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Madras High Court

Unknown vs State Of Tamil Nadu on 25 April, 2025

Author: N.Anand Venkatesh

Bench: N. Anand Venkatesh

                                                              1/19                     WP No. 14900 of 2025




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 25-04-2025

                                                         CORAM

                         THE HONOURABLE MR JUSTICE N. ANAND VENKATESH

                                               WP No. 14900 of 2025



                1. MUNIAPPAN

                2. SRINIVASAN

                3. PERIYASAMY

                4. GOVINDARAJ

                5. MARIAPPAN

                6. PERUMAL

                7. GOVINDASAMY

                8. PERUMAL

                9. CHINNASAMY

                10. AJITHKUMAR

                11.TMT.CHITRA

                12. MADHU

                13. MADHU

                14. SEVETHAN



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                                                     2/19                     WP No. 14900 of 2025




                15.TMT.SHANTHI

                16.TMT.SARITHA

                17.TMT.MUNIRATHINAM

                18.TMT.LAKSHMI

                19. HARICHANDRAN

                20. PRAKESAN

                21. RAJENDRAN

                22. UTHAYAKUMAR

                23. MURUGAN

                24. SEVETHAN

                25. CHANDRASEKAR

                26. POUNRAJ

                27.TMT.MUNIAMMA

                28.TMT.SANGEETHA

                29. ANNAMALAI

                30. MUNISAMY

                31. MURUGAN

                32. MADESH

                33. VENKATRAMAN

                34.TMT.SARASWATHI


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                35. RAMASAMY

                36. PONNUSAMY

                37. NARAYANAMOORTHY

                38.TMT.GEETHA

                39. MAHALINGAM

                40. MOORTHY

                41. RANGASAMY

                42.TMT.LAKSHMI

                43. KAJENDRAN

                44.TMT.RANI

                45. SIVAJI

                46. SREEDHAR

                47. RAMACHANDRAN

                48. CHINNAVAN

                49. GOVINDARAJ

                50.TMT.MEENA

                51.TMT.LATHA

                52. NAGARAJ

                53. MARIAPPAN

                54. CHINNASAMY


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                                                     4/19                     WP No. 14900 of 2025




                55.TMT.MUNIAMMAL

                56. SETTU

                57.TMT.GOWRI

                58. BOOPATHY

                59. RAJA

                60.TMT.SOUNDARYA

                61.TMT.CHINNAMMAL

                62.TMT.VENKATTAMMA

                63. SAKTHIVEL

                64. CHINNATHAMBI

                65. KUPPAN

                66. RAJA

                67. THIRUPATHI

                68. CHINNAVEDI

                69. THANGARAJ

                70. PATRAJ

                71. VINOTHAN

                72. PERIYASAMY

                73. THAMODHARAN

                74. PERUMAL


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                                                    5/19                     WP No. 14900 of 2025




                75.TMT.SHANTHI

                76.TMT.VIJAYA

                77. MAHENDRAN

                78.TMT.KULLAMMAL

                79.TMT.SELLIYAMMAL,

                80.TMT.JANAGI

                81. NARASIMMAN

                82.TMT.CHINNAKANNU

                83. MADHU

                84.TMT.PARVATHI

                85. RAMASAMY

                86. MARIYAPPAN

                87.TMT.MUNIAMMA

                88.TMT.AITHA

                89. NARAYANAN

                90. THIRUMURUGAN

                91. MUNIRAJ

                92. GANESAN

                93. RAMASAMY

                94. DURAISAMY


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                                                   6/19                     WP No. 14900 of 2025




                95.TMT.GOVINDHI

                96. MADHU

                97.TMT.MANI

                98.TMT.RANI

                99. MARIYAPPAN

                100. KAVERI

                101. SIVARAJ

                102. MARIYAPPAN

                103. MUUNUSAMY

                104. RAJESWARI

                105. CHINNASAMY

                106. GOVINDARAJ

                107. THIMMARAJ

                108. SATHIYAMOORTHY

                109. SAMUNDI

                110. RAJA

                111. VEDIAPPAN

                112. SRINIVASAN

                113. MUNIAPPAN

                114. KRISHNAN


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                                                     7/19                     WP No. 14900 of 2025




                115. MURUGAN

                116. SOUNDAR

                117.TMT.SUMITHRA

                118. LAKSHMANAN

                119. KANAVAIPATTI

                120. MAILSAMY

                121. VIGNESH

                122.TMT.VEDIYAMMAL,

                123. RAMASAMY

                124. VARADHARAJ

                125. RAMASAMY

                126. SETTU

                127. RAMASAMY

                128.TMT.VASANTHA

                129.SIVA,

                130.TMT.VIJAYA

                131.TMT.RUKKU

                132. THIMMARAYAN

                133. SUNDARAM

                134. THIMMARAJ


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                                                     8/19                     WP No. 14900 of 2025




                135. SAKTHIKUMAR

                136.TMT.GOVINDHAMMAL

                137.TMT.NAGALAKSHMI

                138.TMT.LAKSHMI

                139. THIMMARAJ

                140.TMT.MAHESWARI

                141. VINAYAGAM

                142. KANNALAGAN

                143.TMT.BABAMMA

                144.TMT.LAKSHMI

                145.TMT.PATTU

                146. RAJKUMAR

                147. GOVINDARAJ

                148.TMT.RANI

                149. SOWRI

                150. SUBRAMANI

                151.TMT.KUPPATCHI

                152. THAMODHARAN

                153.TMT.RANJITHA

                154. LAKSHMANAN


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                                                     9/19                     WP No. 14900 of 2025




                155.TMT.SELVI

                156.TMT.SEVETHAMMAL

                157.TMT.KALAIVANI

                158. VEDIAPPAN

                159.TMT.MUNIAMMAL

                160.TMT.RANJITHA

                161.TMT.YAGASELVARANI

                162.TMT.THULASI

                163. MARIMUTHU

                164. CHITHAMBARAM

                165.TMT.SIVAGAMI

                166. RAJA

                167.TMT.GOVINDAMMAL

                168. KRISHNAN

                169.TMT.GOVINDHI

                170. MUNIYAPPAN

                171.TMT.RANI

                172. MUNIYAPPAN

                173. PRAKASH

                174. MADESH


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                                                   10/19                     WP No. 14900 of 2025




                175. RAJENDRAN

                176. THANGAVEL

                177. MURUGESAN

                178.LAKSHMANAN

                179. LAKSHMANAN

                180. GOVINDAN

                181.TMT.LALITHA

                182. KAVERI

                183.TMT.KAMALA

                184.TMT.DHANALAKSHMI

                185.TMT.DHANAM,

                186.TMT.CHINNAPILLAI

                187. VELU

                188. MADHAN

                189.TMT.SELVI

                190. POONGAN

                191. VINOTHKUMAR

                192. PERUMAL

                193. THIRUPATHI

                194. MADHU


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                                                     11/19                     WP No. 14900 of 2025




                195. LAKSHMANAN

                196. SAKTHI

                197.TMT.KALYANI

                198. THIMMARAYAN

                199.TMT.POUNA

                200.TMT.MUTHU

                201.TMT.PERUMA

                202.TMT.NADHIYA

                203.TMT.SAMOTHA,

                204. JAYAPAL

                205.TMT.SIVASAKTHI

                206. THIRUPATHI

                207. AJITHKUMAR

                208. PERUMAL

                209. SIVAN

                210.TMT.MALLIGA

                211. NARASIMMAN

                212. SAMPATH

                213.TMT.MANGAMMA

                214.TMT.KANNAKI


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                                                           12/19                     WP No. 14900 of 2025




                215.TMT.CHINNAPAPPA

                216.TMT.MANJULA

                217. CHINNAPAIYYAN

                218.TMT.SANGEETHA

                219.TMT.KUPPAMMAL

                220. PONMANI

                221.TMT.SATHYA

                                                                                           Petitioner(s)

                                                            Vs

                1. State Of Tamil Nadu
                Rep By Its Principal Secretary To
                Government,
                Environment, Climate Change And
                Forest Department,
                Secretariat, Chennai 600 009.

                2.The Principal Chief Conservator Of Forests,
                Panagalmaaligai, 1, Jeenis Road,
                Saidapet, Chennai 600 015.

                3.The Collector,
                Krishnagiri District, Krishnagiri.

                4.The District Revenue Officer,
                Krishnagiri.

                5.The Conservator Of Forest,
                Dharmapuri.


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                                                           13/19                     WP No. 14900 of 2025




                6.The Forest Settlement Officer,
                Krishnagiri.

                7.The District Forest Officer,
                Mathigiri, Hosur, Krishnagiri District.

                8.The Revenue Divisional Officer,
                Hosur, Krishnagiri District.

                9.The Forest Ranger,
                Hosur, Krishnagiri District.

                10.The Settlement Tahsildar,
                Krishnagiri Taluk, Krishnagiri.

                11.The Revenue Tahsildar,
                Shoolagiri Taluk, Shoolagiri,
                Krishnagiri.

                                                                                        Respondent(s)


                PRAYER Writ Petition filed under Article 226 of the Constitution of India for

                issuance of a Writ of Mandamus, directing the respondents to consider and pass

                orders on the representation of the petitioners dated 31.01.2022 and 28.03.2025

                and issue patta to the petitioners for their respective occupation in S.No.179/2 of

                Kottayur Village, Shoolagiri Taluk, Krishnagiri District in the light of the letter

                of the Sub Collector, Hosur in Na.Ka.5444/2019/A2 dated 31.12.2024 to the

                District Forest Officer, Krishnagiri regarding No Objection Certificate for land

                conversion into Natham Land from reserve forest.




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                                                                 14/19                     WP No. 14900 of 2025




                                  For Petitioner(s):       Mr.S.Doraisamy

                                  For Respondent(s):       Mr.A.Selvendran
                                                           Special Government Pleader
                                                           for R1, R3, R4, R8, R10 & R11

                                                           Mr.C.Selvaraj
                                                           Additional Government Pleader
                                                           for R2, R5, R7 and R9

                                                             ORDER

This writ petition has been filed for issue of writ of mandamus directing the respondents to consider the representation made by the petitioners on 28.03.2025, wherein, the petitioners are seeking for issuance of patta with respect to the subject property.

2.Heard Mr.S.Doraisamy, learned counsel appearing on behalf of the petitioners, Mr.A.Selvendran, learned Special Government Pleader appearing on behalf of respondents 1, 3, 4, 8, 10 and 11 and Mr.C.Selvaraj, learned Additional Government Pleader appearing on behalf of respondents 2, 5, 7 and 9. https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 15/19 WP No. 14900 of 2025

3.Taking into consideration the facts and circumstances of the case and considering the materials placed before this Court and also taking note of the report that has already been submitted by the Sub Collector, Hosur, dated 31.12.2024, there shall be a direction to the 3rd respondent to deal with the representation made by the petitioners on 28.03.2025 and pass necessary orders, within a period of eight weeks from the date of receipt of copy of this order.

4.This writ petition is disposed of with the above directions. No Costs.

25-04-2025 (2/2) Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No ssr https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 16/19 WP No. 14900 of 2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 17/19 WP No. 14900 of 2025 To

1.Principal Secretary To Government, State Of Tamil Nadu Environment, Climate Change And Forest Department, Secretariat, Chennai 600 009.

2.The Principal Chief Conservator Of Forests, Panagalmaaligai, 1, Jeenis Road, Saidapet, Chennai 600 015.

3.The Collector, Krishnagiri District, Krishnagiri.

4.The District Revenue Officer, Krishnagiri.

5.The Conservator Of Forest, Dharmapuri.

6.The Forest Settlement Officer, Krishnagiri.

7.The District Forest Officer, Mathigiri, Hosur, Krishnagiri District.

8.The Revenue Divisional Officer, Hosur, Krishnagiri District.

9.The Forest Ranger, Hosur, Krishnagiri District.

10.The Settlement Tahsildar, Krishnagiri Taluk, Krishnagiri.

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11.The Revenue Tahsildar, Shoolagiri Taluk, Shoolagiri, Krishnagiri.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm ) 19/19 WP No. 14900 of 2025 N.ANAND VENKATESH J.

ssr WP No. 14900 of 2025 25-04-2025 (2/2) https://www.mhc.tn.gov.in/judis ( Uploaded on: 05/05/2025 12:47:11 pm )