Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Punjab - Subsection Section 46(1) in Punjab Urban Planning and Development Authority Building Rules, 2013 (1)In the matter of location every absorption pit shall conform to the same restrictions as are laid down for a septic tank under rule 45.
