Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(c) in Securities and Exchange Board of India (Custodian) Regulations, 1996

(c)it shall enter into a valid agreement with its client for the purpose of providing custodial services;