Section 33(2)(a) in Bihar Buildings (Lease, Rent & Eviction) Control Act, 1982

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

(a)the manner of depositing rent under sub-section (2) of Section 19 and the manner of service of notice of such deposit of rent on the landlord;

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