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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Energy Conservation (The Form and Manner For Submission of Report on the Status of Energy Consumption by the Designated Consumers) Rules, 2007

(c)[ "Sector Specific Pro-forma" means the supporting pro-forma for the sectors specified in section F of Form I applicable to a designated consumer.] [Inserted by Notification No. G.S.R. 891(E), dated 19.11.2015 (w.e.f. 5.3.2007).]