with a direction to the respondents 1 to 3 to consider the representation of the petitioner dated 15.12.2015 within a maximum period of two months from the receipt of the order.
2. The writ petition accordingly stands disposed of. No costs. Consequently, connected miscellaneous petition is closed.
(S.K.K.,CJ.) (P.S.N., J) ksr 18.01.2016 To
1.The Chief Secretary, Government of Puducherry Secretariat, Puducherry.
2.The Commissioner (Excise) Excise Department, Puducherry.
3.The Deputy Commissioner, (Excise) Karaikkal.
The Hon'ble The Chief Justice and Pushpa Sathyanarayana, J
---------------------------------------
ksr W.P.No.41032 of 2015 18.01.2016