Madras High Court
Unknown vs State Of Tamil Nadu on 25 April, 2025
Author: N.Anand Venkatesh
Bench: N. Anand Venkatesh
1/19 WP No. 14900 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-04-2025
CORAM
THE HONOURABLE MR JUSTICE N. ANAND VENKATESH
WP No. 14900 of 2025
1. MUNIAPPAN
2. SRINIVASAN
3. PERIYASAMY
4. GOVINDARAJ
5. MARIAPPAN
6. PERUMAL
7. GOVINDASAMY
8. PERUMAL
9. CHINNASAMY
10. AJITHKUMAR
11.TMT.CHITRA
12. MADHU
13. MADHU
14. SEVETHAN
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2/19 WP No. 14900 of 2025
15.TMT.SHANTHI
16.TMT.SARITHA
17.TMT.MUNIRATHINAM
18.TMT.LAKSHMI
19. HARICHANDRAN
20. PRAKESAN
21. RAJENDRAN
22. UTHAYAKUMAR
23. MURUGAN
24. SEVETHAN
25. CHANDRASEKAR
26. POUNRAJ
27.TMT.MUNIAMMA
28.TMT.SANGEETHA
29. ANNAMALAI
30. MUNISAMY
31. MURUGAN
32. MADESH
33. VENKATRAMAN
34.TMT.SARASWATHI
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3/19 WP No. 14900 of 2025
35. RAMASAMY
36. PONNUSAMY
37. NARAYANAMOORTHY
38.TMT.GEETHA
39. MAHALINGAM
40. MOORTHY
41. RANGASAMY
42.TMT.LAKSHMI
43. KAJENDRAN
44.TMT.RANI
45. SIVAJI
46. SREEDHAR
47. RAMACHANDRAN
48. CHINNAVAN
49. GOVINDARAJ
50.TMT.MEENA
51.TMT.LATHA
52. NAGARAJ
53. MARIAPPAN
54. CHINNASAMY
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4/19 WP No. 14900 of 2025
55.TMT.MUNIAMMAL
56. SETTU
57.TMT.GOWRI
58. BOOPATHY
59. RAJA
60.TMT.SOUNDARYA
61.TMT.CHINNAMMAL
62.TMT.VENKATTAMMA
63. SAKTHIVEL
64. CHINNATHAMBI
65. KUPPAN
66. RAJA
67. THIRUPATHI
68. CHINNAVEDI
69. THANGARAJ
70. PATRAJ
71. VINOTHAN
72. PERIYASAMY
73. THAMODHARAN
74. PERUMAL
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5/19 WP No. 14900 of 2025
75.TMT.SHANTHI
76.TMT.VIJAYA
77. MAHENDRAN
78.TMT.KULLAMMAL
79.TMT.SELLIYAMMAL,
80.TMT.JANAGI
81. NARASIMMAN
82.TMT.CHINNAKANNU
83. MADHU
84.TMT.PARVATHI
85. RAMASAMY
86. MARIYAPPAN
87.TMT.MUNIAMMA
88.TMT.AITHA
89. NARAYANAN
90. THIRUMURUGAN
91. MUNIRAJ
92. GANESAN
93. RAMASAMY
94. DURAISAMY
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6/19 WP No. 14900 of 2025
95.TMT.GOVINDHI
96. MADHU
97.TMT.MANI
98.TMT.RANI
99. MARIYAPPAN
100. KAVERI
101. SIVARAJ
102. MARIYAPPAN
103. MUUNUSAMY
104. RAJESWARI
105. CHINNASAMY
106. GOVINDARAJ
107. THIMMARAJ
108. SATHIYAMOORTHY
109. SAMUNDI
110. RAJA
111. VEDIAPPAN
112. SRINIVASAN
113. MUNIAPPAN
114. KRISHNAN
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7/19 WP No. 14900 of 2025
115. MURUGAN
116. SOUNDAR
117.TMT.SUMITHRA
118. LAKSHMANAN
119. KANAVAIPATTI
120. MAILSAMY
121. VIGNESH
122.TMT.VEDIYAMMAL,
123. RAMASAMY
124. VARADHARAJ
125. RAMASAMY
126. SETTU
127. RAMASAMY
128.TMT.VASANTHA
129.SIVA,
130.TMT.VIJAYA
131.TMT.RUKKU
132. THIMMARAYAN
133. SUNDARAM
134. THIMMARAJ
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8/19 WP No. 14900 of 2025
135. SAKTHIKUMAR
136.TMT.GOVINDHAMMAL
137.TMT.NAGALAKSHMI
138.TMT.LAKSHMI
139. THIMMARAJ
140.TMT.MAHESWARI
141. VINAYAGAM
142. KANNALAGAN
143.TMT.BABAMMA
144.TMT.LAKSHMI
145.TMT.PATTU
146. RAJKUMAR
147. GOVINDARAJ
148.TMT.RANI
149. SOWRI
150. SUBRAMANI
151.TMT.KUPPATCHI
152. THAMODHARAN
153.TMT.RANJITHA
154. LAKSHMANAN
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9/19 WP No. 14900 of 2025
155.TMT.SELVI
156.TMT.SEVETHAMMAL
157.TMT.KALAIVANI
158. VEDIAPPAN
159.TMT.MUNIAMMAL
160.TMT.RANJITHA
161.TMT.YAGASELVARANI
162.TMT.THULASI
163. MARIMUTHU
164. CHITHAMBARAM
165.TMT.SIVAGAMI
166. RAJA
167.TMT.GOVINDAMMAL
168. KRISHNAN
169.TMT.GOVINDHI
170. MUNIYAPPAN
171.TMT.RANI
172. MUNIYAPPAN
173. PRAKASH
174. MADESH
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10/19 WP No. 14900 of 2025
175. RAJENDRAN
176. THANGAVEL
177. MURUGESAN
178.LAKSHMANAN
179. LAKSHMANAN
180. GOVINDAN
181.TMT.LALITHA
182. KAVERI
183.TMT.KAMALA
184.TMT.DHANALAKSHMI
185.TMT.DHANAM,
186.TMT.CHINNAPILLAI
187. VELU
188. MADHAN
189.TMT.SELVI
190. POONGAN
191. VINOTHKUMAR
192. PERUMAL
193. THIRUPATHI
194. MADHU
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11/19 WP No. 14900 of 2025
195. LAKSHMANAN
196. SAKTHI
197.TMT.KALYANI
198. THIMMARAYAN
199.TMT.POUNA
200.TMT.MUTHU
201.TMT.PERUMA
202.TMT.NADHIYA
203.TMT.SAMOTHA,
204. JAYAPAL
205.TMT.SIVASAKTHI
206. THIRUPATHI
207. AJITHKUMAR
208. PERUMAL
209. SIVAN
210.TMT.MALLIGA
211. NARASIMMAN
212. SAMPATH
213.TMT.MANGAMMA
214.TMT.KANNAKI
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12/19 WP No. 14900 of 2025
215.TMT.CHINNAPAPPA
216.TMT.MANJULA
217. CHINNAPAIYYAN
218.TMT.SANGEETHA
219.TMT.KUPPAMMAL
220. PONMANI
221.TMT.SATHYA
Petitioner(s)
Vs
1. State Of Tamil Nadu
Rep By Its Principal Secretary To
Government,
Environment, Climate Change And
Forest Department,
Secretariat, Chennai 600 009.
2.The Principal Chief Conservator Of Forests,
Panagalmaaligai, 1, Jeenis Road,
Saidapet, Chennai 600 015.
3.The Collector,
Krishnagiri District, Krishnagiri.
4.The District Revenue Officer,
Krishnagiri.
5.The Conservator Of Forest,
Dharmapuri.
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13/19 WP No. 14900 of 2025
6.The Forest Settlement Officer,
Krishnagiri.
7.The District Forest Officer,
Mathigiri, Hosur, Krishnagiri District.
8.The Revenue Divisional Officer,
Hosur, Krishnagiri District.
9.The Forest Ranger,
Hosur, Krishnagiri District.
10.The Settlement Tahsildar,
Krishnagiri Taluk, Krishnagiri.
11.The Revenue Tahsildar,
Shoolagiri Taluk, Shoolagiri,
Krishnagiri.
Respondent(s)
PRAYER Writ Petition filed under Article 226 of the Constitution of India for
issuance of a Writ of Mandamus, directing the respondents to consider and pass
orders on the representation of the petitioners dated 31.01.2022 and 28.03.2025
and issue patta to the petitioners for their respective occupation in S.No.179/2 of
Kottayur Village, Shoolagiri Taluk, Krishnagiri District in the light of the letter
of the Sub Collector, Hosur in Na.Ka.5444/2019/A2 dated 31.12.2024 to the
District Forest Officer, Krishnagiri regarding No Objection Certificate for land
conversion into Natham Land from reserve forest.
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14/19 WP No. 14900 of 2025
For Petitioner(s): Mr.S.Doraisamy
For Respondent(s): Mr.A.Selvendran
Special Government Pleader
for R1, R3, R4, R8, R10 & R11
Mr.C.Selvaraj
Additional Government Pleader
for R2, R5, R7 and R9
ORDER
This writ petition has been filed for issue of writ of mandamus directing the respondents to consider the representation made by the petitioners on 28.03.2025, wherein, the petitioners are seeking for issuance of patta with respect to the subject property.
2.Heard Mr.S.Doraisamy, learned counsel appearing on behalf of the petitioners, Mr.A.Selvendran, learned Special Government Pleader appearing on behalf of respondents 1, 3, 4, 8, 10 and 11 and Mr.C.Selvaraj, learned Additional Government Pleader appearing on behalf of respondents 2, 5, 7 and 9. https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 15/19 WP No. 14900 of 2025
3.Taking into consideration the facts and circumstances of the case and considering the materials placed before this Court and also taking note of the report that has already been submitted by the Sub Collector, Hosur, dated 31.12.2024, there shall be a direction to the 3rd respondent to deal with the representation made by the petitioners on 28.03.2025 and pass necessary orders, within a period of eight weeks from the date of receipt of copy of this order.
4.This writ petition is disposed of with the above directions. No Costs.
25-04-2025 (2/2) Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No ssr https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 16/19 WP No. 14900 of 2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 17/19 WP No. 14900 of 2025 To
1.Principal Secretary To Government, State Of Tamil Nadu Environment, Climate Change And Forest Department, Secretariat, Chennai 600 009.
2.The Principal Chief Conservator Of Forests, Panagalmaaligai, 1, Jeenis Road, Saidapet, Chennai 600 015.
3.The Collector, Krishnagiri District, Krishnagiri.
4.The District Revenue Officer, Krishnagiri.
5.The Conservator Of Forest, Dharmapuri.
6.The Forest Settlement Officer, Krishnagiri.
7.The District Forest Officer, Mathigiri, Hosur, Krishnagiri District.
8.The Revenue Divisional Officer, Hosur, Krishnagiri District.
9.The Forest Ranger, Hosur, Krishnagiri District.
10.The Settlement Tahsildar, Krishnagiri Taluk, Krishnagiri.
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11.The Revenue Tahsildar, Shoolagiri Taluk, Shoolagiri, Krishnagiri.
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ssr WP No. 14900 of 2025 25-04-2025 (2/2) https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm )