Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Maharashtra - Section Section 112 in The Maharashtra Prohibition Act 112. Privilege of drawing toddy from trees belonging to Government. The privilege of drawing toddy from trees the right to which vests in the State Government may be disposed of by auction or otherwise on such terms as the Collector deems fit.
