Punjab-Haryana High Court
Union Of India And Ors vs Cat Chandigarh And Ors on 28 February, 2019
Author: Kuldip Singh
Bench: Kuldip Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-24251-2012 (O&M)
Date of decision : 28.2.2019
Union of India and others ....... Petitioners
Versus
Central Administrative Tribunal,
Chandigarh Bench, Chandigarh
and another ....... Respondents
CORAM : HON'BLE MR. JUSTICE RAJIV SHARMA
HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Ms. Puneeta Sethi, Advocate
for the petitioners.
Mr. Dhiraj Chawla, Advocate
respondent No. 2.
KULDIP SINGH, J.
For orders see: CWP-9836-2013 titled as 'Ashok Kumar Chopra Versus Union of India and others'.
(RAJIV SHARMA) (KULDIP SINGH)
JUDGE JUDGE
28.2.2019
preeti
Whether speaking / reasoned Yes/No
Whether Reportable: Yes/No
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