Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(6)] [Section 50] [Entire Act] State of Chattisgarh - Subsection Section 50(6)(vii) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973 (vii)evaluate the reduction in value of any reconstituted plot and assess the compensation payable therefor.