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Punjab-Haryana High Court

Union Of India And Ors vs Cat Chandigarh And Ors on 28 February, 2019

Author: Kuldip Singh

Bench: Kuldip Singh

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH


                                            CWP-24251-2012 (O&M)
                                            Date of decision : 28.2.2019


Union of India and others                            ....... Petitioners
                                          Versus
Central Administrative Tribunal,
Chandigarh Bench, Chandigarh
and another                                          ....... Respondents

CORAM : HON'BLE MR. JUSTICE RAJIV SHARMA
        HON'BLE MR. JUSTICE KULDIP SINGH

Present:-   Ms. Puneeta Sethi, Advocate
            for the petitioners.

            Mr. Dhiraj Chawla, Advocate
            respondent No. 2.


KULDIP SINGH, J.

For orders see: CWP-9836-2013 titled as 'Ashok Kumar Chopra Versus Union of India and others'.




      (RAJIV SHARMA)                                 (KULDIP SINGH)
         JUDGE                                          JUDGE


28.2.2019
preeti
            Whether speaking / reasoned     Yes/No
            Whether Reportable:             Yes/No




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